Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115A] [Entire Act] State of Andhra Pradesh - Subsection Section 115A(a) in Andhra Pradesh Co-Operative Societies Act, 1964 (a)'The said Act' means the Deposit Insurance Corporation Act, 1961 (Central Act 47 of 1961) ;
