Karnataka High Court
S. Vinaykumar vs State Of Karnataka on 16 November, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
W.P.69608-69643/12
& Connected petitions
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 16TH DAY OF NOVEMBER, 2012
BEFORE
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
WRIT PETITION NOS. 69608-69643 OF 2012 (EDN-AD)
C/W
WP 68850-68876 OF 2012, WP 68489-68515 OF 2012
WP 67764-67766 OF 2012 & 67827-67896/2012,
WP 66977-67032 OF 2012, WP 66900-66937 OF 2012
WP 66859-66899 OF 2012, WP 66783-66858 OF 2012
WP 66750-66781 OF 2012, WP 70389-70391 OF 2012
WP 67558-67568 OF 2012, WP 69878-69880 OF 2012
WP 70000-70012 OF 2012, WP 70013-70033 OF 2012
WP 70034-70104 OF 2012, WP 70242-70255 OF 2012
WP 70270-70300 OF 2012, WP 70222 OF 2012
WP 70342-70344 OF 2012 & 70408-412/12
WP 70347-70350 OF 2012, WP 70384 OF 2012
WP 70392-70402 OF 2012, WP 70437 OF 2012
WP 70462-70477 OF 2012, WP 70478-70480 OF 2012
WP 70481-70499 OF 2012, WP 70500-70513 OF 2012
WP 70514-70534 OF 2012, WP 70535-70556 OF 2012
WP 70557-70586 OF 2012, WP 70587-70590 OF 2012
WP 70591-70613 OF 2012, WP 70614-70620 OF 2012
WP 70621-70631 OF 2012, WP 70632-70656 OF 2012
WP 70673-70740 OF 2012, WP 70741-70759 OF 2012
W.P.69608-69643/12
& Connected petitions
2
WP 70760-70761 OF 2012, WP 70762 OF 2012
WP 70782-70795 OF 2012, WP 70798-70815 OF 2012
WP 70848-70850 OF 2012, WP 70851-70852 OF 2012
WP 70926 OF 2012, WP 71014-71024 OF 2012
WP 71364 OF 2012, WP 70972-70976 OF 2012
WP 71150-71164 OF 2012, WP 71165-71179 OF 2012
WP 71180-71191 OF 2012, WP 71192-71225 OF 2012
WP 71481 OF 2012, WP 71497-71504 OF 2012
AND WP 70920-70921 OF 2012
IN WP 69608-69643 OF 2012
BETWEEN
1. G VIJAYA DURGA
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 10060
2. GAVISHIDDAGOUDA M.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 10007
3. SYED BILAL
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 10050
4. SAIFUDDIN
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 10068
W.P.69608-69643/12
& Connected petitions
3
5. VIKAS B.S.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 ME 10111
6. ASHWINKUMAR S.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 ME 10005
7. VIKRAM B.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 ME 10112
8. MD. SAMEER,
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09029
9. A. KHAJAHUSSAIN
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 10040
10. LALITH V.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09057
11. NAGARAJ B.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09034
12. MANJURAJU U
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
4
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09028
13. GIRIDHAR K.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09017
14. POMPANAGOUDA G
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09038
15. KATANARI HARISH
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 ME 10030
16. MUVVANARESHBABU
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 10054
17. MD. USMAN
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 08024
18. VINOD R.S.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 ME 10113
19. AKASH M.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
5
REG. NO. 459 ME 10003
20. TIPPESWAMY G.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 10054
21. IQBAL
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 CE 09009
22. B. VEERESH
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 07006
23. KRISHNAMURTHY G
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 10016
24. ANAND S. YANDIGERI
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 07002
25. BASAVARAJ K.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 08006
26. SHIVATEJA
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 CE 09028
W.P.69608-69643/12
& Connected petitions
6
27. G. SETHUMADHAVA
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 MT 09037
28. U. NAGARAJ
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 459 EE 09033
29. SYED ASAD MUNEER
AGE: 20 YEARS, OCC: STUDENT
RAJESWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 MT 10046
30. SYED ASAD MUJEEB
AGE: 20 YEARS, OCC: STUDENT
RAJESWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 ME 10054
31. JAGADISH M.
AGE: 20 YEARS, OCC: STUDENT
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 104 EE 10020
32. SOUMYA N.
AGE: 20 YEARS, OCC: STUDENT
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 104 MT 09045
33. SYED ASIF ALI
AGE: 20 YEARS, OCC: STUDENT
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
REG. NO. 104 AT 10056
34. SYED TAHERA BEGUM
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
7
GOVERNMENT POLYTECHNIC COLLEGE,
BELLARY, DIST: BELLARY,
REG. NO. 104 AT 10057
35. A.G. SHRINIVASALU
AGE: 20 YEARS, OCC: STUDENT
GOVERNMENT POLYTECHNIC COLLEGE,
BELLARY, DIST: BELLARY,
REG. NO. 104 AT 10054
36. SHANTHAPPA B.
AGE: 20 YEARS, OCC: STUDENT
RAJESWARI POLYTECHNIC COLLEGE,
KOLUR VILLAGE, BELLARY, DIST: BELLARY,
REG. NO. 520 CE 09020
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY, EDUCATION DEPARTMENT
MULTI STORIED BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARMTNET
SHESHADRI ROAD, BANGALORE
3. SANJAY GANDHI POLYTECHNIC COLLEGE
BELLARY, DIST BELLARY R/BY ITS
PRINCIPAL
4. RAJESHWARI
POLYTECHNIC COLLEGE KOLUR VILLAGE,
BELLARY, DIST:BELLARY
R/BY ITS PRINCIPAL
5. GOVERNMENT POLYTECHNIC COLLEGE
BELLARY, DIST:BELLARY
R/BY ITS PRINCIPAL
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA, FOR R1,R2,R5)
W.P.69608-69643/12
& Connected petitions
8
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 I.E. CIRCULAR VIDE
DTE 22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT;
AND ETC.
IN WP 68850-68876 OF 2012
BETWEEN
1. MARDAN ALI
AGE: 20 YEARS, OCC: STUDENT,
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 AT 10004
2. MOHAMMAD NASEER
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 ME 09022
3. SHAIKH PEER
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 09033
4. KHADAR BASHA
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 09018
5. JAWEED AKTHAR
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10006
6. S. YASHVANT
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
9
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10033
7. M. SHASHIDHAR
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 CE 10016
8. S. AMEER
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 CE 09001
9. VEERANGOUDA
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 CS 11035
10. SHRIKANT
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10024
11. MUJEEB
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 09024
12. VIJAYKUMAR
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 CS 10010
13. LAVAKUAR
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
10
REG. NO. 363 EE 09016
14. RAFIQ
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EE 10024
15. ANILKUMAR MEGALMANI
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 AT 09001
16. GOVERDHANREDDY
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 AT 09006
17. SHANMUKA S
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 CS 11028
18. VEERESH
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 09044
19. AMBRESH
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 09003
20. RAVITEJA
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10018
W.P.69608-69643/12
& Connected petitions
11
21. P. VIJAYKUMAR
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10030
22. UMAR FARUQ
AGE: 20 YEARS, OCC: STUDENT
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EC 10027
23. RAGHAVENDRAY
AGE: 20 YEARS, OCC: STUDENT,
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 ME 080038
24. KAPLE SURESH REDDY
AGE: 20 YEARS, OCC: STUDENT,
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 ME 08019
25. SRIKANT
AGE: 20 YEARS, OCC: STUDENT,
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 ME 10054
26. CHANDRASHEKHAR
AGE: 20 YEARS, OCC: STUDENT,
S.E.S. POLYTECHNIC COLLEGE,
SHIRUGUPPA, DIST: BELLARY
REG. NO. 363 EE 10005
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY ITS SECRETARY
W.P.69608-69643/12
& Connected petitions
12
TECHNICAL EDUCATION EXAMINATION DEPART.
MULTI STORIED BUILDING,
BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION BOARD,
SHESHADRI ROAD,
BANGALORE
3. S.E.S. POLYTECHNIC COLLEGE
SHIRUGUPPA, DIST: BELLARY
R/BY ITS PRINCIPAL
... RESPONDENTS
(BY SMT. K. VIDYATI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE A WRIT IN THE NATURE OF CERTIORARI QUASHING
ANNEXURE:B DATED:24.07.2012 I.E., CIRCULAR VIDE DTE 22
ACM (2) 2012-13 ISSUED BY THE 2ND RESPONDENT; AND ETC.
IN WP 68489-68515 OF 2012
BETWEEN
1. BASAPPA S. GANI
AGE: 20 YEARS, OCC: STUDENT
C.V. CHARANTHIMATH POLYTECHNIC COLLEGE
HUNGUND, DIST: BAGALKOT
REG. NO. 319 CS 09010
2. HANAMANTAPPA R. GURIKAR
AGE: 20 YEARS, OCC: STUDENT
C.V. CHARANTHIMATH POLYTECHNIC COLLEGE
HUNGUND, DIST: BAGALKOT
REG. NO. 310 EC 10017
3. ANGADI S. MAHENDRA
AGE: 20 YEARS, OCC: STUDENT
C.V. CHARANTHIMATH POLYTECHNIC COLLEGE
HUNGUND, DIST: BAGALKOT
W.P.69608-69643/12
& Connected petitions
13
REG. NO. 319 EC 100007
4. MALLIKARJUN P.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 ME 09030
5. PALAIAH N.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 EE 09037
6. ISHRATH KHANUM
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 EC 10016
7. P. ESHWARREDDY
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 EC 10009
8. VENKATESH K.M.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 ME 10057
9. SHRUTI
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 363 EE 09040
10. PRABHAKAR S.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 140 CE 10033
W.P.69608-69643/12
& Connected petitions
14
11. HULIGEMMA
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 904 EE 09018
12. AFREN
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 MT 1002
13. SUDUGADEMMA H.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 EE 10052
14. ANJALI
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHAS POLYTECHNIC COLLEGE
CATONMENT, BELLARY, DIST: BELLARY
REG. NO. 104 EC 10005
15. VINAY PRASADNN
AGE: 20 YEARS, OCC: STUDENT
GOVT. POLYTECHNIC COLLEGE,
KAMPLI, DIST: BELLARY
REG. NO. 172 CS 10053
16. V. CHETHAN
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 MT 10003
17. H.M. KUMARSWAMY
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 ME 10027
18. BASAVARAJ CHANALA
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
15
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 ME 10008
19. KATTEGOUDA K.G
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 EE 10018
20. SHIVAKUMAR N.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 EE 10044
21. VENKATARAMANAREDDY
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 EE 10053
22. RAKESH S.J.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 EE 10037
23. PRASAD K.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 MT 10023
24. G. MAJUNATH
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 CE 10008
25. R. PRAVEEN
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
16
REG. NO. 520 EE 10034
26. M. VENKATESH
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 CE 10023
27. HONLURSWAMY G.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY, DIST: BELLARY
REG. NO. 520 MT 10009
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDUCATION EXAMINATION D
DEPARTMENT, MULTI STORIED
BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION BOARD,
SHESHADRI ROAD,
BANGALORE
3. C.V. CHARANTHIMATH POLYTECHNIC COLLEGE
HUNGUND, DIST: BAGALKOT.
R/BY ITS PRINCIPAL
4. V.V. SANGHAS POLYTECHNIC COLLEGE CATONMENT
BELLARY DIST BELLARY
R/BY ITS PRINCIPAL
5. GOVT. POLYTECHNIC COLLEGE KAMPLI
R/BY ITS PRINCIPAL
6. RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
W.P.69608-69643/12
& Connected petitions
17
DIST: BELLARY,
R/BY ITS PRINCIPAL
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 I.E. CIRCULAR VIDE
NO.DTE 22 ACM(2) 2012-13, ISSUED BY THE SECOND
RESPONDENT; AND ETC.
IN WP 67764-67766 OF 2012
& 67827-67896/2012
BETWEEN
1. N T RAGHU
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY
REG NO. 520 CE 10013
2. G. SATISH
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 CE 10005
3. D.DINESHKUMAR
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 MT 10005
4. HONNALLI SIDDAYYA
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
W.P.69608-69643/12
& Connected petitions
18
REG. NO. 520 EE 10015
5. IMRAN PASHA
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 ME 09015
6. KOTRESH M.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 EE 09018
7. M.D. IRFAN
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 521 ME 10027
8. G.S.M. HANEEF
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 521 ME 10013
9. SULTAN BASHA
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 ME 10052
10. CHANNARAPU CHANDRASHEKAR
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 EE 10005
W.P.69608-69643/12
& Connected petitions
19
11. AMIT VILAS UTTARKAR
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 MT 10048
12. GAUTAMI
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 EC 10002
13. HASENSAB B.M.
AGE: 20 YEARS, OCC: STUDENT
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY,
REG. NO. 520 EE 10014
14. PRADEEP K.
AGE: 20 YEARS, OCC: STUDENT
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR
KUMARSWAMY TEMPLE, BELLARY
DIST: BELLARY
REG. NO. 459 EC 08036
15. S. AYESHA
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 479 EE 10011
16. KIRANKUMAR
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 479 CE 10007
W.P.69608-69643/12
& Connected petitions
20
17. K. MANJUNATH
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 520 EE 09024
18. K. SHIVKUMAR
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 520 EE 09045
19. BHARATH KUMAR N.
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 520 EE 09010
20. P. DADAPEER
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 479 ME 10008
21. BASAVARAJ JAVALI
AGE: 20 YEARS, OCC: STUDENT
GOVT. POLYTECHNIC COLLEGE,
BELLARY
DIST: BELLARY
REG. NO. 104 CS 07005
22. M. BHARATH KUMAR
AGE: 20 YEARS, OCC: STUDENT
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 479 CE 08020
23. MATUM MANJUNATH
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
21
V.V. SANGHA POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
REG. NO. 479 CE 08024
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY,
TECHNICAL EDUCATION
DEPARTMENT, MULTI STORIED
BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION EXAMINATION
BOARD, SHESHADRI ROAD,
BANGALORE
3. RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY,
DIST: BELLARY
R/BY ITS PRINCIPAL
4. SANJAY GANDHI POLYTECHNIC COLLEGE
SANJAY GANDHI NAGAR, NEAR
KUMARSWAMY TEMPLE, BELLARY
DIST: BELLARY
R/BY ITS PRINCIPAL
5. GOVERNMENT POLYTECHNIC COLLEGE BELLARY
R/BY ITS PRINCIPAL.
6. V.V. SANGHAS
POLYTECHNIC COLLEGE CATONMENT,
BELLARY, DIST: BELLARY,
R/BY ITS PRINCIPAL
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R1 & R2 )
W.P.69608-69643/12
& Connected petitions
22
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 I.E. CIRCULAR VIDE
NO.DTE 22 ACM(2) 2012-13, ISSUED BY THE SECOND
RESPONDENT; AND ETC.
IN WP 66977-67032 OF 2012
BETWEEN
1. IMAMSAB S. KALABURGI
AGE: 21 YEARS, OCC: STUDENT
REG NO. 319ME 09015
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
2. WASIM A NADUVINMANI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 09050
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
3. AMRUTRAJ B. SAGAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 09003
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
4. VITTAL TIMMANNA MARADDI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 09044
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
5. NAVEEN R. DHANASHETTY
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10020
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
6. HANUMANTH S. TALAWAR
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
23
REG NO. 319CS 10010
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
7. PARASHURAM S. IDDALAGI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10037
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
8. MAHANTESH V.
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10017
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
9. SHASHIKUMAR B. HADALGERI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10030
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
10. RAVIRAJ V. ANTIN
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 09029
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
11. PRAVEEN B. SUNKAD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 10026
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
12. MEHABOOBSAB M HADAGALI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 08029
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
13. DEVENDRAPPA D MADAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10015
C.V. CHARANTIMATH RURAL POLYTECHNIC
W.P.69608-69643/12
& Connected petitions
24
COLLEGE, HUNGUND, DIST: BAGALKOT
14. SANGANAGOUDA B. PATIL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319AA 10015
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
15. KRISHNA S POTA
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10022
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
16. RAGHUNATH M. CHITTARAGI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10024
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
17. PRAVEEN B. WADAGERI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 10025
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
18. NANDAKUMAR B. KESARI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10031
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
19. LAXMI M. PUJARI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 07014
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
20. JYOTI S. HIREGOUDAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 09015
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
W.P.69608-69643/12
& Connected petitions
25
21. SARASWATI M. PUJARI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 08047
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
22. GAYATHRI S PAWODSASHOTTI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 100008
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
23. MALLAMMA I. HIREMATH
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10016
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
24. SACHIN D. BARADDI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10044
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
25. CHETANKUMAR S. SAWAN
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10012
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
26. MALLIKARJUN M. BELLIHAL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10031
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
27. FAYAZAHMAD D GADAD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 09010
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
28. PRAKASH S. HOSAMANI
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
26
REG NO. 319ME 10040
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
29. DAVALSAB M. GADAD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 164CE 10010
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
30. MOTHUN AGNI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 09023
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
31. SANGANNA C. TALIKOTI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 09048
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
32. VEERESH S KANGANNAVAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10056
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
33. VITTAL A GANJIHAL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09049
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
34. IRRANNA S. MORRABANDI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09008
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
35. ANIL S KADEMANI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 164ME 10004
C.V. CHARANTIMATH RURAL POLYTECHNIC
W.P.69608-69643/12
& Connected petitions
27
COLLEGE, HUNGUND, DIST: BAGALKOT
36. SHRIDHAR S. SILLIKYTAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10045
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
37. SANGAMESH H. SANGAM
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 09045
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
38. NAGARAJ M. HERUR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 09028
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
39. DILIPKUMAR D. PATIL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319ME 10016
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
40. SANDESH S. AMMANNAVAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09029
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
41. NEETA D. VASTRAD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10032
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
42. ANANDKUMAR B. TARIWAL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09001
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
W.P.69608-69643/12
& Connected petitions
28
43. PRABHAKAR J. HOTI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10033
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
44. ANANDA V BASWA
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10005
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
45. ANAND BABUGOUD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10004
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
46. SAMEEULLA A GADAD
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10039
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
47. SADDAM H. ILAKAL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 09030
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
48. S. RAMESH MAITRI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CE 10034
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
49. HUSENBI R. ILAL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 08018
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
50. N. VISHWANATH
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
29
REG NO. 319CS 09019
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
51. NAGARAJ D. CHAVAN
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10030
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
52. VIJAYALAXMI M. YADAVANNAVAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10051
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
53. MUTTANNA B RAMAKOTI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319CS 10019
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
54. SUNIL K DHARMANNAVAR
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 10049
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
55. PRASHANT B. PATIL
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09022
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
56. MUTTU M. DODAMANI
AGE: 20 YEARS, OCC: STUDENT
REG NO. 319EC 09016
C.V. CHARANTIMATH RURAL POLYTECHNIC
COLLEGE, HUNGUND, DIST: BAGALKOT
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
W.P.69608-69643/12
& Connected petitions
30
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDUCATION EXAMINATION
BOARD, MULTI STORIED
BUILIDNG, BANGALORE
2. THE DIRECTOR
TECHNICAL EXAMINATION BOARD.
SHESHADRI ROAD,
BANGALORE
3. C.V. CHARANTHIMATH RURAL POLYTECHNIC COLLEGE
HUNGUND, TQ: HUNGUND,
DIST: BAGALKOT
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R-1 AND R-2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING ANNEXURE-B DTD.24.07.2012 I.E., CIRCULAR VIDE
DTE 22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT;
AND ETC.
IN WP 66900-66937 OF 2012
BETWEEN
1. S. VINAYKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104MT09057
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC
COLLEGE, KAMPLI, BELLARY
2. YOGENDRA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104MT090
W.P.69608-69643/12
& Connected petitions
31
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
3. KAVITA R.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104CS 10015
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
4. DEVANNA K.N.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104MT 09007
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
5. TRIVENI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104ME 09056
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
6. SHANTAMMA B.H.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104EE 04008
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
7. PRAMEELA G.V.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104EE 09064
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
8. DWARAKOLLADA BHIMAPPA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104MT 09008
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
W.P.69608-69643/12
& Connected petitions
32
KAMPLI, BELLARY
9. KASTURI M.H.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104CS 10014
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
10. KULAYSAB
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104EE 10024
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
11. DODDABASAPPA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104EE 09006
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
12. KIRANKUMAR K.M.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 174CE 10021
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
13. TIPPESWAMY H
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 172ME 10056
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
14. DADAPEER
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104CE 10006
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
W.P.69608-69643/12
& Connected petitions
33
15. NAVEEN J.V.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 174ME 10027
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
16. GAUTHAM
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104CE 09018
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
17. THIMMANNA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 09050
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
18. RAVIRAJ V.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104EE 09046
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
19. NAVEENKUMAR N
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 09030
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
20. ARCHANA K.M.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104MT 10006
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
21. Y. SWETHA
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
34
REG. NO. 104AT 06046
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
22. M. KAVITA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 10016
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
23. B. SHIVASHANKRAPPA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 172ME 09048
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
24. GADILINGAPPA K
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 172ME 09010
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
25. SUNIL NAIK
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104ME 10051
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
26. DEVARAJ K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 172ME 09008
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
27. MANJUNATH J
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 10026
GOVERNMENT POLYTECHNIC COLLEGE
W.P.69608-69643/12
& Connected petitions
35
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
28. MEHABOOB SUBHAN
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 10030
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
29. SHIVARAJ C.S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104AT 10050
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
30. HEMANTHRAJ B.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104ME 08011
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
31. K.R. RAKESH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 104CE 09043
GOVERNMENT POLYTECHNIC COLLEGE
BELLARY & GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, BELLARY
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDCUATION EXAMINATION BOARD
MULTI STORIED BUILDING,
BANGALORE
W.P.69608-69643/12
& Connected petitions
36
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. GOVERNMENT POLYTECHNIC COLLEGE
BELLARY, DIST: BELLARY
4. GOVERNMENT POLYTECHNIC COLLEGE
KAMPLI, DIST: BELLARY
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R1, R2
R4 SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 CIRCULAR VIDE DTE
22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT; AND
ETC.
IN WP 66859-66899 OF 2012
BETWEEN
1. SHARANABASAV R.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09046
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY,
DIST: BELLARY
2. VENUGOPAL T
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09060
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
3. VEERESH
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09058
W.P.69608-69643/12
& Connected petitions
37
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
4. PAVANKUMAR R.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09035
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
5. GANESH KARADAPUDI
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09012
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
6. VEERESH K.M.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09059
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
7. SHRIDHAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09054
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
8. SHIVAKUMAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09051
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
9. K. NIRANJAN
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 10033
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
W.P.69608-69643/12
& Connected petitions
38
DIST: BELLARY
10. SHILPA M.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 10050
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
11. SUNILKUMAR G.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 10055
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
12. MD. RIYAZ
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 10026
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
13. RAVIRAJSHEKHARKUMAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 08031
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
14. SIRIGERI PRAJWAL
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09052
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
15. K.M. BASAVANGOUDA
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 08003
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
39
16. MOHAN H.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09030
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
17. SHARAN S
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EE 09047
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
18. DGR CHATURVEDA
AGE: 23 YEARS, OCC: STUDENT,
REG. NO. 479CS 08007
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
19. SHIVARAJ A.A
AGE: 23 YEARS, OCC: STUDENT,
REG. NO. 479CS 10010
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
20. VINAYKUMAR M.B.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479ME 08057
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
21. SURENDRA BABU K.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 08038
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
22. PAMPAPATHI K.M.
AGE: 20 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
40
REG. NO. 479MT 09019
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
23. P. CHIDANANDA
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479ME 10033
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
24. VIRUPAKSHAPPA
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 09031
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
25. M. BASAVARAJ
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 09001
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
26. G. HRUDAYKUMAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 09004
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
27. JAGADISH G.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 08013
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
28. PEERASAB
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 08032
V.V. SANGHA, POLYTECHNIC COLLEGE
W.P.69608-69643/12
& Connected petitions
41
CATONMENT, BELLARY
DIST: BELLARY
29. GULASKUSRU
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 10005
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
30. RAJSHEKHARMURTHY
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 09023
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
31. K. TARUNKUMAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 10052
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
32. MANJUNATH N.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479ME 09025
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
33. VARUNKUMAR K.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479ME 09052
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
34. J. MANOJKUMAR
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 09005
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
W.P.69608-69643/12
& Connected petitions
42
DIST: BELLARY
35. J. MALLIKARJUNA
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 09012
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
36. ANAND M.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479MT 10001
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
37. ASHOK G.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CS 08002
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
38. VENUGOPAL B
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CS 07055
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
39. H. MANJUNATH
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CS 08019
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
40. RAJSHEKHAR V.R.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479EC 10014
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
43
41. NAVEENKUMAR R.T.
AGE: 20 YEARS, OCC: STUDENT,
REG. NO. 479CE 06016
V.V. SANGHA, POLYTECHNIC COLLEGE
CATONMENT, BELLARY
DIST: BELLARY
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDUCATION EXAMINATION
BOARD, MULTI STORIED BUILDING,
BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. V.V. SANGHA
POLYTECHNIC COLLEGE CATONMENT,
BELLARY DIST: BELLARY
... RESPONDENTS
(BY SRI. MAHESH WODEYAR, AGA)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 CIRCULAR VIDE DTE
22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT; AND
ETC.
IN WP 66783-66858 OF 2012
BETWEEN
W.P.69608-69643/12
& Connected petitions
44
1. SHARATHKUMAR K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09041
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY,
DIST: BELLARY
2. RUDRAYYA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09033
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
3. HARISH S.A.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10011
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
4. SANDEEPKUMAR K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09046
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
5. TIPPESWAMY K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09049
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
6. PRABHAKAR A
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09030
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
45
7. SHIVAKUMAR M.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09042
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
8. PRASHANT D.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09031
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
9. SHRINIVAS D.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09045
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
10. BADIGERI UMESH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09003
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
11. SARVAGNA K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09036
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
12. SHRI DARINI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09043
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
13. NAGARAJUNA B
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
46
REG. NO. 459MT 10030
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
14. YUVARAJ J.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10062
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
15. DILIPKUMAR V.K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10004
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
16. SUDHAKAR G
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10005
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
17. NOORBASHA K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 109025
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
18. PRUTHVIRAJ L.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10036
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
19. SHYAMSUNDAR REDDY
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09010
SANJAY GANDHI POLYTECHNIC COLLEGE,
W.P.69608-69643/12
& Connected petitions
47
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
20. SALMAN
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 09034
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
21. SANTOSH G.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10041
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
22. SYED THAHIV KHADRI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10052
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
23. KHAJAHUSEN G.K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10015
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
24. SHRIRAMKRISHNA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10048
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
25. ISMAIL PHARIFF
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10014
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
W.P.69608-69643/12
& Connected petitions
48
TEMPLE, BELLARY, DIST: BELLARY
26. GNANESHWAR RAJ
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459E 09015
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
27. KOTRESHA B
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MCE 10020
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
28. VIKAS A
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10110
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
29. RAMAKRISHNA K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 08020
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
30. NAVEEN S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10023
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
31. NOORAHMED
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10024
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
49
32. VINOD R.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 09059
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
33. G. NAVEENKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 10028
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
34. S. MUZEEF
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10028
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
35. NABIRASOOL N.S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 10029
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
36. RAMESH M.V.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 08021
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
37. TOUSEEF AHMED
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 09033
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
38. SATISH S.
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
50
REG. NO. 459EC 10035
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
39. DASARIBABU
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10017
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
40. NAGARAJ B.P.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10053
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
41. MD. SALMAN
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459MT 1002
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
42. GURUPRASAD S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10076
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
43. ANGADI HARIKRISHNA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09001
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
44. PRAMODKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09039
SANJAY GANDHI POLYTECHNIC COLLEGE,
W.P.69608-69643/12
& Connected petitions
51
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
45. VEERESH U.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09057
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
46. M. HANUMANTHAPPA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09029
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
47. MANJUNATH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09024
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
48. NAGENDRAPPA V
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09037
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
49. GIRISH PATIL
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 08012
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
50. PAVANKUMAR P.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10065
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
W.P.69608-69643/12
& Connected petitions
52
TEMPLE, BELLARY, DIST: BELLARY
51. LINGANGOUDA H.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10035
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
52. MANOHAR K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10042
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
53. VIVEK N.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10116
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
54. HANUMANTHAYYA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10018
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
55. SIDDESH B.M.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 09049
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
56. T, RAJESH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459ME 10071
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
53
57. NARESHBABU
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CS 09026
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
58. DHARMAPPA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CS 09005
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
59. HAROON
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CS 09032
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
60. ABDUL WAHEED
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CS 09001
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
61. PRATAP P
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 08015
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
62. DINESHKUMAR H.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 09006
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
63. VENKATKRISHNA P.
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
54
REG. NO. 459CE 09035
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
64. VELUMURUGAN D.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 10045
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
65. RAVIKIRAN K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459CE 10031
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
66. MADHER G.S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10022
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
67. HARISHKUAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10034
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
68. MAHESH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10045
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
69. NARESH G.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10055
SANJAY GANDHI POLYTECHNIC COLLEGE,
W.P.69608-69643/12
& Connected petitions
55
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
70. HARISPRASAD G.P.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EE 10031
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
71. SHANKAR RAO
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 09046
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
72. SHRIHARI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 09042
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
73. CHAGIGIRI MALLIKARJUNA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10006
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
74. MARUTHI D.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10020
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
75. BALACHANDRA MANIKANTA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10004
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
W.P.69608-69643/12
& Connected petitions
56
TEMPLE, BELLARY, DIST: BELLARY
76. SATISHKUMAR J.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 459EC 10036
SANJAY GANDHI POLYTECHNIC COLLEGE,
SANJAY GANDHI NAGAR, NEAR KUMARSWAMY
TEMPLE, BELLARY, DIST: BELLARY
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDUCATION EXAMINATION
BOARD, MULTI STORIED BUILDING
BANGALORE
2. THE DIRECTOR
TECHNICAL EDCUATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. SANJAY GANDHI POLYTECHNIC COLLEGE
SANJAY GANDHI NAGAR, NEAR
KUMARESWAMY TEMPLE,
BELLARY, DIST: BELLARY
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R1 & R2
R3 SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 CIRCULAR VIDE DTE
22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT; AND
ETC.
W.P.69608-69643/12
& Connected petitions
57
IN WP 66750-66781 OF 2012
BETWEEN
1. HARSHA MUNDARAGI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 521ME 10046
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
2. T. KARTHIKKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10025
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
3. HARISH P.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10017
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
4. PRAVEEN N.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10033
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
5. PRAVEENKUMAR B.N.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 521ME 10033
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
6. CHARANTHKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10007
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
W.P.69608-69643/12
& Connected petitions
58
DIST: BELLARY
7. M. NARSIMHA REDDY
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 09031
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
8. SURESH GOUDA B
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10044
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
9. GOUSE PEER P
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10006
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
10. H. ANAND
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 09004
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
11. GOVARDHANA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MEE 09015
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
12. ESHWAR K.B.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 09014
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
W.P.69608-69643/12
& Connected petitions
59
13. R.M. SATISH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10035
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
14. SHRIKANT K.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10042
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
15. SHANKARGOUDA G.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10033
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
16. VISHNUVARDHANA REDDY YELLARTHI
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10058
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
17. RAVITEJA S.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10056
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
18. K. VINAYAKA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 521ME 10056
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
19. SATISHKUMAR G.
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
60
REG. NO. 520ME 09041
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
20. C.B. VEERAJANEYA
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10004
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
21. VENKATESH U.
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 10055
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
22. G. ERANNA PRAMODRAO
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10011
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
23. B. CHAITANYAPRASAD
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 5201ME 10010
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
24. T. BHARATKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10002
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
25. R. SHIVAKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520MT 10038
RAJESHWARI POLYTECHNIC COLLEGE
W.P.69608-69643/12
& Connected petitions
61
KOLUR VILLAGE, BELLARY
DIST: BELLARY
26. MAHESH JAMADAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520ME 10021
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
27. SYEDASLAM
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 5203EE 10052
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
28. S. VIGNESH
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 10056
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
29. VIJAYBHASKHAR B
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 10057
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
30. SUNILKUMAR M
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 10050
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
31. P. SANDEEPKUMAR
AGE: 20 YEARS, OCC: STUDENT
REG. NO. 520EE 09046
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
W.P.69608-69643/12
& Connected petitions
62
DIST: BELLARY
32. GHANASHYAM YADAV
AGE: 21 YEARS, OCC: STUDENT
REG. NO. 520CE 10004
RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE, BELLARY
DIST: BELLARY
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. STATE OF KARNATAKA
R/BY SECRETARY
TECHNICAL EDUCATION EXAMINATION BOARD
MULTI STORIED BUILDING,
BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. RAJESHWARI POLYTECHNIC COLLEGE
KOLUR VILLAGE BELLARY,
DIST: BELLARY
R/BY ITS PRINCIPAL
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2
R3 SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ANNEXURE-B DATED:24/07/2012 CIRCULAR VIDE DTE
22 ACM(2) 2012-13 ISSUED BY THE 2ND RESPONDENT; AND
ETC.
W.P.69608-69643/12
& Connected petitions
63
IN WP 70389-70391 OF 2012
BETWEEN
1. ROHIT AJIT MURTALE
AGE: 20 YEARS, OCC: STUDENT
R/O. NIPANI 591 237,
TQ: CHIKODI, DIST: BELGAUM
2. RAHUL ANAND SURYAVANSHI
AGE: 20 YEARS, OCC: STUDENT
R/O. YAMAKANMARDI,TQ: HUKKERI
DIST: BELGAUM
3. NITIN ANAND JADHAV
AGE: 20 YEARS, OCC: STUDENT
R/O. NIPANI 591 237,TQ: CHIKKODI,
DIST: BELGAUM
... PETITIONERS
(BY SHRI SUBRAMANYA JOIS, SENIOR COUNSEL
FOR SMT. SUNITHA P KALASOOR, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE 560001
3. THE PRINCIPAL
N.M. TRUST POLYTECHNIC
NIDASOSHI 591 236, TQ: HUKKERI,
DIST: BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
W.P.69608-69643/12
& Connected petitions
64
QUASH THE NOTIFICATION DATED: 17/09/2012 IN NO.DTE 22
ACM (2) 2012-2013 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-C, BY ALLOWING THIS WRIT PETITION;
DIRECT THE RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY
OVER SYSTEM TO THE DIPLOMA IN TECHNICAL EDUCATION AS
PER NOTIFICATION DATED:02/08/2010, VIDE ANNEXURE-B
AND ETC.
IN WP 67558-67568 OF 2012
BETWEEN
1. RAJU BHAIRAPPA NINGANAKOPPA
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O.OM NAGAR, NEAR AMBEDEKAR NAGAR,
Y.S. COLONY, DHARWAD
2. SHRIDHAR D.T.
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O. RAJATHGIRI YELLAMMA DEVI,
HOUSING SOCIETY, DHARWAD
3. AKSHAY RAMESH BALAGANUR
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O. RAJATHGIRI YELLAMMA DEVI,
HOUSING SOCIETY, DHARWAD
4. NAGARAJ SHIVAPUTRAPPA KOLIWAD
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O. AMBEDKAR NAGAR,
AT POST: AMMINABHAVI,
DIST: & TQ: DHARWAD
5. SANDEEP CHEDANAND DAMODAR
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O.C/O. K.T.B. HOSTEL NEAR OLD SP
W.P.69608-69643/12
& Connected petitions
65
OFFICE, DHARWAD
6. VINAYAK MALLAPPA BENUPPANAVAR
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O. SILVERARGED KELEGAR ROAD,
PARATHIBHA COLONY, DHARWAD
7. NEOL MARTIN MOTTAGERI
AGE: 21 YEARS, AUTOMOBILE ENGINEERING
K.H.K. INSTITUTE OF ENGINEERING DHARWAD
R/O. ELIM PLOT NO. 98,
SHAKTI NAGAR, DHARWAD
8. SANJEEV GANGAPPA KADAKOL
AGE: 21 YEARS, MECHANICAL BRANCH
K.L.E. POLYTECHNIC BAILHONGAL,
DIST: BELGAUM
R/O. BAILHONGAL, TQ: BAILHONGAL,
DIST: BELGAUM
9. PAVAN DHANAPPA SHEELAVANT
AGE: 20 YEARS, MECHANICAL BRANCH
K.L.E. POLYTECHNIC BAILHONGAL,
DIST: BELGAUM
R/O.MUDALAGI, TQ: GOKAK,
DIST: BELGAUM
10. SATISH VISHWANATH TOTAGI
AGE: 21 YEARS, CIVIL BRANCH
K.L.E. POLYTECHNIC BAILHONGAL,
DIST: BELGAUM
R/O. BAILHONGAL, TQ: BAILHONGAL,
DIST: BELGAUM
11. GURUPRAKASH B. SALIMATH
AGE: 19 YEARS, MECHANICAL BRANCH
K.L.E. POLYTECHNIC BAILHONGAL,
DIST: BELGAUM
R/O. BAILHONGAL, TQ: BAILHONGAL,
DIST: BELGAUM
... PETITIONERS
(BY SRI. JAGADISH PATIL, ADV.)
W.P.69608-69643/12
& Connected petitions
66
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
HIGHER EDUCATION DEPARTMENT
BOARD, M.S. BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. THE PRINCIPAL
K.H.K. INSTITUTE OF ENGINEERING
BAILHONGAL.
4. THE PRINCIPAL
K.L.E. POLYTECHNIC
BAILHONGAL
... RESPONDENTS
(BY SMT K.VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING ANNEXURE-C I.E., CIRCULAR VIDE DTE 22 ACM(2)
2012-13 DTD.24.07.2012 ISSUED BY THE 2ND RESPONDENT;
DIRECTING THE RESPONDENTS TO CONTINUE THE CARRY
OVER SYSTEM AS PER CIRCULAR DTD.02.08.2010 VIDE DTE 31
ACM (2) 2010-11 I.E., ANNEXURE-B ISSUED BY THE 2ND
RESPONDENT AND ETC.
IN WP 69878-69880 OF 2012
BETWEEN
1. SHRIPAD S/O. SHASHIKANTH SHINDE
AGE: 20 YEARS, OCC: STUDENT
R/O. HARUGERI, TQ: RAIBAG,
DIST: BELGAUM
W.P.69608-69643/12
& Connected petitions
67
2. SATYAGOUDA S/O. SANGANAGOUDA PATIL
AGE: 19 YEARS, OCC: STUDENT
R/O. HULAGABAL, TQ: ATHANI
DIST: BELGAUM
3. DAREPPA S/O. MURIGEPPA THAKKANNAVAR
AGE: 20 YEARS, OCC: STUDENT
R/O. BYAKUD, TQ: RAIBAG,
DIST: BELGAUM
... PETITIONERS
(BY SRI. SANGAMESH S GHULAPPANAVAR, ADV.)
AND
1. STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE
R/BY ITS SECRETARY
2. DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT,
PALACE ROAD, BANGALORE
3. THE PRINCIPAL,
KLE SOCIETIES
C.B. KORE POLYTECHNIC CHIKODI
TQ: CHIKODI, DIST: BELGAUM
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 AND R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR BEARING NO.DTE 22 ACM (2) 2012-13
ISSUED BY THE SECOND RESPONDENT PRODUCED AT
ANNEXURE-C; DIRECT THE 1ST AND 2ND RESPONDENT TO
CONTINUE CARRY OVER SYSTEM ADAPTED TO THE DIPLOMA
COURSE EARLIER FOR THE ACADEMIC YEAR 2012-13 ALSO.
IN WP 70000-70012 OF 2012
W.P.69608-69643/12
& Connected petitions
68
BETWEEN
1. ANUP S/O PARASURAM TAHSILDAR
AGE: 20 YEARS, OCC: STUDENT,
R/O. RAVIWAR PETH
BELGAUM, DIST: BELGUAM
REG. NO. 179 CE 11007
2. SHRIKANTH L. THORAVAT
AGE: 20 YEARS, OCC: STUDENT,
R/O. SHIVAJI GALLI,
BELGAUM, DIST: BELGUAM
REG. NO. 179 CE 09049
3. AKSHAY TANAJI MANE
AGE: 21 YEARS, OCC: STUDENT,
R/O. ANKALGI POST, TQ: CHIKODI
BELGAUM, DIST: BELGUAM
REG. NO. 339 CE 07003
4. PRAVEEN RAYAPPA RAYANVAR
AGE: 21 YEARS, OCC: STUDENT,
R/O. ANKALGI POST, TQ: CHIKODI
BELGAUM, DIST: BELGUAM
REG. NO. 339 CE 10048
5. APPANA KHOT S/O. ASHOK
AGE: 19 YEARS, OCC: STUDENT,
R/O. KEMPATI, POST TQ: RAIBAG
BELGAUM, DIST: BELGAUM
REG. NO. 527 ME 1002
6. RAHUL GOPNDALI, S/O. SHIVAJI
AGE: 19 YEARS, OCC: STUDENT,
R/O. KABUR, POST TQ: CHIKODI,
DIST: BELGAUM
REG. NO. 414 ME 10058
7. VANI D/O. GURUNATH HUDDAD
AGE: 21 YEARS, OCC: STUDENT,
R/O. MAIN ROAD, GADAG,
8. MALLAMMA D/O. MAHANTAPPA SHIRATTI
AGE: 21 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
69
R/O. MAIN ROAD, GADAG,
REG. NO. 147 EC 10020
9. HANUMAPPA V. MELINMANNI
AGE: 20 YEARS, OCC: STUDENT,
R/O. BADAMI, DIST: BAGALKOT
REG. NO. 320 EE 10009
10. MALLIKARJUN C. KALADGI
AGE: 20 YEARS, OCC: STUDENT,
R/O. BAGALKOT, DIST: BAGALKO T
REG. NO. 320 EE 10012
11. SUNIL IRANNA BADIGAR
AGE: 21 YEARS, OCC: STUDENT,
R/O. NAVANAGAR,BAGALKOT, DIST: BAGALKO
REG. NO. 320 EC 09052
12. SANTHOSH CHOHAN
AGE: 20 YEARS, OCC: STUDENT,
R/O. BANJARA COLONY,
BAGALKOT, DIST: BAGALKOT
REG. NO. 320 EC 08080
13. SAYED AHMAED KAZI
AGE: 22 YEARS, OCC: STUDENT,
R/O. BANJARA COLONY,
BAGALKOT, DIST: BAGALKOT
REG. NO. 320 CE 10028
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
W.P.69608-69643/12
& Connected petitions
70
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC,
ATHANI, DIST: BELGAUM
COLLAGE CODE: 179
4. THE PRINCIPAL
KLE SOCIETY POLYTECHNIC COLLEGE,
C.B. KORE POLYTECHNIC COLLEGE,
CHIKODI, COLLAGE CODE: 339
5. THE PRINCIPAL
DR. N.A. MAGDUM POLYTECHNIC
ANKALI, TQ: CHIKODI.
DIST: BELGAUM
6. THE PRINCIPAL
N.M. TRUST POLYTECHNIC
NIDASOSHI, BELGAUM
DIST: BELGAUM
CODE 414
7. THE PRINCIPAL
GOVERNMENT POLYTECHNIC
GADAG
CODE: 147
8. THE PRINCIPAL
P.E.T. POLYTECHNIC COLLAGE,
& S.R. V.R. PT
GULLADGUD, DIST: BAGALKOT
COLLEGE CODE: 320
... RESPONDENTS
(BY SMT.K.VIDYAVATI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 8 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
W.P.69608-69643/12
& Connected petitions
71
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D.
IN WP 70013-70033 OF 2012
BETWEEN
1. STEFFI D/O. ARUNMAHANOUR KHANPUR
AGE: 20 YEARS, OCC: STUDENT,
R/O. M.B. NAGAR, 3RD CROSS,
DHARWAD, DIST: DHARWAD
REG. NO. 121 CS 10048
2. RASHMI D/O. VENET J. JOGUL
AGE: 20 YEARS, OCC: STUDENT,
R/O. MANGAL ONI, 2ND CROSS, NEAR BASEL
MISSION CHURCH, KARWAR ROAD,
HUBLI
3. SHWETA Y. RATHOD
AGE: 18 YEARS, OCC: STUDENT,
R/O. LING RAJ NAGAR,
HUBLI
REG. NO. 121 CS 10044
4. PRIYA D/O. VIJAY GUDE
AGE: 20 YEARS, OCC: STUDENT,
R/O. INDIRANAGAR,
HUBLI
REG. NO. 121 CS 10028
5. SRIDEVI D/O. MUSHAPPA KALLED
AGE: 21 YEARS, OCC: STUDENT,
R/O. HAROBALAWADI,
HUBLI
REG. NO. 121 CS 10041
6. TILAK CHAND YASWANTHA RAI NAVALGUND
AGE: 20 YEARS, OCC: STUDENT,
R/O. KESHWAPUR,
HUBLI, DHARWAD
REG. NO. 340 EC 08053
W.P.69608-69643/12
& Connected petitions
72
7. VISHWANATH PUJAR
AGE: 20 YEARS, OCC: STUDENT,
R/O. GOKUL, HUBLI
DHARWAD
REG. NO. 341 ME 10120
8. PRASHANA V. JOSHI
AGE: 20 YEARS, OCC: STUDENT,
R/O. NAVANAGAR, HUBLI
DHARWAD
REG. NO. 341 EC 09036
9. SAYED ZAKIR TANDOOR
AGE: 24 YEARS, OCC: STUDENT,
R/O. BAYLI PLOT, HUBLI
DHARWAD
REG. NO. 496 EC 09031
10. IMTIYAZ KACHI
AGE: 23 YEARS, OCC: STUDENT,
R/O. BANDIWADA, HUBLI,
DHARWAD
REG. NO. 496 EC 08010
11. MOHMAD ASLAM SAB MUZAWAR
AGE: 24 YEARS, OCC: STUDENT
R/O. BAHTI PLOT, HUBLI
DIST:. DHARWAD
12. TABSSUM D/O. M. MUGUR
AGE: 20 YEARS, OCC: STUDENT,
R/O. S.M. KRISNA NAGAR,
HUBLI, DHARWAD
REG. NO. 496 CE 0901
13. MUBARK ALI G
AGE: 21 YEARS, OCC: STUDENT,
R/O. GUDIYAL ROAD, HUBLI
DIST: DHARWAD
REG. NO. 496 CE 10021
14. MD. JUNED A. SHEIKH
AGE: 22 YEARS, OCC: STUDENT,
R/O. GUHAL ROAD, HUBLI
W.P.69608-69643/12
& Connected petitions
73
DIST: DHARWAD
REG. NO. 496 CE 10018
15. IRFAN NADAF
AGE: 20 YEARS, OCC: STUDENT,
R/O. GURUNATH, HUBLI
DIST: DHARWAD
REG. NO. 496 CE 10008
16. SADIQ I. KHATIB
AGE: 21 YEARS, OCC: STUDENT,
R/O. OLD HUBLI,
DIST: DHARWAD
REG. NO. 496 CE 10016
17. VENKTESH MANDADI
AGE: 20 YEARS, OCC: STUDENT,
R/O. CHANPETH, HUBLI
DIST: DHARWAD
REG. NO. 404 CS 10045
18. SACHIN SHIVAGOWDA VEERANGOWDER
AGE: 21 YEARS, OCC: STUDENT,
R/O.M.G. ROAD, HUBLI
DIST: DHARWAD
REG. NO. 202 CE 08038
19. MITHUN M. VEERNAGOWDER
AGE: 20 YEARS, OCC: STUDENT,
R/O. NAVALGUND,
DIST: GADAG
REG. NO. 301 CE 08020
20. SANJAY S/O. PRAKASH KALAYANKER
AGE: 20 YEARS, OCC: STUDENT,
R/O. SHIVAJI GALLI, HALIYAL
DIST: KARWAR
REG. NO. 354 ME 9043
21. ASHA LATHA SHINDE
AGE: 21 YEARS, OCC: STUDENT,
R/O. NEAR RAIWAY STATION,
BAGALKOT
REG. NO. 152 CE 10003
W.P.69608-69643/12
& Connected petitions
74
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC ,
HUBLI, COLLAGE CODE: 148
4. THE PRINCIPAL
KLE SOCIETY POLYTECHNIC COLLEGE,
HUBLI, COLLAGE CODE: 341
5. THE PRINCIPAL
ANJUMAN ISLAM POLYTECHNIC COLLEGE
AYDHYA NAGAR, HUBLI
COLLEGE CODE 496
6. THE PRINCIPAL
RURAL POLYTECHNIC COLLEGE,
TARIHAL, HUBLI
CODE 404
7. THE PRINCIPAL
KHK INSTITUTE OF ENGINEERING DHARWAD
CODE: 202
8. THE PRINCIPAL
TIPPU SHAEED INSTITUTE OF TECHNOLOGY
HUBLI, COLLEGE CODE: 301
9. THE PRINCIPAL
S.U.C. POLYTECHNIC,
W.P.69608-69643/12
& Connected petitions
75
DANDELI, COLLEGE CODE 354
10. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
BAGALKOT,
COLLEGE CODE152
... RESPONDENTS
(BY SMT.K.VIDYAVATI, AGA FOR R1-R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE GOVERNMENT CIRCULAR DTD.17.09.2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE 2ND RESPONDENT
VIDE ANNEXURE-A; DIRECTING THE RESPONDENTS NO.2 TO
10 TO ADMIT THE PETITIONER TO THE FINAL YEAR DIPLOMA
COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR 2012-13
BY APPLYING THE CARRY - OVER SYSTEM AS PER ANNEXURE-
D.
IN WP 70034-70104 OF 2012
BETWEEN
1. MOHMAD SOHEB TAHSILDAR,
AGE: 20 YEARS, OCC: STUDENT,
R/O.AT POST - AZAM NAGER,
TQ. DT. BELGUM.
2. WASEEM FIROZ MUNSI
AGE: 21 YEARS, OCC: STUDENT,
R/O. PLOT NO 2, NEAR BASTI ROAD
BELGAUM
3. SUMEDH GIRISH MAYEKAR
AGE: 21 YEARS, OCC: STUDENT,
R/O. AT POST: RAJ NAGAR,
BELGAUM
W.P.69608-69643/12
& Connected petitions
76
4. RAHUL ASHOK PATIL
AGE: 19 YEARS, OCC: STUDENT,
R/O. AT POST: RAM NAGAR,
BELGAUM
5. DEV PERASSANA NAIDU
AGE: 20 YEARS, OCC: STUDENT,
R/O. AT POST: MAIN ROAD, KUDCHI
BELGAUM
6. SANGEETA D/O. LAGAMAN PUJARI
AGE: 22 YEARS, OCC: STUDENT,
R/O. AT POST: KANAGALA, TQ:HUKKERI
BELGAUM
7. CLAPION GONSALVEES FELIX GONSALES
AGE: 20 YEARS, OCC: STUDENT,
R/O.MOKODOMOL BALLAPUL GOA
8. KRUTHIKA D/O. PRATAP P. GUDDACHMANI
AGE: 20 YEARS, OCC: STUDENT,
R/O. AT POST: HUDALI, GANDHI NAGAR,
BELGAUM
9. POORANAND S/O. RUDRAPPA SATANNAVAR
AGE: 20 YEARS, OCC: STUDENT,
R/O. AT POST: CHIKKANARAGUND,
TQ: NARAGUND, DIST: GADAG
10. SHIVANAND S/O. BALAPPA ALAGUNDI
AGE: 20 YEARS, OCC: STUDENT
R/O. AT PO: MUTNAL
TQ & DIST: BELGAUM
REG. NO. 113 ME 11310
11. VINAYAK S/O. BHIMAPPA BIRADAR
AGE: 22 YEARS, OCC: STUDENT
R/O. AT PO: SALAHALLI,
TQ & DIST: BELGAUM
REG. NO. 113 ME 11311
12. LAXMIKANT S/O. BHUJAPAL KAMTE
AGE: 20 YEARS, OCC: STUDENT
R/O. AT PO: DHUPDAL,
W.P.69608-69643/12
& Connected petitions
77
TQ : GOKAK, & DIST: BELGAUM
REG. NO. 113 ME 10064
13. NAGESH S/O. BASAPPA BASARAGI
AGE: 20 YEARS, OCC: STUDENT
R/O.MAIN ROAD, BELGAUM
TQ & DIST: BELGAUM
REG. NO. 113 EE 10027
14. MANGESH S/O. ELLAPPA DEVALAPUR
AGE: 22 YEARS, OCC: STUDENT
R/O.MAIN ROAD, BELGAUM
TQ & DIST: BELGAUM
REG. NO. 113 EE 11303
15. TAZAMULHUSSAIN S/O. ANWARHUSSAIN DESAI
AGE: 20 YEARS, OCC: STUDENT
R/O.H.NO. 58, DESAI GALLI,
GADACHINMALKI, TQ : GOKAK,
DIST: BELGAUM
REG. NO. 113 EC 10059
16. VENKTESH BASAVRAJ YADWAD
AGE: 20 YEARS, OCC: STUDENT
R/O. RAMDURGA,
DIST: BELGAUM
REG. NO.
17. GALESHWAR V. PATIL
AGE: 22 YEARS, OCC: STUDENT
R/O. RAMDURGA,
DIST: BELGAUM
REG. NO.
18. AMIT TUGCHI
AGE: 21 YEARS, OCC: STUDENT
R/O. RAVIWAREPTH
DIST: BELGAUM
REG. NO. 113 EE 10005
19. SHANKAR B. SOMANHATTI
AGE: 20 YEARS, OCC: STUDENT
R/O.MAIN ROAD,
W.P.69608-69643/12
& Connected petitions
78
DIST: BELGAUM
20. PRASHNAD ANAD JHADAV
AGE: 20 YEARS, OCC: STUDENT
R/O. SOREDDI COLONY,
DIST: BELGAUM
21. PRASANA KUMAR S/O. SHAIKANTH GHASTI
AGE: 21 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, BELGAUM
22. BHIMASENA S/O. ASHOK TALAWAR
AGE: 19 YEARS, OCC: STUDENT,
R/O. AT POST: BASARKOD,
TQ: BAILHONGAL, DIST: BELGAUM
REG NO. 303 EE 10008
23. HARSHAL S/O. ASHOK BIRIJE
AGE: 21 YEARS, OCC: STUDENT,
R/O. H.NO. 444/A, CHAWAT GALLI,
DIST: BELGAUM
REG NO. 303 CS 07010
24. RINAL D/O. RUSAI PINTO
AGE: 20 YEARS, OCC: STUDENT,
R/O. 44/B, SOMWAROPETH, TILAKWADI
DIST: BELGAUM
REG NO. 303 AT 09031
25. ARATI D/O. ASHOK YALAGUKAR
AGE: 19 YEARS, OCC: STUDENT,
R/O.H.NO. 285, MARUTHI GALLI,
AMBEWADI, DIST: BELGAUM
REG NO. 303 ME 10006
26. SMITA D/O. BALKRISHNA KANGRALKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O. H.NO. 351, MBDEKAR GALLI, KANGRALI
DIST: BELGAUM
REG NO. 303 EE 07037
27. MOHAMMD JAFAR A. MULLA
AGE: 22 YEARS, OCC: STUDENT,
R/O. H.NO. 133, P.B. ROAD
W.P.69608-69643/12
& Connected petitions
79
YAMANUR, DIST: BELGAUM
REG NO. 303 CE 09022
28. VAIBHAV S/O. VITHAL AUDIENBA
AGE: 22 YEARS, OCC: STUDENT,
R/O. H.NO. 505, BAGA UDDASAVAORDEM
DIST: BELGAUM
REG NO.
29. EDSEL RODRIGVES F.I.
AGE: 22 YEARS, OCC: STUDENT,
R/O.F-3, IST FLOOR, SNOWLINE
APPARTS QUEVON RAIA, SALCETTE
GOA
30. CARLTON A. LOBATO DE FARIA
S/O. JOSE MANUEL AMERICO LOBATO FARIA
AGE: 20 YEARS, OCC: STUDENT,
R/O. FLAT G1, KAMAT GARDENS,
MAPUS, GOA
31. ABHUNAY S/O. SHANKAR KOLGANKAR
AGE: 22 YEARS, OCC: STUDENT,
R/O.H.NO. 106/6, AMBER SOUFOUND,
ANCOALE, GOA
32. DEEPAK S/O. RAJU B. NAIK
AGE: 22 YEARS, OCC: STUDENT,
R/O. SHIVKRUPA, 214/4, CANCA MAPUSA
GOA
33. SHAKIL S. GADEKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O H/NO. 299/B, SHETYAWADO, DULA,
MAPUSA, GOA
34. MANFRED CAUNALHO (HANFRID CARVALHO)
AGE: 19 YEARS, OCC: STUDENT,
R/O. PANAJI
GOA
35. RAVI KUMAR S.
AGE: 21 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
80
R/O. BAUILHONGAL, DIST:BELGAUM
36. MANUMANTH KOUJALGI,
AGE: 21 YEARS, OCC: STUDENT,
R/O. RAMDURG, DIST: BELGAUM
37. ABHIJEET S/O. DEVENDRA KURLE
AGE: 20 YEARS, OCC: STUDENT,
R/O. SHIVAJI NAGAR, IST MAIN,
5TH CROSS, BELGAUM
38. UBEDRAZA S/O. RAZA AHMED NADAF
AGE: 21 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, BELGAUM
DIST: BELGAUM
REG. NO. 389 EE 10046
39. MANJUNATH C. ANKALAGI
AGE: 25 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, BELGAUM
DIST: BELGAUM
REG. NO. 389 EE 10015
40. SHIVANAND S/O. ARUN GHATAPANADI
AGE: 22 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, BELGAUM
REG. NO. 389 EE 10037
41. RAKESH S/O. CHANNABASSAPPA PATIL
AGE: 20 YEARS, OCC: STUDENT,
R/O. C/O. S.S. NAIK GANAPAT GALLI,
YAMANAPUR, DIST: BELGAUM,
REG. NO. 389 EE 10029
42. SUHAS S/O. SHIVANAND PATIL
AGE: 21 YEARS, OCC: STUDENT,
R/O. PLOT NO. 34, GANGA NIVAS
VINAYAKA NAGAR, TEACHER COLONY,BELGUAM
REG. NO. 389 EE 10044
43. SIDHARAMESH S/O. BASAVRAJ GIRISAGAR
AGE: 22 YEARS, OCC: STUDENT,
R/O. H.NO. 2188, BHARAT NAGAR,
BELGAUM
W.P.69608-69643/12
& Connected petitions
81
REG. NO. 389 EE 10041
44. MAHESH S/O. RAJKUMAR MADIWAL
AGE: 19 YEARS, OCC: STUDENT,
R/O. H.NO. 1441 JNADATT NAGAR, PEERANWAD
BELGAUM
REG. NO. 389 EE 10014
45. MANTESH SIDDAPPA TALWAR
AGE: 29 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, BELGAUM
DIST: BELGAUM
REG. NO.
46. JAGAPPA KADDE
AGE: 18 YEARS, OCC: STUDENT,
R/O.MANTESH NAGAR,
DIST: BELGAUM
REG. NO.
47. AYAZ KHATEEB
AGE: 19 YEARS, OCC: STUDENT,
R/O. PEERANWADI,
DIST: BELGAUM
REG. NO. 389 ME 10012
48. SANDEEP KALPPA KANTHI
AGE: 20 YEARS, OCC: STUDENT,
R/O. PEERANWADI,
DIST: BELGAUM
REG. NO. 389 ME 09059
49. SHRIKANTH PATIL
AGE: 20 YEARS, OCC: STUDENT,
R/O. SATANWADI,
DIST: BELGAUM
REG. NO. 389 CS 10015
50. NIKITHA KARGUDI
AGE: 22 YEARS, OCC: STUDENT,
R/O. HANUMAN NAGAR,
DIST: BELGAUM
REG. NO. 389 CS 10033
W.P.69608-69643/12
& Connected petitions
82
51. PRAVEEN KUMAR SARSHETTY
AGE: 20 YEARS, OCC: STUDENT,
R/O. BAILHONGAL,
DIST: BELGAUM
REG. NO. 389 CE 08039
52. JAKSON ANAD GOWDA
AGE: 22 YEARS, OCC: STUDENT,
R/O. SATANWADI,
DIST: BELGAUM
REG. NO. 389 ME 10035
53. SADDAMHUSSAIN S/O. SHABBIRAHMED KHANJADE
AGE: 20 YEARS, OCC: STUDENT,
R/O. AT POST: MOSALI KARANGIGALLI
HUKKERI, DIST: BELGAUM
REG. NO.
54. SHANMUKH S/O. ISHWAR POL
AGE: 22 YEARS, OCC: STUDENT,
R/O. AT POST: CHICHALI,
DIST: BELGAUM
REG. NO.
55. PRASAD S/O. KEMPANNA KIVADNAR
R/O. A/P. 566, S.V. ROAD,
ANVEKARCHAWL, ANGOL,
BELGAUM, DIST: BELGAUM
REG. NO.
56. ABHINANDAN S/O. BUJAPAL KATTIMANI
AGE: 20 YEARS, OCC: STUDENT,
R/O. A/P. 566, S.V. ROAD, ANVEKARCHAWL
BELGAUM, DIST: BELGAUM
REG. NO.
57. SHIVANAND S/O. CHIDANAND KAMBLE,
AGE: 18, OCC. STUDENT,
REG. NO.312 EC 11044,
R/O. AT POST - MEKHALI,
TQ. RAIBAG, DT. BELGUM.
58. KUNDAN T. TALAWAR,
W.P.69608-69643/12
& Connected petitions
83
AGE: 20, OCC. STUDENT,
REG NO.312 EC 10019,
R/O. KITTURANI CHANNAMMA
1ST CROSS, BAILHONGAL,
DT. BELGUM.
59. GANESH MARKUMBI,
AGE: 23 YEARS, OCC.
R/O. SHAMBJI NAGER,
BELGAUM.
60. RAHUL GAYAKWAD,
AGE: 20 YEARS, OCC. STUDENT,
R/O. TEACHER NAGER, BELGAUM.
61. VEERSH TIGADI,
AGE: 23 YEARS, OCC.
R/O. RAGVEDRA COLONY BELGAUM.
62. ABHISHEK M. SHINDE,
AGE: 27 YEARS, OCC.: STUDENT,
R/O. JAYSHERRE ADITYA BANGALA,
KHANAPUR, DT. BELGAUM.
63. DHIRAJ KUMAR YADWAD,
AGE: 20 YEARS, OCC. STUDENT,
R/O. RAVINDRANATH TAGORE ROAD,
BELGAUM.
64. VIVEK M. PATIL,
AGE: 23 YEARS, OCC. STUDENT,
R/O. POST GULRAPUL, GOKAK,
DT. BELGAUM.
65. MALLPA Y. SULANAVAR,
AGE: 23 YEARS, OCC. STUDENT,
R/O. POST GULRAPUL, GOKAK,
DT. BELGAUM.
66. PRAKASH P. DHANOLI,
AGE: 22 YEARS, OCC. STUDENT,
R/O. POST BANJAWAD,
TQ. ATHNI, DT. BELGAUM.
W.P.69608-69643/12
& Connected petitions
84
67. JAGDEESH V. SIDNAVAR,
AGE: 20 YEARS, OCC. STUDENT,
R/O. RAIBAG, DT. BELGAUM.
68. JETANDRA R. MAGDUM,
AGE: 20 YEARS, OCC.STUDENT,
R/O. CHIKODI, DT. BELGAUM.
69. P.DINESH KUMAR,
S/O. O.PAMPAPATHI,
AGE: 19 YEARS, OCC. STUDENT,
R/O. TILAKWADI, BELGAUM,
DT. BELGAUM.
70. SUSHIL R. MUTAKAKAR,
AGE: 23 YEARS, OCC. STUDENT,
R/O. RAMNAGER, BELGAUM,
DT. BELGAUM.
71. ROHIT SHRIKANTH DESAI,
AGE: 21 YEARS, OCC. STUDENT,
R/O. RAVI NAGER, BELGAUM,
DT. BELGAUM.
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP. BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION,
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE - 1.
3. THE PRINCIPAL,
MOTICHAND LENGADE BHARTESH PT.,
BELGAUM - COLLAGE CODE 315.
4. THE PRINCIPAL GOVERNMENT POLYTECHNIC,
COLLEGE BELGAUM COLLEGE CODE - 113.
W.P.69608-69643/12
& Connected petitions
85
5. THE PRINCIPAL MARATHA MANDAL POLYTECHNIC
COLLEGE BELGAUM COLLEGE CODE 303.
6. THE PRINCIPAL R.N.SHETTY POLYTECHNIC COLLEGE
BELGAUM COLLEGE CODE 389.
7. THE PRINCIPAL GOMETESH POLYTECHNIC COLLEGE
BELGAUM COLLEGE CODE 312.
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 7 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D; AND ETC.
IN WP 70242-70255 OF 2012
BETWEEN
1. RAGHUNATH RANGANATH INAMANDAR
AGE: 20 YEARS, BRANCH: CIVIL
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
2. NAGARAJ C. BENAL
AGE: 20 YEARS, BRANCH: MECHANICAL
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
3. MARUTHI KESHAW LAMANI
AGE: 19 YEARS, BRANCH: COMPUTER SCIENCE
W.P.69608-69643/12
& Connected petitions
86
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
4. MAHESHAJABIN B. KOLHAR
AGE: 21 YEARS, BRANCH: ELECTRONIC & COMM
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
5. NARAHARI ARAVIND KARJOL
AGE: 20 YEARS, BRANCH:COMPUTER SCIENCE
GOVERNMENT POLYTECHNIC, BILAGI
R/O. MARWADI GALLI, BAGALKOT
DIST: BAGALKOT
6. SUVARNA MALAPPA NYAMAGOUDAR
AGE: 20 YEARS, BRANCH:COMPUTER SCIENCE
GOVERNMENT POLYTECHNIC, BILAGI
R/O. LAXMI NAGAR, BAGALKOT
DIST: BAGALKOT
7. ANAND BASAVARAJ MATTIKATTI
AGE: 20 YEARS, BRANCH: MECHANICAL
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
8. RAVI KADAPPA PARASHATTI
AGE: 20 YEARS, BRANCH: MECHANICAL
GOVERNMENT POLYTECHNIC, BILAGI
R/O.BILAGI, TQ: BILAGI,
DIST: BAGALKOT
9. MANJUNATH ALLAPPA DODAMANI
AGE: 20 YEARS, BRANCH: ELECTRONIC & COMM
GOVERNMENT POLYTECHNIC, BILAGI
R/O. RAJIV GANDHI NAGAR,
DIST: BAGALKOT
10. RAKESH RAJESHEKAR KURAHATTI
AGE: 20 YEARS, BRANCH: ELECTRONIC & COMM
GOVERNMENT POLYTECHNIC, BILAGI
R/O. BILAGI, TQ: BILAGI,
W.P.69608-69643/12
& Connected petitions
87
DIST: BAGALKOT
11. SHRISHAIL YALLAPPA MURAKACHITTI
AGE: 19 YEARS, BRANCH: ELECTRONIC & COMM
GOVERNMENT POLYTECHNIC, BILAGI
R/O. NEAR CEMENT FACTORY,
DIST: BAGALKOT
12. RAHUL SHIVAJI METRI
AGE: 19 YEARS, BRANCH: CIVIL
GOVERNMENT POLYTECHNIC, BILAGI
R/O. NAVNAGAR, BAGALKOT
DIST: BAGALKOT
13. PAVANKUMAR MUDKAPPA CHAVAN
AGE: 19 YEARS, BRANCH: CIVIL
GOVERNMENT POLYTECHNIC, BILAGI
R/O. NAVNAGAR, BAGALKOT
DIST: BAGALKOT
14. SHRIKANT RAMESH KARJOL
AGE: 21 YEARS, BRANCH: CIVIL
GOVERNMENT POLYTECHNIC, BILAGI
R/O. NEAR IDBI BANK, BAGALKOT
DIST: BAGALKOT
... PETITIONERS
(BY SRI. JAGADISH PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
EDUCATION DEPARTMENT
M.S. BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC, BILAGI
TQ: BILAGI, DIST: BAGALKOT
... RESPONDENTS
W.P.69608-69643/12
& Connected petitions
88
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH CIRCULAR VIDE NO.DTE 22 ACM(2) 2012-2013, DATED:
17/09/2012 ISSUED BY THE RESPONDENT NO.2, VIDE
ANNEXURE-E; DIRECT THE RESPONDENTS TO CONTINUE
CARRY OVER SYSTEM AS PER CIRCULAR DATED:02/08/2010
VIDE DTE 31 ACM (2) 2010-11 I.E. ANNEXURE-B, ISSUED BY
THE 2ND RESPONDENT.
IN WP 70270-70300 OF 2012
BETWEEN
1. NITISH G. SHETTY S/O. GOPAL SHETTY
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. GANDHI NAGAR, YALLAPUR,
UTTAR KANNADA
2. GANESH RAM PATGAR S/O. RAMA PATGAR
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. NEW MARKET, SIRSI
DIST: UTTAR KANNADA
3. PALAKSH GOUDA S/O. SHANKARANANDA GOUDA
AGE: 21 YEARS, DIPLOMA STUDENT
R/O. SAVITRIRAMACHANDRA NILAYA
DEVIKERE, DIST: UTTAR KANNADA
4. MURALIDHAR S. BELSE S/O. SURESH
AGE:18 YEARS, DIPLOMA STUDENT
R/O.ANKOLA, POST: BELSE,
DIST: UTTAR KANNADA
5. RAVICHANDRA T. MADIWAL
AGE:21 YEARS, DIPLOMA STUDENT
R/O. CHIPGI, SIRSI
DIST: UTTAR KANNADA
W.P.69608-69643/12
& Connected petitions
89
6. SUJAYA H. NAIK
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. ANDAGI, SIRSI
DIST: UTTAR KANNADA
7. DHARSHAN S. BHAT
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. PUTANAMANE, SIRSI,
DIST: UTTAR KANNADA
8. RAGHAVENDRA S. PATIL
AGE: 20 YEARS, DIPLOMA STUDENT
DASANAKOPPA POST, SIRSI,
DIST: UTTAR KANNADA
9. YOGESH N. MUGTI
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. NILEKUNI, KUMTA ROAD,
DIST: UTTAR KANNADA
10. DEEPAK G. MESTA
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. PUTTANAMANE, SIRSI,
DIST: UTTAR KANNADA
11. RAGHAVENDRA V. LAMANI
AGE: 20 YEARS, DIPLOMA STUDENT
R/O.K.E.B. QUARTERS, SIRSI
DIST: UTTAR KANNADA
12. PRAVEEN HALAPPA NAIK
AGE: 21 YEARS, DIPLOMA STUDENT
R/O. KORUNGUDDA, MUNDGOD
DIST: UTTAR KANNADA
13. SACHINKUMAR N. HEBBAL
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. MARUTHIKOPPA SIRSI,
DIST: UTTAR KANNADA
14. SHIVARAJ ALVATTI
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. GOPALKRISHNA MAIN ROAD,
W.P.69608-69643/12
& Connected petitions
90
YALLAPUR, DIST: UTTAR KANNADA
15. NAVEEN K.G.
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. GREEN CIRCLE, KIRWATTI,
YALLAPUR, DIST: UTTAR KANNADA
16. DEEPAK JOGLEKAR
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. INDIRA NAGAR, SIRSI,
DIST: UTTAR KANNADA
17. GANAPATI V. BHAT
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. HASANAGI, TQ: YELLAPUR
DIST: UTTAR KANNADA
18. KRISHNAPRASAD G. BHAT
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. DODAMANE KALAKAI, SIDDAPUR
DIST: UTTAR KANNADA
19. VIJAYA LAXMI D/O. SHANKRAPPA BAIRAKKANAVAR
AGE: 22 YEARS, DIPLOMA STUDENT
R/O. KANCHINEGALUR, TQ:HANAGAL
DIST: HAVERI
20. DEEPAK GOPAL HOMBLI
AGE: 22 YEARS, DIPLOMA STUDENT
R/O. KANCHINEGALUR, TQ:HANAGAL
DIST: HAVERI
21. SAHEERA SHAMAHODDIN SHAIKH
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. SHARADA GALLI, YELLAPUR,
TQ: YELLAPUR, DIST: UTTAR KANNADA
22. SHRINIWAS VENKATACHALA BHAT
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. C/O. ANJANA BHAT, R.T. HEGDE
BUILDING, C.P. BAZAR, SIRSI,
DIST: UTTAR KANNADA
W.P.69608-69643/12
& Connected petitions
91
23. SUDHEENDRA MADEV HEGDE
AGE: 18 YEARS, DIPLOMA STUDENT
R/O. YALGODAMANE, POST: NAGGU,
TQ: SIRSI,
DIST: UTTAR KANNADA
24. PAVAKUMAR MADHULINGAPPA NAIK
AGE: 19 YEARS, DIPLOMA STUDENT
AT & POST: ANDAGI, TQ: SIRSI,
DIST: UTTAR KANNADA
25. MAHESH MANJUNATH SHET
AGE: 20 YEARS, DIPLOMA STUDENT
AT: MAVINKATTA, POST: KUNDARGI
TQ: YELLAPUR, DIST: UTTAR KANNADA
26. MOHAMMAD ASHRAF INYATH THASILDAR
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. NEHRU NAGAR, SIRSI,
DIST: UTTAR KANNADA
27. RAGHAVENDRA VITHAL BASARKOD
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. NEW K.H.B. COLONY, SIRSI
TQ: SIRSI, DIST: UTTAR KANNADA
28. ARATI SUBHAS BANT
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. KALLAMA NAGAR, YELLAPUR
DIST: UTTAR KANNADA
29. VINAYAK UDAY GUDIGAR
AGE: 22 YEARS, DIPLOMA STUDENT
R/O. SANDAL WOOD COMPLEX,
POST: CHIPAGI, TQ: SIRSI,
DIST: UTTAR KANNADA
30. GANESH S. HEGDE
AGE: 22 YEARS, DIPLOMA STUDENT
R/O. SAVANAGERI, YALLAPUR,
DIST: UTTAR KANNADA
31. MADUSUDAN G. PILLE
AGE: 20 YEARS, DIPLOMA STUDENT
W.P.69608-69643/12
& Connected petitions
92
R/O. BANAVASI, TQ: SIRSI,
DIST: UTTAR KANNADA
... PETITIONERS
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION DEPARTMENT
OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE
3. THE PRINCIPAL, M.E.S.R.N. SHETTY
POLYTECHNIC SIRSI,
UTTAR KANNADA
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE NOTIFICATION DTD.17.09.2012 IN NO.DTE 22
ACM (2) 2012-13 ISSUED BY THE 2ND RESPONDENT VIDE
ANNEXURE-A IN SOR FAR AS PETITIONERS ARE CONCERN BY
ALLOWING THIS WRIT PETITION; DIRECTING THE
RESPONDENTS 1 & 2 TO CONTINUE CARRY OVER SYSTEM TO
DIPLOMA IN TECHNICAL EDUCATION AS PER NOTIFICATION
DTD.02.08.2010 VIDE ANNEXURE-B.
IN WP 70222 OF 2012
BETWEEN
ANUSHA D/O. SHANKAR KULKARNI
AGE: 20 YEARS, ENGINEERING STUDENT
INFORMATION SCIENCE IN ENGINEERING
W.P.69608-69643/12
& Connected petitions
93
K.L.E. INSTITUTE OF TECHNOLOGY
HUBLI, DIST: DHARWAD
... PETITIONER
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE REGISTRAR
VISVESVARAYA TECHNOLOGICAL
UNIVERSITY, JNANA SANGAMA
BELGAUM
2. THE PRINCIPAL
KLE INSTITUTE OF TECHNOLOGY
HUBLI, DIST: DHARWAD
... RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO STRUCK
DOWN THE REGULATIONS FRAMED BY THE FIRST
RESPONDENT AT OB 7.2 OF VISVESVARAYA TECHNOLOGICAL
UNIVERISTY REGULATIONS VIDE ANNEXURE-H BY ALLOWING
THIS WIRT PETIITON; DIRECT THE 1ST RESPONDENT TO
INSTRUCT THE 2ND RESPONDENT TO PERMIT THE PETITIONER
TO TAKE ADMISSION TO THE 7TH SEMESTER EXAMINATION
FOR THE ACADEMIC YEAR 2012-13 (I.E. 4TH YEAR B.E.
COURSE IN HER BRANCH).
IN WP 70342-70344 OF 2012 & 70408-412/12
BETWEEN
1. AKASH SHANKARGOUDA PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. PLOT NO: 246, SECTOR NO. 2,
SHIVABASAV NAGAR, BELGAUM
2. ARUNKUMAR M.
AGE: 26 YEARS, OCC: STUDENT
R/O. PLOT NO. 1942, NANDINI MARG
W.P.69608-69643/12
& Connected petitions
94
SECTOR NO. 9, ANJANEYA NAGAR,
BELGAUM
3. VEENA DASHARATH WAGHAMARE
AGE: 20 YEARS, OCC: STUDENT
R/O. ADAKE PLOT, NIPPANI TQ: CHIKODI,
DIST : BELGAUM
4. MOHAMMADGOUS RAJESAB SANTI
AGE: 20 YEARS, OCC: STUDENT
R/O. PENDHARI GALLI,
BANAHATTI, TQ: JAMAKHANDI,
DIST: BAGALKOT
5. HARISH DAYANAND KHADABADI
AGE: 18 YEARS, OCC: STUDENT
R/O. 157/45, BHANDUR GALLI,
BELGUAM
6. CHETAN SHASHIDHAR KORE
AGE: 19 YEARS, OCC: STUDENT
R/O. PLOT NO. 16, CTS NO. 8704
SECTOR NO.3, NEAR KARANJIMATH
OO: SRP HOSTEL, SHIVABASAVA NAGAR,
BELGAUM
7. NARAYAN HEMARADDI KAMARADDI
AGE: 19 YEARS, OCC: STUDENT
R/O. B. 52, INDAL NAGAR,
BELGAUM
8. MISS ANURADHA MARUTI CHOUGALE
AGE: 19 YEARS, OCC: STUDENT
R/O. PLOT NO. 34/3, 2ND CROSS,
APMC, MARKET YARD, MARKANDEYA NAGAR
BELGAUM
... PETITIONERS
(BY SRI. S. P. PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
W.P.69608-69643/12
& Connected petitions
95
EDUCATION, VIDHANA SOUDHA,
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL,
R.N. SHETTY POLYTECHNIC
SHIVABASAV NAGAR, BELGAUM
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 AND R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22
ACM(2) 2012-13 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-D, BY ALLOWING THIS WRIT PETITION; DIRECT
THE RESPONDENTS 1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA IN TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010 VIDE ANNEXURE-B.
IN WP 70347-70350 OF 2012
BETWEEN
1. UMESH CHANNAPPA KUMBAR
AGE: 21 YEARS, BRANCH: AUTOMOBILE
GOMATESH POLYTECHNIC, BELGAUM
R/O. RPD STAFF QUARTERS,
TILAKWADI, BELGAUM
2. UDYAKUMAR RAVINDRA ASODE
AGE: 22 YEARS, BRANCH: AUTOMOBILE
GOMATESH POLYTECHNIC, BELGAUM
R/O. GAVANAL, POST: KAMATNUR
TQ: HUKKERI, DIST: BELGAUM
3. ULAVESH SIDDAPPA YALLUR
AGE: 21 YEARS, BRANCH: AUTOMOBILE
GOMATESH POLYTECHNIC, BELGAUM
W.P.69608-69643/12
& Connected petitions
96
R/O. GAVANAL, POST: KAMATNUR
TQ: HUKKERI, DIST: BELGAUM
4. ANIL ARUN HALEMANI
AGE: 21 YEARS, BRANCH: AUTOMOBILE
GOMATESH POLYTECHNIC, BELGAUM
R/O. PLOT NO. 14, 2ND MAIN, 9TH CROSS,
SADASHIV NAGAR, BELGAUM
... PETITIONERS
(BY SRI. GANGADHAR S. HOSAKERI, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
EDUCATION DEPARTMENT,
M.S. BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD, BELGAUM
3. THE PRINCIPAL
GOMATESH POLYTECHNIC
BELGAUM
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR VIDE DTE 22 ACM(2) 2012-13
DATED:17/09/2012 ISSUED BY THE RESPONDENT NO.2, VIDE
ANNEXURE-E; DIRECT RESPONDENTS TO CONTINUE CARRY
OVERY SYSTEM AS PER CIRCULAR DATED:02/08/2010 VIDE
DTE 31 ACM (2) 2010-11, I.E. ANNEXURE-B ISSUED BY THE
2ND RESPONDENT.
IN WP 70384 OF 2012
BETWEEN
W.P.69608-69643/12
& Connected petitions
97
MANJUNATH S/O JYOTIBA RELEKAR
AGE: 20 YEARS, OCC: STUDENT
R/O.MUDALAGI, TQ: GOKAK
DIST: BELGAUM
... PETITIONER
(BY SRI. HANAMANT R LATUR, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY SECRETARY, TECHNICAL
EDUCATION DEPARTMENT
MULTI-STORED BUILDING
BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD,
BANGALORE
3. THE PRINCIPAL
K.L.E. POLYTECHNIC
MAHALINGAPUR, TQ: MUDHOL
DIST: BAGALKOT
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
ORDER OF ANNEXURE-E CIRCULAR VIDE DTE-22 ACM (2)
2012-2013 DATED:17/09/2012, ISSUED BY RESPONDENT NO.2;
AND ETC.
IN WP 70392-70402 OF 2012
BETWEEN
1. SHIVARAJ BASAGOUDA PATIL
AGE: 22 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
98
R/O. ANKALI ROAD,
SANKESHWAR, TQ:HUKKERI,
DIST: BELGAUM
2. RAGHAVENDRA PARAGOUDA PATIL
AGE: 21 YEARS, OCC: STUDENT
R/O. GORAKASHAN MAL
SANKESHWAR, TQ:HUKKERI,
DIST: BELGAUM
3. RAHUL PRABHAKAR RAMPUR
AGE: 20 YEARS, OCC: STUDENT
R/O. AMBEDKAR NAGAR,
CHIKODI, DIST: BELGAUM
4. MUZAMIL MOHAMMADALI TAHASILDAR
AGE: 24 YEARS, OCC: STUDENT
R/O.MULLA PLOT, CHIKODI,
DIST: BELGAUM
5. RAHUL AJIT MURTALE
AGE: 21 YEARS, OCC: STUDENT
R/O. NIPANI, CHIKODI,
DIST: BELGAUM
6. ROOPA KESHAV PATTAR
AGE: 22 YEARS, OCC: STUDENT
R/O. CHIKODI, DIST: BELGAUM
7. AKSHAY RAJESH RAJAMANE
AGE: 21 YEARS, OCC: STUDENT
R/O.CHIKODI, DIST: BELGAUM
8. MUKESH ANIL KURANE
AGE: 21 YEARS, OCC: STUDENT
R/O.CHIKODI, DIST: BELGAUM
9. PRAVEEN SHRIMANT KAMBLE
AGE: 21 YEARS, OCC: STUDENT
R/O.CHIKODI, DIST: BELGAUM
10. TAUSIFKHAN K. INAMDAR
AGE: 24 YEARS, OCC: STUDENT
R/O.NIPPANI, CHIKODI,
W.P.69608-69643/12
& Connected petitions
99
DIST: BELGAUM
11. ROHAN VASANT PATIL
AGE: 21 YEARS, OCC: STUDENT
R/O.CHIKODI, .
DIST: BELGAUM
... PETITIONERS
(BY SRI. SMT S P PATIL, ADV.)
AND
1. THE STATE IF KARNATAKA
BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL,
KLE SOCIETY POLYTECHNIC
CHIKODI, DIST: BELGAUM
... RESPONDENTS
(BY SMT. K.VIDYAVATI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR VIDE DTE 22 ACM(2) 2012-13
DATED:17/09/2012 ISSUED BY THE RESPONDENT NO.2, VIDE
ANNEXURE-D; DIRECT RESPONDENTS TO CONTINUE CARRY
OVERY SYSTEM AS PER CIRCULAR DATED:02/08/2010 VIDE
DTE 31 ACM (2) 2010-11, I.E. ANNEXURE-B ISSUED BY THE 2ND
RESPONDENT.
IN WP 70437 OF 2012
BETWEEN
W.P.69608-69643/12
& Connected petitions
100
SHIVALEELA D/O. CHANNAYYA RUDRAPURAMANTH
AGE: 21 YEARS, OCC: STUDENT,
R/O. C/O. S.A. BAJARMATH
DAMMANNAKATTI, GAJENDRAGAD,
TQ: RON, DIST: GADAG
... PETITIONER
(BY SRI. PRASHANT S.KADADEVAR, ADV.)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
DEPARTMENT, VIDHANA SOUDHA,
BANGALORE
R/BY ITS SECRETARY
2. DIRECTOR OF TECHNICAL EDUCATION BOARD,
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
GAJENDRAGAD, DIST: GADAG
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR VIDE DTE 22 ACM(2) 2012-13 DATED:17/09/2012
ISSUED BY THE RESPONDENT NO.2, VIDE ANNEXURE-D;
DIRECT RESPONDENTS TO CONTINUE CARRY OVERY SYSTEM
AS PER CIRCULAR DATED:02/08/2010 VIDE DTE 31 ACM (2)
2010-11, I.E. ANNEXURE-B ISSUED BY THE 2ND RESPONDENT.
IN WP 70462-70477 OF 2012
BETWEEN
W.P.69608-69643/12
& Connected petitions
101
1. SHIVAKUMAR S/O DEVAPPA GOUDRA,
AGE: 22 YEARS, OCC: STUDENT,
R/O.LAKAL KATTI, TQ: RON,
DIST : GADAG.(REG.NO.148 EC 10044)
2. VIJAY G KAMATAR
AGE: 20 YEARS, OCC: STUDENT,
R/O.POST RAJUR,
DIST : GADAG.(REG.NO.148 EC 10055)
3. MANJUNATH E BADIGER
AGE: 19 YEARS, OCC: STUDENT,
R/O.BANASHANKARI, BAZAR,
HANUMASAGARA,
DIST: KOPPAL (REG.NO.148 EC 10021)
4. MUTTURAJ M GUDUR
AGE: 20 YEARS, OCC: STUDENT,
R/O.VADDAR ONI, GAJENDRAGAD,
DIST : GADAG ( REG.NO.148 EC 09016)
5. SUNIL G KULKARNI
AGE 20 YEARS, OCC : STUDENT,
R/O:RAJUR, DIST : GADAG.
(REG.NO.148 EC 09044)
6. RAJU S/O PUNDALEEKASA DANI
AGE: 20 YEARS, OCC: STUDENT,
R/O: GANJIPET, GAJENDRAGAD,
DIST: GADAG ( REG.NO.148 EC 10033)
7. SUJATA D/O ISHWARAGOUDA PATIL
AGE: 22 YEARS, OCC: STUDENT,
R/O.AT POST RAJUR, DIST : GADAG.
(REG.NO.148 EC 09042)
8. SURESH G PAVADASHETTAR
AGE: 22 YEARS, OCC: STUDENT,
R/O:SAVADI, TALUK RON,
DIST : GADAG ( REG.NO.148 ME 10051)
9. PAVAN KUMAR VENKATRAO
AGE: 22 YEARS, OCC: STUDENT,
R/O:AT:POST GAJENDRAGAD
W.P.69608-69643/12
& Connected petitions
102
TALUKA RON, DIST: GADAG
(REG.NO.148 CS 10028)
10. SUNILKUMAR TARASING RATHOD
AGE : 22 YEARS, OCC : STUDENT,
R/O:AT:POST GAJENDRAGAD
TALUKA RON, DIST : GADAG
(REG.NO.114 ME 10053)
11. MUTANNA S/O BADAPPA RATHOD
AGE : 22 YEARS, OCC : STUDENT,
R/O.SEVALAL NAGAR ALANKAR
TALKIS GAJENDRAGAD.
DIST : GADAG. (REG.NO.148 EC 08015)
12. SANGAPPA S/O ASHOK BHUYYAR
AGE : 22 YEARS, OCC : STUDENT,
R/O.NAREGAL TALUKA RON,
DIST : GADAG
(REG.NO.148 CE 10032)
13. SACHIN S PATTED
AGE : 22 YEARS, OCC : STUDENT,
R/O.SAVADATTI TALUKA,
DISTRICT BELGAUM.
(REG.NO.148 CE 10032)
14. SHRAVAN KUMAR HIREMATH
AGE : 22 YEARS, OCC : STUDENT,
R/O.OLD HUBLI DISTRICT DHARWAD
(REG.NO.148 EC 09036)
15. YUVRAJ B MUNDARGIMATH
AGE : 22 YEARS, OCC : STUDENT,
R/O.OLD HUBLI DIST : DHARWAD
(REG.NO.148 CE 10059)
16. VEERANGOUDA K POLICE PATIL
AGE : 20 YEARS, OCC : STUDENT,
R/O:TALUKA YALBURGA DIST : KOPPAL
(REG.NO.165 CE 10057)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
W.P.69608-69643/12
& Connected petitions
103
AND
1. THE STATE OF KARNATAKA,
REP BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA,
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION,
DEPARTMENT OF TECHNICAL EDUCATION.
PALACE ROAD,
BANGALORE -1
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE,
GAJENDRAGAD,
DIST : GADAG, COLLEGE CODE 148.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 3 TO ADMIT THE PETITIONERS TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70478-70480 OF 2012
BETWEEN
1. MANJUNATH S/O YAMNAPPA SUDI
AGE : 20 YEARS, OCC : STUDENT
R/O:GJENDRAGAD DIST : GADAG
(REG.NO.351 EC 08028)
W.P.69608-69643/12
& Connected petitions
104
2. DEVENDRAGOUDA S/O VERUPANNA GOUDA
AGE : 20 YEARS, OCC : STUDENT,
R/O: GANGAVATI, TALUK KOPPAL
REG.NO.137 ME 09010).
3. KOTYADHEESHWAR VIRUPAKSHAPA HALAGI
AGE : 20 YEARS, OCC : STUDENT,
R/O: SHIRATTI, GADAG DISTRICT
REG.NO.137 ME 08014).
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP: BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA,
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE 1.
3. THE PRINCIPAL
V.G.E.T.S. DR.G S MELUKOTE
POLYTECHNIC COLLEGE KUKNUR
DIST : KOPPAL COLLEGE CODE 351.
4. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE KOPPAL
COLLEGE CODE:137
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 4 TO ADMIT THE PETITIONER TO THE FINAL YEAR
W.P.69608-69643/12
& Connected petitions
105
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70481-70499 OF 2012
BETWEEN
1. ABISHEK.C.HULAKOTI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: KURTKOTI ROAD, HULKOTI,
DIST: GADAG.
(REG. NO. 147 ME 09001)
2. SHRIKANT.K.BADIGER,
AGE: 20 YEARS, OCC: STUDENT,
R/O: MAIN ROAD, GADAG,
(REG. NO: 147 CE 10043)
3. MOHAMMAD YOUSUF ARABJANDAR
AGE: 21 YEARS, OCC: STUDENT,
R/O.LODI GALLI, NAVALGUNDA.
RE NO.147 CE 10025
4. SAGAR P KADANI
AGE: 20 YEARS, OCC: STUDENT,
R/O.SAI NAGAR UNKAL CROSS HUBLI
(REG NO.147 CE 10032)
5. GOURAVVA V KARIKATTI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.MAIN ROAD, HULKOTI,
(REG NO.147 CE 09007)
6. VINOD KUMAR MITTI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.RAJAJI NAGAR BETEGERI GADAG.
(REG NO.147 CE 10053)
7. BASAVARAJ GOSAQOND
AGE: 21 YEARS, OCC: STUDENT,
R/O.ESHWAR NAGAR, LAXMESHWAR,
W.P.69608-69643/12
& Connected petitions
106
(REG NO.147 CE 10006)
8. FARUQ I MASUTI
AGE: 20 YEARS, OCC: STUDENT,
R/O.MULGUND NAKA, GADAG.
(REG NO.147 CE 09010)
9. FAKRUDDIN D MATTI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.MULGUND NAKA, GADAG.
(REG NO.147 CE 09009)
10. VIJAY A DODDANNAVAR
AGE : 20 YEARS, OCC : STUDENT,
R/O.ASUNDI, DIST : GADAG.
(REG NO.147 EC 09035)
11. C.H.BHARAMADEVA
AGE: 23 YEARS, OCC: STUDENT
R/O.SIDDLINGESHWAR NAGAR,
GADAG. (REG: NO.147 CE 10009)
12. PRASHANT B ANGADI
AGE: 21 YEARS, OCC: STUDENT
R/O.SIDDLINGESHWAR NAGAR,
GADAG, (REG NO.147 CE 10034)
13. APEKSHA M SONE
AGE: 21 YEARS, OCC: STUDENT
R/O.KALYAN NAGAR, DHARWAD.
(REG.NO.147 CE 10006)
14. SUMITRA B POOJAR
AGE: 21 YEARS, OCC: STUDENT
R/O.BETGERI GADAG.
(REG.NO.147 CE 10048)
15. NETRAVATI A PATIL
AGE: 21 YEARS, OCC: STUDENT
R/O.NEW BUS STAND SAVADATTI, BELGAUM.
(REG.NO.147 CE 10028)
16. GOLAPPA N SHALAVADI
AGE: 21 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
107
R/O.NEAR MULGUND NAKA GADAG.
(REG.NO.147 CE 10012)
17. HAJJUSAB H LAXMESHWAR,
AGE: 21 YEARS, OCC: STUDENT
R/O.KILL ONI GADAG.
(REG.NO.147 CE 10013)
18. VANI G HUDED
AGE: 19 YEARS, OCC: STUDENT
R/O.HULKOTI, DIST: GADAG.
(REG.NO.147 CE 10051)
19. MALAMMA H SHIRATTI,
AGE: 21 YEARS, OCC: STUDENT
R/O.MALAGUDD GADAG. BELGAUM.
(REG.NO.147 EC 10020)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP.BY ITS SECRETARY
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
OF DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE 1
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC
COLLEGE GADAG. COLLEGE CODE 147
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE GOVERNMENT CIRCULAR DTD.17.09.2012 IN
W.P.69608-69643/12
& Connected petitions
108
DTE 22 ACM (2) 2012-13 ISSUED BY THE 2ND RESPONDENT
VIDE ANNEXURE-A; DIRECTING THE RESPONDENTS NO.2 TO 3
TO ADMIT THE PETITIONER TO THE FINAL YEAR DIPLOMA
COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR 2012-13
BY APPLYING THE CARRY-OVER SYSTEM AS PER ANNEXURE-D.
IN WP 70500-70513 OF 2012
BETWEEN
1. MOHAMMAD NAEEM S/O MOHAMMAD IQBAL MULLA,
AGE: 20 YEARS, OCC: STUDENT,
R/O.HIDKAL DAM TALUKA HUKKERI,
BELGAUM (REG.NO.303 EC 09012).
2. NIKHIL S/O PRAKASH YADAV
AGE: 20 YEARS, OCC: STUDENT,
R/O: RADHA ARCADE, FLAT NO.T-03
BASAWAN GALLI, BELGAUM.
(REG.NO.303EC 10018)
3. MAHADEV S/O BABU PATIL,
AGE: 19 YEARS, OCC: STUDENT,
R/O.SAGAR NAGAR, RAMDEV GALLI,
BELGAUM.
(REG.NO.303 CS 09018).
4. VIKRAM S/O DINKAR PATIL
AGE: 20 YEARS, OCC: STUDENT,
R/O: FLAT NO, 198 VINAYAK NAGAR, BELGAUM
REG.NO.303 CS 09030.
5. ABRAR S/O IRSHAD SOUDAGAR
AGE: 19 YEARS, OCC: STUDENT,
R/O:EWS 37, ASHOK NAGAR BELGAUM.
(REG.NO.303 CS 09002).
6. SURAJ S/O VILAS PATIL
AGE: 18 YEARS, OCC: STUDENT,
R/O: CHANDGD, DIST: KOLHAPUR
(REG.NO.303 ME 10032)
W.P.69608-69643/12
& Connected petitions
109
7. MOHTASHIM S/O ABDULLA MULLA
AGE: 18 YEARS, OCC: STUDENT,
R/O:780/A SECTPR 5 SHRI NAGAR,
BELGAUM. (REG.NO.303 ME 09025)
8. ROHIT S/O BALKRISHNA TALWAR
AGE: 18 YEARS, OCC: STUDENT,
R/O.GANESHUR, NEAR MARATHA SCHOOL
BELGAUM (REG.NO.303 ME 09055)
9. NIRANJAN DEEPAK AUSURKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O:B.C.NO.26, FORT BELGAUM.
(REG.NO.303 CS 09027).
10. RAJU S/O ANAND BHOJGAR
AGE: 20 YEARS, OCC: STUDENT,
R/O:H.NO.49, 1ST MAIN, 3RD CROSS,
SHIVAJI NAGAR, BELGAUM.
(REG.NO.303 EC 09012).
11. SHRIDHAR DAMODAR GODSHE,
AGE: 19 YEARS, OCC: STUDENT,
R/O:SHIVAJI COLONY TILAKWADI,
BELGAUM.
(REG.NO.303 EC 09047).
12. VISHAL S/O MALLHARI MURKUTE,
AGE: 23 YEARS, OCC: STUDENT,
R/O:MUDEWADI, KHANAPUR TALUK
BELGAUM.
REG.NO.303 EC 05057.
13. PRITAM LAXMAN PUNNAJICHE,
AGE: 19 YEARS, OCC: STUDENT,
R/O: H.NO.587, MARUTI GALLI,
UCHAGAON, BELGAUM.
REG.NO.303 EC 10037.
14. ARATI ASHOK YALGUKAR
AGE: 18 YEARS, OCC: STUDENT,
R/O:MARUTI GALLI, BELGAUM.
REG.NO.303 ME 10006.
... PETITIONERS
W.P.69608-69643/12
& Connected petitions
110
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP: BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION.
DEPARTMENT OF TECHNICAL EDUCATION.
PALACE ROAD, BANGALORE -1
3. THE PRINCIPAL
MARATHA MANDAL POLYTECHNIC COLLEGE,
BELGAUM COLLEGE CODE 303.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 3 TO ADMIT THE PETITIONERS TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70514-70534 OF 2012
BETWEEN
1. SIDDALINGESH ANGADI
AGE: 22 YEARS, OCC: STUDENT,
R/O.ALMATTI DISTRICT BAGALKOT
(REG NO.320 CS 09022)
W.P.69608-69643/12
& Connected petitions
111
2. AKSHAY NAYANGALI
AGE: 20 YEARS, OCC: STUDENT,
R/O.GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 08002)
3. SHANTANGOUDA KAVITHAL,
AGE: 22 YEARS, OCC: STUDENT
R/O.MAIN ROAD, GULEDGUDDA, BAGALKOT,
(REG.NO.320 EE 09037)
4. MAHADEV KALAPPNAVAR
AGE: 20 YEARS, OCC: STUDENT
R/O.GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 09017)
5. SANGMESH M JAINAPUR
AGE: 20 YEARS, OCC: STUDENT
R/O.NEAR GANESH TEMPLE,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 09035)
6. SHRIKANT HADPAD
AGE: 20 YEARS, OCC: STUDENT
GULEADGUDDA, BAGALKOT,
(REG.NO.320 TE 10026)
7. NAVEEN MANUATAGI
AGE: 20 YEARS, OCC: STUDENT
NEAR GANESH TEMPLE
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 09024)
8. KAVITA S JANALE
AGE: 22 YEARS, OCC: STUDENT,
R/O.NEAR GANESH TEMPLE
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EC 09019)
9. ASHWINI KULKARNI
AGE: 22 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
(REG.NO.320 CS 09001)
W.P.69608-69643/12
& Connected petitions
112
10. ANAND H KANKANWADI
AGE: 22 YEARS, OCC: STUDENT,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 10002)
11. SHIVAKUMAR A CHARANTIMATH
AGE: 22 YEARS, OCC: STUDENT,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 10026)
12. HUCHESH A GOGI
AGE: 22 YEARS, OCC: STUDENT,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 10010)
13. RAVI P LAMANI
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
(REG.NO.320 EE 09030)
14. BANEPPA Y KUNTOJI
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 09008)
15. ANAND P MALLAD
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
(REG.NO.320 EE 09002)
16. HANMANTH M NARINUR
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA, BAGALKOT,
(REG.NO.320 EE 09012)
17. SHIVAKUMAR S HIREMATH
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
REG.NO.320
18. ASHOK D HOSMANI
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
W.P.69608-69643/12
& Connected petitions
113
REG.NO.320
19. SIDDRAMESHWAR M BIRADAR
AGE: 20 YEARS, OCC: STUDENT,
GULEADGUDDA BAGALKOT
REG.NO.320
20. SANTOSH BANNIKOPPA
AGE : 20 YEARS, OCC : STUDENT,
GULEADGUDDA BAGALKOT
REG.NO.320 EC 10043
21. RAJESHEKAR SARANGMATH
AGE : 20 YEARS, OCC : STUDENT,
GULEADGUDDA BAGALKOT
REG.NO.320 EE 08027
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP.BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE 1
3. THE PRINCIPAL
S.R.VASTRAD RURAL POLYTECHNIC COLLEGE
GULEDGUDDA DISTRICT BAGALKOT,
COLLEGE CODE 320
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
W.P.69608-69643/12
& Connected petitions
114
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 3 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70535-70556 OF 2012
BETWEEN
1. NARAYAN S/O SURESH NAIK
AGE: 21 YEARS, OCC: STUDENT,
R/O.VIJAY NAGAR, 4TH CROSS, 2ND STOP
BELGAUM. ( REG.NO.113 EC 10030)
2. SANDEEP S/O SHRIMANT SANNAIK
AGE: 20 YEARS, OCC: STUDENT,
H.NO.71 CHURCH STREET, CAMP BELGAUM.
(REG NO.113 EC 09042)
3. SATISH S/O ANAND BHOJGARE,
AGE: 21 YEARS, OCC: STUDENT,
R/O.H.NO.49 1ST MAIN 3RD CROSS,
SHIVAJI NAGAR, BELGAUM.
(REG.NO.113 ME 08051)
4. ROHAN S/O RAVINDRA KADAM
AGE: 20 YEARS, OCC: STUDENT,
H.NO.517 4TH CROSS VIJAY NAGAR,
HINDALGA BELGAUM.
(REG.NO.113 ME 09014)
5. VINOD S/O ASHOK CHIKKODI
AGE: 20 YEARS, OCC: STUDENT,
R/O: AT POST SHINDIKURBET,
TQ : GOKAK, DIST : BELGAUM.
(REG NO.113 ME 10057)
6. CHETAN S/O RAVINDER HUNASHYAL,
AGE: 20 YEARS, OCC: STUDENT,
R/O: SULTANPUR HUKKERI DIST : BELGAUM
W.P.69608-69643/12
& Connected petitions
115
(REG : NO:113 CE 09009)
7. MANJUNATH S/O BALASAB MAGADUV
AGE: 21 YEARS, OCC: STUDENT,
R/O.GALATGA TALUKA CHIKKODI DIST
BELGAUM. (REG NO.113 AT 09026)
8. PRAKASH S/O BASAVARAJ NAIK
AGE: 20 YEARS, OCC: STUDENT,
R/O.ZANGATIHAL, HUKKERI
DIST: BELGAUM. (REG NO.113 AT 09037)
9. YALAPPA S/O ARJUN MALANAYAK
AGE: 20 YEARS, OCC: STUDENT,
R/O.SHABOUDAR TALUK HUKKERI,
DIST: BELGAUM. (REG:NO.113 AT 10060)
10. RAVIRAJ S/O MAHADEV BANAJI,
AGE: 20 YEARS, OCC: STUDENT,
R/O:AT POST ARTODI MUDHOL TALUKA
BELGAUM.
(REG : NO: 315 CS 10052)
11. MANJUNATH S/O RANGAPPA KOLACHI
AGE: 23 YEARS, OCC: STUDENT,
R/O.KAMAKERI, POST HOSKOTI,
TQ: RAMDURGA DIST: BELGAUM.
(REG: NO: 113 ME 10024)
12. SANGEETA D/O LAGAMANNA PUJERI
AGE: 21 YEARS, OCC: STUDENT,
R/O.KANAGALA TQ: HUKKERI,
DIST: BELGAUM.
(REG : NO: 313 EE 09050)
13. TAZAMULHUSSAIN S/O ANWARHUSSAIN DESAI
AGE: 21 YEARS, OCC: STUDENT,
R/O.GODACHINMALIK TQ: GOKAK,
DIST: BELGAUM.
(REG: NO: 313 EC 10059)
14. VIJAYLAXMI D/O RAJENDRA ARIBENCHI,
AGE: 21 YEARS, OCC: STUDENT,
R/O POST BANATTI, SAVADATTI,
W.P.69608-69643/12
& Connected petitions
116
DIST: BELGAUM.
(REG: NO: 313 EC 10061)
15. SHRIDEVI D/O BASAPPA KABBUR
AGE: 21 YEARS, OCC: STUDENT,
R/O.POST GUDAS, TQ: HUKKERI,
BELGAUM.
(REG : NO: 113 EC 10051)
16. RENUKA D/O RAMCHANDRA SANADI
AGE: 21 YEARS, OCC: STUDENT,
R/O.ADITYA NAGAR, 2ND CROSS GOKAK,
BELGAUM.
(REG : NO: 113 EC 10041)
17. MAHALAXMI D/O MADHUKAR GASTI
AGE: 21 YEARS, OCC: STUDENT,
R/O.EXAMBA TALUK CHIKKODI,
BELGAUM.
(REG : NO: 113 EC 09052)
18. SHRUTI NARAYAN KITTURKAR,
AGE: 19 YEARS, OCC: STUDENT,
R/O.CCB 93 BELGAUM.
(REG : NO: 113 AT 09052)
19. NISHA D/O RAJU SUWARE
AGE: 21 YEARS, OCC: STUDENT,
R/O.EXAMBA TALUK CHIKKODI,
BELGAUM. (REG.NO.113 AT 09032)
20. KRISHNAJI S/O NAGAPPA TIRAKANNAVAR
AGE: 21 YEARS, OCC: STUDENT,
R/O.GHASTOALI, KHANAPUR TALUKA,
BELGAUM.(REG NO.113 AT 10017)
21. PRAKASH S/O BASAVARAJ NAIK
AGE: 22 YEARS, OCC: STUDENT,
R/O HANUMANNAGAR
BELGAUM.
22. PRAMOD S/O ASHOK BADIGER,
AGE: 22 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
117
R/O.LAXMI GALLI, BELGAUM.
REG.113 EE 09038)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP. BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDHA
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD BANGALORE -1
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC
COLLEGE BELGAUM. COLLEGE CODE 133.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 3 TO ADMIT THE PETITIONERS TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70557-70586 OF 2012
BETWEEN
1. KUMAR S BILEBAL
OCC: STUDENT, AGE: 22 YEARS,
W.P.69608-69643/12
& Connected petitions
118
C/O B.S.KULKARNI DEVI NAGAR,
OPP KUMARVAYAS NAGAR,
VIDYANAGAR, HUBLI, DIST: DHARWAD
REG NO:341ME09046, BALANCE SUBJECTS - 11
2. AKASH B YAMANUR, S/O BASHETTEPPA YAMANUR
OCC: STUDENT, AGE: 21 YEARS,
REG NO:341ME10011, BALANCE SUB : 12,
ADD: B.A.YAMANUR BASAVESHWAR NAGAR,
MUMMIGATTI, TQ/DIST: DHARWAD.
3. RANGARAJ G DASAR S/O GANGAPA R DASAR
AGE: 19 YEARS, OCC: STUDENT,
REG:341ME09084, BALANCE SUB:12
DASAR CHAWL AZAD COLONY BEHIND SAI KRUPA
BUILDING NAGASHETTI KOPA HUBLI.
4. RAGHVENDRA S BILOGIKAR,
AGE: 20 YEARS, OCC: STUDENT,
R/O.HOSUR, HUBLI (REG 341)
5. PRAMOD GUNARI S/O PRALHAD GUNARI
AGE: 22 YEARS, OCC: STUDENT,
REG: 341EC09034, BALANCE SUB : 13,
NEAR C.B.T. 1ST CROSS HUBLI,
DIST: DHARWAD.
6. ANUPAMA BENGERI
OCC: STUDENT, AGE: 18 YEARS,
REG NO: 341EC10007,
BALANCE SUB : 12, NEAR SAKRI LAW
COLLEGE, HEGGERI COLONY OLD HUBLI, HUBLI
DIST : DHARWAD
7. AKSHAY K SHANBHAG
OCC: STUDENT, AGE: 19 YEARS,
REG NO: 341AT09003.BALANCE SUB: 11,
S/O K R SHANBHAG, H NO 11/B,
KADDSHIDHESHWAR COLONY,
1ST CROSS, KESHWAPUR, HUBLI,
DIST : DHARWAD
8. SAMEER.G.PAPPU
OCC: STUDENT, AGE: 22 YEARS,
W.P.69608-69643/12
& Connected petitions
119
REG NO: 341AT09045.BALANCE SUB: 13,
S/O GURURAJ K PAPPU, RUKMINI NIVAS
GOPALPUR MALAMADDI, DHARWAD - 07
DIST : DHARWAD
9. CHETHAN.R.K
OCC: STUDENT, AGE: 22 YEARS,
REG NO: 341EC09011.BALANCE SUB: 16,
SHIVASOMESHWAR NAGAR,
GIRIYAL ROAD OLD HUBLI,
HUBLI, DIST : DHARWAD
10. ASHOKGOWDA.C.PATIL
OCC: STUDENT, AGE: 19 YEARS,
REG NO: 341EC0905.BALANCE SUB : 15,
C.S.PATIL G2-103 MADHURA FLATS, BADAMI
NAGAR, KESHWAPUR, HUBLI
DIST : DHARWAD
11. SHIVA PRASAD.B.U
OCC: STUDENT, AGE: 21 YEARS,
REG NO: 341CE10055.BALANCE SUB : 11,
#10 SARVODAYA NAGAR, BENGERI
EXTENSION SULLAD ROAD,
HUBLI-23
DIST : DHARWAD
12. SAGAR M JOSHI
OCC: STUDENT, AGE: 18 YEARS,
REG NO: 341EC10036, BALANCE SUB: 14,
S/O.MURALIDHAR JOSHI, SRI KUNJA
OPP GANESH TEMPLE, BAKALE GALLI,
GANESHPETH HUBLI,
DIST: DHARWAD
13. SANJAY.S.HIREMATH,
OCC: STUDENT, AGE: 21 YEARS,
REG NO: 341AT09047.BALANCE SUB: 15,
S/O SIDRAMAYYA M HIREMATH,
AT:POST: AMBADAGATTI, TQ: BAILAHONGAL,.
DIST: BELGAUM.
14. ABISHEK.G.K
OCC: STUDENT, AGE: 23 YEARS,
W.P.69608-69643/12
& Connected petitions
120
REG NO: 341AT08003.BALANCE SUB : 12,
NEARVIVEKANAND HOSPITAL DESHPANDE NAGAR,
HUBLI, DIST : DHARWAD
15. NITIN S MISKIN
OCC: STUDENT, AGE: 20 YEARS,
REG NO: 341EC10027. BALANCE SUB: 13,
PLOT NO.44/B VIDYA NAGAR,
VINAYAK NAGAR, HUBLI
DIST: DHARWAD
16. SHIRISHA.V
OCC: STUDENT, AGE: 19 YEARS,
REG NO: 341CS10045. BALANCE SUB : 13,
SINDHNOOR TALUK, ROUNDKOUND POST,BANGERI
CAMP, DIST: RAICHUR,
17. NAIK ADITYAKUMAR GOPAL
OCC: STUDENT, AGE: 19 YEARS,
REG NO: 341EC10025. BALANCE SUB : 11,
BUILDING NO.MIG 15, FLAT NO.002,
AKSHAY PARK, GOKUL ROAD, HUBLI,
DIST: DHARWAD
18. DAVID M.E.,
OCC: STUDENT, AGE: 21 YEARS,
REG NO: 341AT10007. BALANCE SUB: 14,
GURUDATTA CLININC MAIN ROAD,
HUTTI GOLD MINES,
DIST: RAICHUR.
19. HARISH JANIWARAD
OCC: STUDENT, AGE: 22 YEARS,
REG NO: 341AT09019. BALANCE SUB: 11,
HARISH JANIWARAD, C/O S U GOUDAR,
#02, HUGAR LAY OUT, NEAR VIRANJANAY
TEMPLE, LINGRAJ NAGAR,
HUBLI.
20. CHANDRASHEKHAR H.N.
OCC: STUDENT, AGE: 20 YEARS,
REG NO: 341AT10004. BALANCE SUB: 12,
H/N 17 SIDDARAM NAGAR BEHIND DIPLOMA CLG
GOPPANNAKOPA HUBLI - 26, HUBLI.
W.P.69608-69643/12
& Connected petitions
121
DIST: DHARWAD.
21. SUMA.C.GURAPPANAVAR,
OCC: STUDENT, AGE: 22 YEARS,
REG NO: 341CS10057. BALANCE SUB: 11,
84 SADASHIVANANDA NAGAR,
BHAIRIDEVARAKOPPA, HUBLI,
DIST: DHARWAD.
22. SANTOSH V TELGAR,
AGE: 20 YEARS, OCC: STUDENT,
R/O.CHURCH ROAD, HUBLI,
REG NO.341.
23. MEGHANA.M.V.
OCC: STUDENT, AGE: 19 YEARS,
REG NO.341EC10023, BALANCE SUB : 11,
C/O AKSHAYA PARK LIG - 8/002 GOKUL
ROAD HUBLI, DIST DHARWAD.
24. MOHAMMED SAQUIB A MIRJI,
AGE: 23 YEARS, REG NO.341EC09031
GUDIHAL ROAD NEAR SIDHAROAD MATH,
SHUBHASH NAGAR, OPP OF SADAT COLONY
GURNNI PLOT NO.2
25. SHRUTI ASHOK SHIGENNAHALLI,
AGE: 20 YEARS, OCC: STUDENT.
REG NO.341 CS 10051, BALANCE SUB: 11
BHAIRIDEVARAKOPPA, HUBLI - 25,
DIST: DHARWAD.
26. SUNEEL SHETTY
AGE: 21 YEARS, OCC: STUDENT.
REG NO.341 AT 08054, BALANCE SUB: 11
ATYA HOSPITAL, ANKOLA DIST : KARWAR
27. SAYED MD MUSSA KHADRI
AGE: 23 YEARS, OCC: STUDENT.
REG NO.341 AT 07040, BALANCE SUB: 15
YALLAPUR ONI, HUBLI,
DIST : DHARWAD.
W.P.69608-69643/12
& Connected petitions
122
28. MURALIDHAR ANATH JOLIHOLI,
AGE: 22 YEARS, OCC: STUDENT.
REG NO.341 AT 09032, BALANCE SUB: 14
NEKARNAGAR, OLD HUBLI,
DIST: DHARWAD.
29. RAHMAN KHAN I MUKASHI,
AGE: 21 YEARS, OCC: STUDENT.
REG NO.341 CE 06038, BALANCE SUB: 12
NAVANAGAR, HUBLI.
DIST: DHARWAD.
30. MOHAMAD TOUSIF R HALLIYAL
AGE: 21 YEARS, OCC: STUDENT.
REG NO.341 EC 10020, BALANCE SUB: 14
SUBHASH NAGAR,
OLD HUBLI, DIST: DHARWAD.
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
REP : BY ITS SECRETARY, DEPT. OF HIGHER
EDUCATION, VIDHAN SOUDHA BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION,
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
K.L.E. POLYTECHNIC COLLAGE, B.V.V CAMPUS
HUBLI, CODE 341,
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
W.P.69608-69643/12
& Connected petitions
123
NO.1 TO 3 TO ADMIT THE PETITIONERS TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D.
IN WP 70587-70590 OF 2012
BETWEEN
1. HANMANTH GOUDA.S.PATIL
AGE: 22 YEARS, OCC: STUDENT
R/O.VIDYANAGAR, BAGALKOT,
(REG NO.151 M E 09010)
2. RAMESH M VISHWAKARMA
AGE: 20 YEARS, OCC: STUDENT
R/O: VIDYA GIRI, BAGALKOT,
REG.NO.164 CE 091037
3. BHARAT.G.PATIL
AGE: 22 YEARS, OCC: STUDENT,
R/O.POST: KENDUR BADAMI, DIST : BAGALKOT
(REG.NO.164 CE 10006)
4. ABDULAJEEJ.H.PANIBAND,
AGE: 20 YEARS, OCC: STUDENT,
R/O.BASAVESHWAR COLONY, MUDHOL,
REG.NO.164 CE 09001
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP. BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDHA
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE -1
W.P.69608-69643/12
& Connected petitions
124
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE BILAGI,
DIST : BAGALKOT.
COLLEGE CODE 151
4. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE MUDHOL,
DIST : BAGALKOT.
COLLEGE CODE 164
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 4 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70591-70613 OF 2012
BETWEEN
1. MOHAMMAD YASIN S/O BADESAB SABAR
AGE: 22 YEARS, OCC: STUDENT,
R/O: YERGATTI, TQ: SAVADATTI,
DIST: BELGAUM. (REG.NO:315EE09024)
2. BABURAO S/O M.KADAM.
AGE: 21 YEARS, OCC: STUDENT,
R/O: M.L.BHARTESH POLYTECHNIC
COLLEGE, BELGAUM.
3. PRAKASH S/O RAJENDRA BALEKUNDRI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: H.NO.94, PETH GALLI,
BALEKUNDRI (K.H) BELGAUM.
W.P.69608-69643/12
& Connected petitions
125
(REG:NO.315 CS 10028)
4. NAVEEN KUMAR S/O SADASHIV MUCHANDI
AGE: 19 YEARS, OCC: STUDENT,
R/O: H.NO.156/C, AMBEDKAR GALLI,
SECOND BUS STOP, BELGAUM.
(REG NO.315 CS 09045)
5. LAXMIKANTH S/O SIDDARTH METRI
AGE: 20 YEARS, OCC: STUDENT,
R/O: KAMAN GALLI, SAMBRA, BELGAUM.
(REG.NO.315 CS 09038)
6. AKASH S/O ASHWINKUMAR UPADHYI
AGE: 20 YEARS, OCC: STUDENT,
R/O:S.P.M.ROAD, NEW GOOD SHED ROAD,
SHAHAPUR BELGAUM.
(REG.NO.315 CS 09006)
7. RAHUL S/O RAVINDRA PATIL
AGE: 21 YEARS, OCC: STUDENT,
R/O:H.NO.433, SANGAM NAGAR,
GOUNDWAD, BELGAUM.
(REG NO 315 CS 10034)
8. PARVATI STHAVARMATH
AGE: 20 YEARS, OCC: STUDENT,
R/O.C/O A.G.MUNOOLI, SECTOR NO.9,
PLOT NO.2001 M.M.EXTENSION ANJANEYA
NAGAR, BELGAUM.
9. SHABAAZ S/O ABDUL BARI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1, KOTWAL GALLI, BELGAUM.
(REG.NO.315 CS 09085)
10. SUFIYAN S/O ABDUL BARI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1, KOTWAL GALLI,
BELGAUM. (REG.NO.315 CS 10052)
11. SANIYA D/O ABDUL BARI SANADI
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1, KOTWAL GALLI,
W.P.69608-69643/12
& Connected petitions
126
BELGAUM. (REG.NO.315 CS 10042)
12. DESMOND S/O MICHEAL NALFAROSHI
AGE: 20 YEARS, OCC: STUDENT,
R/O: H.NO.76, NIRMAL NAGAR, MODAGE,
BELGAUM. (REG.NO.315 EC 09021)
13. PARSHURAM S/O B JAKKANNAVR
AGE: 23 YEARS, OCC: STUDENT,
R/O: GANESH NAGAR SAMBRA
BELGAUM. (REG.NO.315 EC 09055)
14. SHRIDHAR HULIKAVI,
AGE: 21 YEARS, OCC: STUDENT,
R/O.FLAT NO.1 A WING, MAYAR RESIDENCY,
4TH CROSS, BHAGYA NAGAR,
BELGAUM. (REG.NO.315 EE 05040)
15. NIKHIL S/O SANJEEV ANKALE,
AGE: 19 YEARS, OCC: STUDENT,
R/O.H.NO.1086, ARANT SHAYAN GALLI,
BELGAUM.
(REG.NO.315 CE 09020)
16. SANMEET S/O MAHADEV SHAHAJANAVAR,
AGE: 21 YEARS, OCC: STUDENT,
R/O.H.NO.663, KATI GALLI, YAMKANMARDI,
BELGAUM.
(REG.NO.315 CS 08065)
17. HAZOORALAM S/O AFZAL AHMED,
AGE : 22 YEARS, OCC : STUDENT,
R/O.SHAPUR, BELGAUM.
(REG.NO.315 CS 09029)
18. WASIMRAJ S/O IMAMHUSSAIN BALEKUNDRI
AGE : 21 YEARS, OCC : STUDENT
R/O.ZAKRIYA GALLI, OLD GANDHI NAGAR,
BELGAUM. (REG.NO.315 CS 10060)
19. SALMAN S/O BASHIRAHMAD MULLA
AGE : 18 YEARS, OCC : STUDENT
R/O.H.NO.1568/B, NAVIGALLI,
W.P.69608-69643/12
& Connected petitions
127
SHAPUR, BELGAUM. (REG.NO.315 CS 10040)
20. SHAHID S/O DADAPEER SHAIKH
AGE : 19 YEARS, OCC : STUDENT,
R/O.SRI NAGAR,
BELGAUM.
21. NIKITA D/O RAVI SUPPANNAVAR,
AGE : 20 YEARS, OCC : STUDENT,
R/O.H.NO.81, GANGAI GALLI, MAJGAOUN
BELGAUM. (REG.NO.315 CS 10021)
22. JOSHNA D/O MALAPPA HEBBELKAR,
AGE : 20 YEARS, OCC : STUDENT,
R/O.RAGUNATH PET ANGOL
BELGAUM. (REG.NO.315 CS 10017)
23. SAGAR SHIVAPURI
AGE : 20 YEARS, OCC : STUDENT,
R/O.RAGUNATH PET ANGOL BELGAUM.
BELGAUM. (REG.NO.315 CS 10030)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP.BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDAHA
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD BANGALORE 1
3. THE PRINCIPAL
MOTI CHAND LENGADE BHARATESH
POLYTECHNIC COLLEGE BELGAUM.
COLLEGE CODE 315
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
W.P.69608-69643/12
& Connected petitions
128
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE GOVERNMENT CIRCULAR DTD.17.09.2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE 2ND RESPONDENT
VIDE ANNEXURE-A; DIRECTING THE RESPONDENTS NO.2 TO 3
TO ADMIT THE PETITIONER TO THE FINAL YEAR DIPLOMA
COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR 2012-13
BY APPLYING THE CARRY-OVER SYSTEM AS PER ANNEXURE-D.
IN WP 70614-70620 OF 2012
BETWEEN
1. RAKESH S/O RAJENDRA GEHWARI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: CCB/1 MAIN ROAD, BELGAUM.
(REG.NO.389 ME 09049).
2. SHIVRAJ S/O BASAVARAJ HAVANNAVAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: SRI BASAVA NAGAR,
BELGAUM. (REG.NO.389 ME 101000).
3. SHIVAKUMAR S/O NAYAKAPPA NAIK
AGE: 20 YEARS, OCC: STUDENT,
R/O: VIDYANAGAR HINDALGA,
BELGAUM. (REG.NO.389 CS 10095)
4. SHIVANAND S/O GUTTAPPA WALIKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: SHIVAJI NAGAR,
BELGAUM. (REG.NO.389 CS 10042)
5. SURAJ S/O PARASHRAM BHANDURGE
AGE: 22 YEARS, OCC: STUDENT,
R/O: ANGOAL, BELGAUM.
(REG.NO.312 MY 09042)
6. KAPIL S/O RAM BHANDURGE,
AGE: 22 YEARS, OCC: STUDENT,
R/O: ANGOAL, BELGAUM.
W.P.69608-69643/12
& Connected petitions
129
(REG.NO.312 MY 09012)
7. AJIT S/O ARJUN GUNJIKAR
AGE: 22 YEARS, OCC: STUDENT,
R/O: MAIN, BELGAUM.
(REG.NO.312 MY 10002)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP: BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE -1
3. THE PRINCIPAL
R.N.SHETTY POLYTECHNIC COLLEGE,
BELGAUM COLLEGE CODE 389
4. THE PRINCIPAL
GOMTESH POLYTECHNIC COLLEGE,
BELGAUM COLLEGE CODE 312
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 4 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
W.P.69608-69643/12
& Connected petitions
130
IN WP 70621-70631 OF 2012
BETWEEN
1. GANGADHAR.S.KARENNAVAR, S/O SHEKAPPA.B.K,
OCC: STUDENT, AGE: 19 YEARS,
REG.NO.171ME09005.
BALANCE SUBJECTS : 12, ADDRESS GANGADHAR
S.KARENNAVAR, AT/HOSA HANCHINAL,
TQ: KUNDGOL, DIST: DHARWAD.
2. AKASH.R.T. S/O RAMESH.T
OCC: STUDENT, AGE: 18 YEARS,
REG.NO.147EC10001, BALANCE SUBJECTS 14
NEAR MARUTI TEMPLE KESHWAPUR, HUBLI,
DIST: DHARWAD
3. MANJUNATH.B.KALAL, S/O BHARAT.M.KALAL
OCC: STUDENT, AGE: 20 YEARS,
REG.NO.171ME09015, BALANCE SUBJECTS 11
GUDI ONI CHANN PATE, OLD HUBLI,
HUBLI, DIST: DHARWAD
4. SANTOSH.P.MOTARE
OCC: STUDENT, AGE: 20 YEARS,
REG.NO.171CS09043, SUBJECTS 11,
RENUKA NAGAR,
BHAIRIDEVARKOPA, HUBLI.
5. PRASHANT GHODEK,
OCC: STUDENT, AGE: 21 YEARS,
REG.NO.171CS09030, SUBJECTS-14,
# 82 GHODKE STREET, HIREPETH,
OLD HUBLI.
6. SUPRIYA.R.PALANKAR, D/O RAMESH PALANKAR
OCC: STUDENT, AGE: 18 YEARS,
REG.NO.171CS10050,
DAKAPPA CIRCLE BAMMA PUR ROAD, HANCHATA
OLD HUBLI.
7. VINAYAK.M.AARAKERI
OCC: STUDENT, AGE: 19 YEARS,
REG.NO.171 EC 09058,
W.P.69608-69643/12
& Connected petitions
131
BALANCE SUBJECTS-13, S/O MANJUNATH
ARAKERI, INDRAPRASHT NAGAR, ANAND NAGAR,
OLD HUBLI, HUBLI
8. VINAYAK.M.KARATE, S/O SHANTABAI
OCC: STUDENT, AGE: 20 YEARS,
REG.NO.171 CS 10057,
SUBJECTS-13, INDRAPRASTHA NAGAR
5TH CROSS, ANAND NAGAR ROAD,
OLD HUBLI.
9. VIDYA V PATTAR, D/O VEERABHADRAPPA K PATTAR
OCC: STUDENT, AGE: 20 YEARS,
REG NO.171OS10056
SUBJECTS: 14, C/O.V K PATTAR,
AT/POST: YARIKOPPA,
DHARWAD
10. AJAYKUMAR.A.BILAWAD
OCC: STUDENT, AGE: 21 YEARS,
REG.NO.177 MEO 9002, SUBJECTS - 12
HOUSE NO.D-9 NEAR RAMLINGESWAR
TEMPLE ALAMATI D.S. TQ-B.BAGEWADI
DIST : BIJAPUR.
11. CHANDRASHEKHAR.B.HOSAMANI
OCC: STUDENT, AGE: 21 YEARS,
REG NO.171 EC 10011, SUBJECTS - 14
MANAKAWAD, TQ: NAVALAGUNDA,
DIST: DHARWAD.
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY DEPARTMENT OF
HIGHER EDUCATION, VIDHAN SOUDHA,
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION,
DEPARTMENT OF TECHNICAL EDUCATION,
W.P.69608-69643/12
& Connected petitions
132
PALACE ROAD, BANGALORE.
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE,
HUBLI, CODE 171
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.1, 2 AND 3 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D.
IN WP 70632-70656 OF 2012
BETWEEN
1. JAVEED AKTHAR SUNKKAD
AGE: 22 YEARS, OCC: STUDENT,
R/O: VEERBHADRESHWAR LIBARARY,
GADAG ( REG.NO.333 ME 09016)
2. IRFAN MITI
AGE: 20 YEARS, OCC: STUDENT,
R/O: MULGUNDH NAKA,
GADAG ( REG.NO.333 ME 09015)
3. JAVEED AHAMED UMACHAGI
AGE: 22 YEARS, OCC: STUDENT,
R/O: NEAR JAIN SCHOOL GADAG,
(REG.NO.333 EE 10015)
4. DASTGEER L DODDAMANI
AGE: 20 YEARS, OCC: STUDENT,
R/O: AKKI ONI, GADAG,
W.P.69608-69643/12
& Connected petitions
133
(REG.NO.333 EE 09014)
5. KAREEMSAB K ATTAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: AKKI ONI, GADAG,
(REG.NO.333 EE 08010)
6. SHASHI KUMAR CHAVAN
AGE: 20 YEARS, OCC: STUDENT,
R/O.KALSAPUR TANDE GADAG
(REG.NO.333 EE 10057)
7. MEHABOOB ALI HUNGUND
AGE: 22 YEARS, OCC: STUDENT,
R/O: HUDCO COLONY GADAG
(REG.NO.333 EE 08026)
8. NOORULLASA A LAXMESHWAR
AGE: 22 YEARS, OCC: STUDENT,
R/O: NEAR JODI MARUTI TEMPLE,
GADAG ( REG.NO.333 ME 09037)
9. MAHUMMAD NADEEM SANNI,
AGE: 21 YEARS, OCC: STUDENT,
R/O : AT : NEAR OLD BUS STAND GADAG.
(REG.NO.333 EE 10019)
10. PARDEEP S MULIMANI,
AGE: 22 YEARS, OCC: STUDENT,
R/O: ABBIGERI LAYOUT GADAG.
(REG.NO.386 CE 09038)
11. NAVEEN S MALLAPUR
AGE: 20 YEARS, OCC: STUDENT,
R/O: GANDHI NAGAR, GADAG.
(REG.NO.386 EE 09035)
12. RUTHWIK U
AGE: 20 YEARS, OCC: STUDENT,
R/O: GANDHI NAGAR, GADAG.
(REG.NO.386 ME 10040)
13. KIRAN B BIDAIANNAVAR,
AGE: 20 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
134
R/O: ALADAKKATI, HAVERI DIST
(REG.NO.386 ME 10010)
14. BASAVARAJ M BIDAIANNAVAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: ALADAKKATI, HAVERI DIST
(REG.NO.386 EC 09004)
15. KEVIN F HONNAIKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: BASEL MISSION COMPOUND HUBLI
(REG.NO.386 EC 09018)
16. PRABAKAR B MADIVALAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: LAKKAMA DEVI NAGAR,
NARASAPUR, GADAG. (REG.NO.386 EC 09030)
17. SHARNAPPA M JIDDIMANI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: HUGAR ONI KANVI DIST GADAG.
(REG.NO.386 EC 09045)
18. YASHWANT RAJ R JIDDIMANI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: HUGAR ONI KANVI DIST: GADAG.
(REG.NO.386 EC 09060)
19. MAHESH V KATTIMANI
AGE: 20 YEARS, OCC: STUDENT,
R/O: SIDDRAMESHWAR NAGAR
DIST: GADAG (REG.NO.386 CE 09026)
20. NAVEEN BALAJI DASAR
AGE: 20 YEARS, OCC: STUDENT,
R/O: NEW P H Q QUARTERS BELGAUM.
(REG.NO.386 CE 08015)
21. RAJESH KULKARNI
AGE: 20 YEARS, OCC: STUDENT,
R/O: K.H.B.COLONY HULKOTI, GADAG.
(REG.NO.386 CE 10039)
W.P.69608-69643/12
& Connected petitions
135
22. VINAYAK M BILAGI
AGE: 20 YEARS, OCC: STUDENT,
R/O.NEAR POLICE STATION BILAGI
BELGAUM. (REG.NO.386 CE 10056)
23. PRASHANT H NAGANUR
AGE: 20 YEARS, OCC: STUDENT,
R/O: MULGUNDH NAKA GADAG.
(REG.NO.386 CS 07026)
24. UPENDRA V HUILGOL
AGE: 20 YEARS, OCC: STUDENT,
R/O: MULGUNDH NAKA GADAG.
(REG.NO.386 CE 09014)
25. SUSHILKUMAR MYAGINAMANI,
AGE: 20 YEARS, OCC: STUDENT,
R/O: MULGUNDH NAKA GADAG.
(REG.NO.386 CE 09055)
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA,
REP.BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDHA,
BANGALORE.
2. THE DIRECTOR OF TECHNICAL
EDUCATION DEPARTMENT OF TECHNICAL
EDUCATION, PALACE ROAD,
BANGALORE -1
3. THE PRINCIPAL
ANJUMAN POLYTECHNIC COLLEGE
GADAG, DIST : GADAG.
COLLEGE CODE 333.
4. THE PRINCIPAL
S.T.S.K.K. POLYTECHNIC COLLEGE
GADAG, DIST : GADAG
COLLEGE CODE 386
W.P.69608-69643/12
& Connected petitions
136
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-2013 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT THE RESPONDENTS
NO.2 TO 4 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-2013 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 70673-70740 OF 2012
BETWEEN
1. PAVANKUMAR GANAPATHI NAIK,
AGE: 18 YEARS, DIPLOMA STUDENT,
R/O: RAGHUNATH ROAD, BHATKAL,
U.K. DISTRICT.
2. GAJENDRA SHRIDHAR NAIK,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: RAGHAVENDRA ROAD, MANKALI,
BHATKAL, U.K. DISTRICT.
3. ISHWAR MAHABALESHWARA NAIK,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: ANATHAWADI, ALLIMAKKI,
HONNAVAR TQ: U.K. DISTRICT.
4. PUSHPARAJ PANDU K,
AGE: 20 YEARS, DIPLOMA STUDENT,
NEAR TELEPHONE EXCHANGE GANGOLLI,
HONNAVAR TQ: U.K. DISTRICT.
5. NARESH KRISHNA NAIK,
AGE: 18 YEARS, DIPLOMA STUDENT,
KANCHINAMANE ROAD, CHITRAPUR POST,
W.P.69608-69643/12
& Connected petitions
137
BHATKAL, U.K. DISTRICT.
6. RAVISH ANANTH NAIK,
AGE: 18 YEARS, DIPLOMA STUDENT,
SHIRALI POST, BHATKAL,
U.K. DISTRICT.
7. MANJUNATH RAMACHANDRA NAIK,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: ABREKAIKINI, KAIKINI POST,
BHATKAL TQ, U.K. DISTRICT.
8. NAGARAJ NARAYAN ACHARI,
AGE: 20 YEARS, DIPLOMA STUDENT,
R/O: NEHRU ROAD,
BHATKAL TQ, U.K. DISTRICT.
9. NILESH GOPALKRISHNA SHETTY,
AGE: 18 YEARS, DIPLOMA STUDENT,
R/O: AGADIKERI, MUROORUR,
KUMTA, U.K. DISTRICT.
10. SACHIN GOVIND NAIK,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.AGADIKERI, MUROORUR,
KUMTA, U.K.DIST.
11. MOHAU KUUFA BAAKAD, BASTHI,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.KAIKINI, PO.BASTHI KAIKINI,
TQ : BHATKAL, U.K.DIST.
12. LOKESH B.S. S/O SUBBARAJ SHEREGAR,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.SHANTHINIVAS BIJOOR,
PO : BIJOOR, TQ : BHATKAL, U.K.DIST.
13. NAGARAJ NANDA DEVALI,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.KADWAD PO : KADWAD, KARWAD.
14. ROHITH KUMAR MADAN SHETTY,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.AMMAGUEST HOUSE, PO : KOLLUR,
W.P.69608-69643/12
& Connected petitions
138
TQ : KUNDAPUR, DIST : ULDUPI.
15. AJITH JANARDHAN ACHARI,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.K.H.B.COLONY,KUMBHASHY,
PO:KUMBHASHY, TQ : KUNDAPUR,
DIST : UDUPI.
16. KRISHNA RAMA DEVADIG,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.BAILUR GOVE HITHAL,
PO : BAILUR, TQ : BHATKAL, U.K.DIST.
17. CHETAN ANAND SHRIYAN,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.TALLUR HOUSE, PO : MARAVANTE,
TQ : KUNDAPUR, DIST : UDUPI.
18. ADITHY SHIVRAM SHETTY,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.ANGADI MAKKI, PO : MARAVANTE,
TQ : KUNDAPUR, DIST : UDUPI.
19. MAHESH BHASKAR SHETTY,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.BALANJE, TQ : KARKAL,
DIST : UDUPI.
20. MANOHAR KRISHNAYYA ACHAR,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.BELOOR BADA BETTU,
TQ : KUNDAPUR, DIST : UDUPI.
21. SANDEEP SHANKAR KHARVI,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.SHRI ADI KRUPA, BUNDER ROAD,
GANGOLLI, TQ : KUNDAPUR, DIST : UDUPI.
22. LAXMAN VENKATARAMANA NAIK,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.DODDABALSE, MURADESHWAR,
TQ : BHASTKAL, U.K.DIST.
W.P.69608-69643/12
& Connected petitions
139
23. SHARTHRAJ U SADASHIV RAO.
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.SHILPA SHREE, N.H.66, NEAR ROYAL
TRADING CO., PO : KUNDAPUR, TQ : KUNDAPU
DIST : UDUPI.
24. KUMAR NARSIMHA NAIK, @ TERNMAKKI,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.KAIKINI, TQ : BHATKAL, U.K.DIST.
25. MANOHAR PRABHAKAR SHETTY,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.BATNADI HOUSE, PO : KALLTHODU,
TQ : KUNDAPUR, DIST : UDUPI.
26. PRADEEP N ACHARI,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.SHERUGARKERI, TQ : BHATKAL,
DIST : UTTARA KANNADA.
27. NITHIN B HARIKANT,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.KURIGADDE, TQ : KUMTA,
DIST : UTTARA KANNADA.
28. SACHIN RAJU HARIKANT,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.AGASUR, TQ : ANKOLA,
DIST : U.K.
29. SUNIL MESTHA,
AGE : 20 YEARS, DIPLOMA STUDENT,
R./O.SHIRUR, TQ : KUNDAPUR,
DIST : UDUPI.
30. DURGESH P NAIK,
AGE : 22 YEARS, DIPLOMA STUDENT,
R/O.TATTIHAKKAL, TQ : BHATKAL, DIST : U.
31. VINOD MARUTI DEVADIGA,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.GURDHGADHA MURUDESHWAR,
TQ : BHATKAL, DIST : U.K.
W.P.69608-69643/12
& Connected petitions
140
32. BHARATH S.A.
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.MURUDESHWAR, TQ : BHATKAL,
DIST : U.K.
33. SACHIN NARAYAN NAIK,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.MURUDESHWAR, TQ : BHATKAL,
DIST : U.K.
34. FRANK ROSHAN R FARNADES,
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.KALBHAG, KUMTA,
DIST : U.K.
35. SAMRATH KAMALAKAR BHANDARI,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.KARIKODI, HONNAVAR,
DIST : U.K.
36. SUNNI LAWRENCE FERNANDES,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O: HALL BHAT YEDTHER BYANDUR,
KUNDAPUR, TQ & DIST: UDUPI.
37. ANNAPPA KORGA NAIK,
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.SARPUNKATTE, TQ : BHATKAL,
DIST : U.K.
38. SUBRAMANYA RAVINDRA SHET,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.ROYAL KERI, TQ : HONNAVAR,
DIST : U.K.
39. RAGHAVENDRA V BHAT,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.AROLLI, MUGVA POST,
TQ : HONNAVAR, DIST : U.K.
40. UMESH M POOJARI,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.POOJARI MANE,
W.P.69608-69643/12
& Connected petitions
141
KARAVALI, TQ : KUNDAPUR, U.K.DIST.
41. ADARSHA KRISHNA BHAIRUMANE,
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.AKSHAYA NILAYA, MAVINAKATTE BENGRE
TQ : BHATKAL, DIST : U.K.
42. YOGESH VENKATAYYA DEVADIG,
AGE : 23 YEARS, DIPLOMA STUDENT,
R/O.BENGAEREMAVINAKATTE,
TQ : BHATKAL, DIST : U.K.
43. SACHIN S KULKARNI,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.NAGAVALLI, TQ : SAGAR,
DIST : SHIMOGA.
44. PRASAD SUDHAKAR SHET
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.RNS HOSPITAL QUARTERS, TQ : BHATKAL,
DIST : U.K.
45. RAGHAVENDRA T
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.MADUTHONSE,
UDUPI TQ & DIST.
46. SHANTIBHUSAN M NAIK,
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.GOTEGALI, KARWAR TQ & DIST.
47. ANIL R NAIK,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.ANILGOD,, TQ : HONNAVAR,
DIST : U.K.
48. SHIVAKUMAR H.
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.HALGER,
TQ : SRINGERI, DIST : CHIKKMANGALUR,
49. SUHAS B.H. S/O HARESH B.K.
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.CHAKRANAGAR,
W.P.69608-69643/12
& Connected petitions
142
TQ : HOSANAGAR, DIST : SHIMOGA.
50. PRAVEEN M.K.
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O H.NO.B/7/5, JANATA QUARTERS, BHUTE
BHAT, VASCO DE GAMA, GOA.
51. ANISH A S/O ANWAR HUSSAIN
AGE : 21 YEARS, DIPLOMA STUDENT,
R/O.GUMMAHAKKAL SHIRALI,
TQ : BHATKAL, DIST : U.K.
52. CHODUNKAR SUMUKH SANTOSH,
AGE : 20 YEARS, OCC : DIPLOMA STUDENT,
R/O.PORVGORIM, TQ : BARDEZ,
DIST : NORTH GOA.
53. AMITH FARNANDIS
AGE : 19 YEARS, OCC : DIPLOMA STUDENT,
R/O C-27/3, K.P.C.COLONY KARGAL,
TQ : SAGAR, DIST : SHIVAMOGGA.
54. JAYARAM GOPAL SHETTY,
AGE : 19 YEARS, OCC : DIPLOMA STUDENT,
R/O.MADDODI, BYANDUR TQ,
DIST : UDUPI.
55. HARISH NAGARAJ KHARVI,
AGE : 22 YEARS, OCC : DIPLOMA STUDENT,
R/O.MAVINAKONE, BUNDER BHTKAL,
TQ : BHATKAL, DIST : U.K.
56. JITENDRA SUBRAY NAIK
AGE : 21 YEARS, OCC : DIPLOMA STUDENT,
R/O.HEBLE, TQ : BHATKAL,
DIST : U.K.
57. MAHESH M NAIK
AGE : 20 YEARS, OCC : DIPLOMA STUDENT,
R/O.KEREGUDDE, TQ : BHATKAL,
DIST : U.K.
58. GANESH PRASAD,
AGE : 19 YEARS, OCC : DIPLOMA STUDENT,
W.P.69608-69643/12
& Connected petitions
143
R/O.UPPUNDA,
TQ : KUNDAPUR, DIST : UDUPI.
59. GANJANAN VENKATESH GAVADI,
AGE : 18 YEARS, OCC : DIPLOMA STUDENT,
R/O.VAUGEVLI, TQ : KUMTA,
DIST : U.K.
60. PRITESH PANGA NAIK,
AGE : 19 YEARS, OCC : DIPLOMA STUDENT,
R/O.KAVLE - GOA,
TQ : PONDA, SOUTH GOA DIST
61. UMESH JAMBAPPA HONNALLI,
AGE : 18 YEARS, OCC : DIPLOMA STUDENT,
R/O.V.M.SALAGAUNKAR, UPPAR COLONY,
MURUDESHWAR, TQ : BHATKAL,
DIST : U.K.
62. AJAY MAHALE,
AGE : 18 YEARS, OCC : DIPLOMA STUDENT,
R/O.MARGAO,SALUTE,
SOUTH GOA DIST.
DIST : U.K.
63. KUMARI ASHWINI K.L.
AGE : 18 YEARS, OCC : DIPLOMA STUDENT,
R/O.NEHRU COONY, 3RD CROSS, SHIRALKOPPA
SHIKARIPUR TQ,
SHIVAMOGGA DIST.
64. SONIA RANI R,
AGE : 18 YEARS, OCC : DIPLOMA STUDENT,
R/O MATHADAKERI,
HONNAVAR, DIST : U.K.
65. SHWETA R NAIK,
AGE : 20 YEARS, OCC : DIPLOMA STUDENT,
R/O.ALVEHODI, KUMTA,
DIST : U.K.
66. VIJAYA H HEGDE S/O HERAMBA HEGDE,
AGE : 19 YEARS, OCC : DIPLOMA STUDENT,
SHRI MATHA COMPOUND,
W.P.69608-69643/12
& Connected petitions
144
NEAR JANATA VIDYALAYA, SHRALI,
BHATKAL, DIST : U.K.
67. AFREENTIAJ KHAMUDDEN GUDGERI,
AGE : 20 YEARS, OCC : DIPLOMA STUDENT,
R N S RURAL POLYTECHNIC MURUDESHWAR,
R/O.KUMTA, U.K.DIST
68. AGNELO NERY PINTO
AGE : 20 YEARS, OCC : DIPLOMA STUDENT,
R N S RURAL POLYTECHNIC MURUDESHWAR,
R/O.PRABHU VADO, TISWADI, GOA.
... PETITIONERS
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE -1
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE.
3. THE PRINCIPAL,
R.N.S.RURAL, POLYTECHNIC MURUDESHWAR,
BHATKAL TALUK, U.K.DIST.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN NO.DTE 22
ACM (2) 2012-2013 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-D, BY ALLOWING THIS WRIT PETITION;
DIRECT THE RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY
OVER SYSTEM TO THE DIPLOMA COURSES IN TECHNICAL
W.P.69608-69643/12
& Connected petitions
145
EDUCATION AS PER NOTIFICATION DATED:02/08/2010, VIDE
ANNEXURE-C.
IN WP 70741-70759 OF 2012
BETWEEN
1. NAGARAJ S NAIK,
AGE: 21 YEARS, OCC: DIPLOMA STUDENT,
R/O: ARBAIL,
TQ: YALLAPUR, DIST: UTTARA KANNADA.
2. RAVIKIRAN A BANT,
AGE: 18 YEARS, DIPLOMA STUDENT,
R/O: BELABANDAR ROAD, ANKOLA,
DIST: UTTARA KANNADA.
3. SHANTARAM CHANDRAKANT HARIKANT,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: MADANAGERI, AT: BALALE,
TQ: ANKOLA, DIST: UTTAR KANNADA.
4. ANIL G HEGDE,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: KUMTA,
DIST: UTTAR KANNADA.
5. SANTOSH RAMACHANDRA SHETTY,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: CHIPGI, TQ: SIRSI,
DIST: UTTAR KANNADA.
6. GURUDAS KAMALAKAR MALLAPUR,
S/O SUNADA K BHANDRI,
AGE: 22 YEARS, DIPLOMA STUDENT,
R/O: AMADALLI, TQ: KARWAR,
DIST: UTTARA KANNADA.
7. JOHNSON I D'SOUZA,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: AMADALLI,
TQ: KARWAR,
W.P.69608-69643/12
& Connected petitions
146
DIST: UTTARA KANNADA.
8. SHASHANKA N NAYAK,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: UPPINA PATNA, KATAGAL,
TQ: KUMTA,
DIST: UTTARA KANNADA.
9. GOUTAM R VELEKAR,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: GOKARNA,
TQ: KUMTA,
DIST: UTTARA KANNADA.
10. SHARADHA ISHWAR VAIDHY,
AGE: 23 YEARS, DIPLOMA STUDENT,
R/O: VANNALLI,
TQ: KUMTA,
DIST: UTTARA KANNADA.
11. N DIVYA SARASWATI,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: KARKINAKA HONNAVAR,
DIST: UTTARA KANNADA.
12. S N GANESH,
AGE: 20 YEARS, DIPLOMA STUDENT,
R/O: KUMTA,
DIST: UTTARA KANNADA.
13. SOUMYA GAJANANA GUNGA,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: DIVAGI, TQ: KUMTA,
DIST: UTTARA KANNADA.
14. PRIYA SATYANARAYANA JOGLEKAR,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: GANDHI NAGAR, SIRSI,
DIST: UTTARA KANNADA.
15. AJIT L GAONKAR,
AGE: 20 YEARS, DIPLOMA STUDENT,
R/O: GANDHI NAGAR, SIRSI,
W.P.69608-69643/12
& Connected petitions
147
DIST: UTTARA KANNADA.
16. K G RAVI,
AGE: 21 YEARS, DIPLOMA STUDENT,
R/O: PALLIKERI, BANDAR ROAD,
ANKOLA, DIST: UTTARA KANNADA.
17. NAGARAJ NAIK,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: PALLIKERI, BANDAR ROAD,
ANKOLA, DIST: UTTARA KANNADA.
18. PAVAN ASHOK SAWANT,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: NANANGADDA, TQ: KARWAR,
DIST: UTTARA KANNADA.
19. SACHIN MANJUNATH PURLI,
AGE: 19 YEARS, DIPLOMA STUDENT,
R/O: KONANAKOPPA, TQ: HANGAL,
DIST: HAVERI.
... PETITIONERS
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA,
BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA,
BANGALORE-1
2. THE DIRECTOR OF TECHNICAL EDUCATION,
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD,
BANGALORE-1.
3. THE PRINCIPAL,
SHRI. VIDYADHIRAJ POLYTECHNIC, KUMTA,
DIST: UTTARA KANNADA.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
W.P.69608-69643/12
& Connected petitions
148
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN NO.DTE 22
ACM (2) 2012-2013 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-D, BY ALLOWING THIS WRIT PETITION;
DIRECT THE RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY
OVER SYSTEM TO THE DIPLOMA COURSES IN TECHNICAL
EDUCATION AS PER NOTIFICATION DATED:02/08/2010, VIDE
ANNEXURE-C.
IN WP 70760-70761 OF 2012
BETWEEN
1. SANTOSH SURESH MAHALE
AGE: 20 YEARS, DIPLOMA STUDENT
R/O.MUNDAGOD, DIST: UTTARA KANNADA
2. RAGHAVENDRA IRAPPA BHOVI
AGE: 19 YEARS, DIPLOMA STUDENT
R/O.MUNDAGOD, DIST: UTTARA KANNADA
... PETITIONERS
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE-1
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-1
3. THE PRINCIPAL, GOVERNMENT POLYTECHNIC
MUNDAGOD
UTTARA KANNADA DISTRICT
... RESPONDENTS
W.P.69608-69643/12
& Connected petitions
149
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN NO.DTE 22
ACM (2) 2012-2013 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-D, BY ALLOWING THIS WRIT PETITION;
DIRECT THE RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY
OVER SYSTEM TO THE DIPLOMA COURSES IN TECHNICAL
EDUCATION AS PER NOTIFICATION DATED:02/08/2010, VIDE
ANNEXURE-C.
IN WP 70762 OF 2012
BETWEEN
GURURAJ NARAYAN MADIWAL
AGE: 20 YEARS, DIPLOMA STUDENT
R/O.BANAGATTA, TALUK: SIRSI
DIST: UTTARA KANNADA
... PETITIONER
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE-1
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-1
3. THE PRINCIPAL, GOVERNMENT POLYTECHNIC
SIDDAPUR
DISTRICT: UTTARA KANNADA
... RESPONDENTS
W.P.69608-69643/12
& Connected petitions
150
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTIFICATION DATED:17/09/2012 IN NO.DTE 22 ACM (2) 2012-
2013 ISSUED BY THE SECOND RESPONDENT VIDE ANNEXURE-
D, BY ALLOWING THIS WRIT PETITION; DIRECT THE
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA IN TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010, VIDE ANNEXURE-C.
IN WP 70782-70795 OF 2012
BETWEEN
1. MARUTI S/O. SHANKAR KURI
AGE: 22 YEARS, DIPLOMA STUDENT
R/O. SHIROL, TQ: MUDHOL,
DIST: BAGALKOT
2. BHARATESH S/O. UMMANNA PARAMANGOND
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. ALAGUR, TQ: JAMKHANDI
DIST: BAGALKOT
3. RAGHAVENDRA S/O. ONKARAPPA HUGAR
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. CHANNAI, TQ: MUDHOL
DIST: BAGALKOT
4. BASAVARAJ S/O. TIPPANNA TELI
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. ASANGI, TQ: JAMKHANDI
DIST: BAGALKOT
5. KIRAN BALASAHEB ADANNAVAR
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. TERDAL, TQ: JAMKHANDI
DIST: BAGALKOT
6. NANDESH MALLAPPA CHANNAL
AGE: 24 YEARS,DIPLOMA STUDENT
W.P.69608-69643/12
& Connected petitions
151
R/O. KHAVATAKOPPA, TQ: ATHANI
DIST: BAGALKOT
7. PRASHANT RAMESH ARAKERI
AGE: 20 YEARS,DIPLOMA STUDENT
R/O. YADAHALLI, TQ: BILAGI
DIST: BAGALKOT
8. ANAND SIDDALINGAPPA B. PATIL
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. YABARATTI, TQ: RAIBAG
BELGAUM
9. SUNIL APPASAB GADIWIDDAR
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. UGAR, K.H. TQ: ATHANI
BELGAUM
10. BASAVARAJ RAMANAGOUDA PATIL
AGE: 21 YEARS,DIPLOMA STUDENT
R/O. DEVARGENNUR, TQ: BIJAPUR
BIJAPUR
11. YAMANAPPA YALLAPPA GOWDRA
AGE: 21 YEARS,DIPLOMA STUDENT
R/O. SURALIAKALL
TQ:HUNGUND, DIST: BAGALKOT
12. LAXMAN S/O. MALLAPPA HOSALAKAR
AGE: 22 YEARS,DIPLOMA STUDENT
R/O. ZUNJARWAD,TQ: ATHANI,
TQ: ATHANI, DIST: BELGAUM
13. SHIVANAND S/O. HANAMANTH SUNNAL
AGE: 21 YEARS, DIPLOMA STUDENT
R/O. MUDHOL, TQ: MUDHOL,
DIST: BAGALKOT
14. BASAVARAJ S/O. KALMESH KUMBAR
AGE: 20 YEARS, DIPLOMA STUDENT
R/O. MUDHOL, TQ: MUDHOL,
DIST: BAGALKOT
... PETITIONERS
W.P.69608-69643/12
& Connected petitions
152
(BY SRI. A R PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
J.V. MANDALS POLUTECHNIC COLLEGE
TERDAL, DIST: BAGALKOT
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTICATION DATED:17/09/2012 IN DTE 22 ACM
(2) 2012-2013 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-D BY ALLOWING THIS WRIT PETITION; DIRECT THE
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA IN TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010, VIDE ANNEXURE-C.
IN WP 70798-70815 OF 2012
BETWEEN
1. GURU UMESH NAIK,
AGE : 24 YEARS, DEPLOMA STUDENT,
R/O.ALGURI, ANKOLA TQ,
DIST UTTARA KANNADA
2. GURURAJ RAVI GOKARN,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.ANKOLA, U.K.DISTRICT.
W.P.69608-69643/12
& Connected petitions
153
3. AHAMAD YASAR FAKRUDDIN SAB.
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.AJJANAKATTE 1ST CROSS,
KAKA HOUSE, ISLAMPUR, KARWAR ROAD,
ANKOLA, U.K.DISTRICT.
4. SAMBHRAM G GAONKAR,
AGE : 20 YEARS, DIPLOMA STUDENT,
R/O.ANKOLA, U.K.DISTRICT
5. ANIKETH CHANDRAKANT LAXMESHWAR,
AGE : 22 YEARS, DIPLOMA STUDENT,
R/O.ANKOLA, U.K.DISTRICT
6. SUJAY ABHINENDRA KUMAR
AGE : 20 YEARS, DIPLOMA STUDENT,
HIGH CHURCH ROAD, HOTEL SONA PALACE,
KARWAD, U.K.DISTRICT.
7. AKSHAY A NAIK,
AGE : 19 YEARS, DIPLOMA STUDENT,
R/O.VANDIGE,
ANKOLA TALUK, U.K.DISTRICT.
8. VINAYAK A NAIK,
AGE : 20 YEARS, DIPLOMA STUDENT,
HULIDERE WADE,
ANKOLA TALUK, U.K.DISTRICT.
9. AMIT K SHETTY,
AGE : 21 YEARS, DIPLOMA STUDENT,
NEW KHB COLONY
KARWAR, U.K.DISTRICT.
10. MANJUNATH B KURI
AGE : 20 YEARS, DIPLOMA STUDENT,
NEW KHB COLONY,
KARWAR, U.K.DISTRICT.
11. PRAJWAL R PENDNEKAR,MANJUNATH B KURI,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.HURWADA, ANKOLA TQ,
U.K.DISTRICT.
W.P.69608-69643/12
& Connected petitions
154
12. SAGAR H DURGEKAR,
AGE : 18 YEARS, DIPLOMA STUDENT,
R/O.BAITHKOL. KARWAR,
U.K.DISTRICT.
13. RAMESH M GUNGA,
AGE :21 YEARS, DIPLOMA STUDENT,
R/O.POOJAGERI, ANKOLA TQ,
U.K. DISTRICT.
14. SUDEER P. NAIK,
AGE :22 YEARS, DIPLOMA STUDENT,
R/O.DONGERI,
TQ : ANKOLA, U.K. DISTRICT.
15. GEETA V NAIK
AGE :21 YEARS, DIPLOMA STUDENT,
R/O.BHAVIKERI,
TQ : ANKOLA, U.K. DISTRICT.
16. JYOTI LOKANATH HALDIPUR,
AGE :18 YEARS, DIPLOMA STUDENT,
R/O.KUMBARMAKKI,
TQ : ANKOLA, U.K. DISTRICT.
17. GURUPRASAD HANUMANTAPPA KUNTER,
AGE :20 YEARS, DIPLOMA STUDENT,
R/O SUNNADAKOPPA, TQ : SHIKARIPUR,
SHIMJIOGGA DISTRICT.
18. SACHIN VITHOB NAIK
AGE :20 YEARS, DIPLOMA STUDENT,
R/O.S.S.WALVEKAR COMPOUND,
KURESWADA, KAJUBAG, KARWAR,
U.K.DISTRICT.
... PETITIONERS
(BY SRI. S G KADADAKATTI, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
W.P.69608-69643/12
& Connected petitions
155
BANGALORE -1
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION,
PALACE ROAD, BANGALORE -1
3. TEH PRINCIPAL,
GOVERNMENT POLYTECHNIC KARWAR,
U.K.DISTRICT.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN NO.DTE 22
ACM (2) 2012-2013 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-D, BY ALLOWING THIS WRIT PETITION;
DIRECT THE RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY
OVER SYSTEM TO DIPLOMA COURSES IN TECHNICAL
EDUCATION AS PER NOTIFICATION DATED:02/08/2010, VIDE
ANNEXURE-C.
IN WP 70848-70850 OF 2012
BETWEEN
1. S. VIRENDRAKUMAR
AGE: 22 YEARS, OCC: STUDENT
R/O. H.NO. 338, SHIVAJINAGAR,
KAGAL,DIST: KOLHAPUR,
MAHARASTRA
2. RAMESH NANDBASU GANI
AGE: 21 YEARS, OCC: STUDENT,
R/O. MUDHOL, TQ: JAMAKHANDI,
DIST: BAGALKOT
3. AMOL DINAKAR BENURKAR
AGE: 21 YEARS, OCC: STUDENT,
R/O. GOKAK, DIST: BELGAUM
W.P.69608-69643/12
& Connected petitions
156
... PETITIONERS
(BY SMT. S P PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
KLE SOCIETY POLYTECHNIC,
CHIKODI, DIST: BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22 ACM
(2) 2012-13 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-C, BY ALLOWING THIS WRIT PETITION; DIRECT
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010 VIDE ANNEXURE-B.
IN WP 70851-70852 OF 2012
BETWEEN
1. ABHIJEET DEVENDRA KURLE
AGE: 19 YEARS, OCC: STUDENT
R/O. IST MAIN, 5TH CROSS,
SHIVAJI NAGAR, BELGAUM
2. VIRAJ SHIVANAND HEBBALLI
AGE: 19 YEARS, OCC: STUDENT,
W.P.69608-69643/12
& Connected petitions
157
R/O. PLOT NO. 226, RAMTIRTH NAGAR,
BELGAUM
... PETITIONERS
(BY SMT. S P PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL,
R.N. SHETTY POLYTECHNIC,
SHIVABASAV NAGAR,
BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22 ACM
(2) 2012-13 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-C, BY ALLOWING THIS WRIT PETITION; DIRECT
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010 VIDE ANNEXURE-B.
IN WP 70926 OF 2012
BETWEEN
KUMARI PRIYANKA T. MESTA
D/O. TUMARAM CHANNAPPA MESTA
AGE: 19 YEARS, DIPLOMA STUDENT
R/O. K.E.B. QUARTERS, PRABHAT NAGAR,
W.P.69608-69643/12
& Connected petitions
158
HONNAVAR, TQ: HONNAVAR,
DIST: UTTAR KANNADA
... PETITIONER
(BY SRI. GANAPATI M. BHAT, ADV. FOR
M/S. CIRCUIT LAW FIRM)
AND
1. STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE
R/BY ITS SECRETARY
2. DIRECTOR OF TECHNICAL EDUCATION DEPARTMENT
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
SHREE VIDYADHIRAJ POLYTECHNIC
KUMTA
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2 )
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
CIRCULAR BEARING NO.DTE.22.ACM.(2) 2012-13, DATED
17/09/2012 ISSUED BY THE 2ND RESPONDENT PRODUCED AT
ANNEXURE-A; DIRECT THE 1ST AND 2ND RESPONDENT TO
CONTINUE THE CARRY OVER SYSTEM ADAPTED TO THE
DIPLOMA COURSE FOR THE ACADEMIC YEAR 2012-13 AS PER
CIRCULAR DATED: 02/08/2010 VIDE DTE 31 ACM(2) 2010-11
I.E. ANNEXURE-E.
IN WP 71014-71024 OF 2012
BETWEEN
1. SAMEER S/O. MOHAMMED GOUSE NADAF
AGE: 18 YEARS, OCC: STUDENT,
R/O. ANKALI, TQ: CHIKKODI,
W.P.69608-69643/12
& Connected petitions
159
DIST: BELGAUM
2. SANDEEP S/O. APPASAB TODAKAR
AGE: 20 YEARS, OCC: STUDENT,
R/O. SHIRADWAD, DIST: BELGAUM
3. GAJANAN S/O. BALASAHEB SHINGATE
AGE: 20 YEARS, OCC: STUDENT,
R/O. CHIKKODI, DIST: BELGAUM
4. NIRANJAN S/O. BHIMAPPA NEJAKAR
AGE: 19 YEARS, OCC: STUDENT,
R/O. CHIKKODI, DIST: BELGAUM
5. VINAYAK S/O. SHANKAR DESAI
AGE: 20 YEARS, OCC: STUDENT,
R/O. CHIKKODI, DIST: BELGAUM
6. MAHANTESH S/O. DAGADE BHANADARE
AGE: 20 YEARS, OCC: STUDENT,
R/O. CHIKKODI, DIST: BELGAUM
7. AMAR S/O. BHEEMAPPA BENADE
AGE: 20 YEARS, OCC: STUDENT,
R/O. CHIKKODI, DIST: BELGAUM
8. NIHKIL S/O. BASGAND POWAR
AGE: 21 YEARS, OCC: STUDENT,
R/O. SHIRWAD, DIST: BELGAUM
9. ABJEET S/O. VIDYADHAR FIRAGAMMAVAR
AGE: 18 YEARS, OCC: STUDENT,
R/O. BORGOAN, DIST: BELGAUM
10. NAGARAJ S/O. DEVENDRA ITAGONI
AGE: 21 YEARS, OCC: STUDENT,
R/O. AT POST: MANJARI, TQ: CHIKKODI,
DIST: BELGAUM
11. ROHIT S/O. RAOSAHEB TORASE
AGE: 20 YEARS, OCC: STUDENT,
R/O. AT POST: MANJARI, TQ: CHIKKODI,
DIST: BELGAUM
... PETITIONERS
W.P.69608-69643/12
& Connected petitions
160
(BY SRI. SHRIKANT T PATIL, ADV.)
AND
1. THE SECRETARY OF TECHNICAL EXAMINATIONS
TECHNICAL EXAMINATION DEPT.
PALACE ROAD, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE DEPUTY DIRECTOR OF EXAMINATIONS
1 AND 2, TECHNICAL EDUCATION,
BANGALORE
4. THE REGISTRAR OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
5. THE PRINCIPAL
KLE SOCIETY'S C.B. KORE POLYTECHNIC
COLLEGE, CHIKODI
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE ORDER PASSED BY THE RESPONDENT NO.1
BEARING NO.DTE 22 ACM (2) 2012-13 DTD.24.07.2012 AS PER
ANNEXURE-A AND ORDER PASSED BY RESPONDENT NO.1
BEARING NO.DTE 22 ACM (2) 2012-13 DTD.17.09.2012 AS PER
ANNEXURE-B.
IN WP 71364 OF 2012
BETWEEN
SANNA BASAVARYA SWAMI H.M.
S/O. SHARANABASAYYA SWAMI H.M,.
AGE: 22 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
161
R/O. POST: HEBBAL, TQ: GANGAVATHI
DIST: KOPPAL
... PETITIONER
(BY SRI. PRASHANT S.KADADEVAR, ADV.)
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION DEPARTMEN
VIDHAN SOUDHA, BANGALORE
R/BY ITS SECRETARY
2. THE DIRECTOR OF TECHNICAL EDUCATION BOARD,
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
M.S.M.S. RURAL POLYTECHNIC COLLEGE
MARALI, TQ: GANGAVATHI
DIST: KOPPAL
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE CIRCULAR VIDE DTE 22 ACM (2) 2012-13 DTD.17.09.2012
ISSUED BY THE R-2 VIDE ANNEXURE-C; DIRECTING THE
RESPONDENTS TO CONTINUE THE CARRY OVER SYSTEM AS
PER CIRCULAR DTD.02.08.2010 VIDE DTE 31 ACM (2) 2010-11
ANNEXURE-A ISSUED BY THE 2ND RESPONDENT.
IN WP 70972-70976 OF 2012
BETWEEN
1. SIDDAQAHAMAD AJIJUDDIN ALALKHAN
AGE: 19 YEARS, OCC: STUDENT,
R/O. KUDACHI, TQ: RAIBAG,
DIST: BELGAUM
W.P.69608-69643/12
& Connected petitions
162
2. VIVEK N. JINARALE
AGE: 21 YEARS, OCC: STUDENT
R/O. SHASTRI CHOWK,
MIRAJ, DIST: SANGLI,
MAHARASHTRA
3. VISHAL N. JINARALE
AGE: 20 YEARS, OCC: STUDENT
R/O. SHASTRI CHOWK,
MIRAJ, DIST: SANGLI,
MAHARASHTRA
4. SABIR N. PATHAN
AGE: 20 YEARS, OCC: STUDENT
R/O. NIPPANI,
TQ: CHIKODI, DIST: BELGAUM
5. SUNIL BABU KURANI
AGE: 21 YEARS, OCC: STUDENT
R/O. YELIMUNNOLI,
TQ: CHIKODI, DIST: BELGAUM
... PETITIONERS
(BY SMT. SUNANDA P PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
KLE SOCIETY POLYTECHNIC
CHIKODI, DIST: BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
W.P.69608-69643/12
& Connected petitions
163
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22 ACM
(2) 2012-13 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-C, BY ALLOWING THIS WRIT PETITION; DIRECT
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010 VIDE ANNEXURE-B.
IN WP 71150-71164 OF 2012
BETWEEN
1. HANMANT KANKERI
AGE: 20 YEARS, OCC: STUDENT
R/O. NAVANAGAR, BAGALKOT
REG. NO. 550
2. MANJUNATH D.K.
AGE: 20 YEARS, OCC: STUDENT
R/O.NAVANAGAR, BAGALKOT
REG. NO. 550
3. VIJAY KUMAR S. TALWAR
AGE: 20 YEARS, OCC: STUDENT
R/O.BAGALKOT
REG. NO. 152 ME 09038
4. AJIT B. PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O.BAGALKOT
REG. NO. 152 CE 09001
5. CHETAN C. JOSHI
AGE: 20 YEARS, OCC: STUDENT
R/O.ANAND NAGAR, BADAMI, BAGALKOT
REG. NO. 152 CS 08009
6. JAVEED HUSSAIN M. YADWAD
AGE: 21 YEARS, OCC: STUDENT
R/O. BADAMI, REG. NO. 152 CS 10011
W.P.69608-69643/12
& Connected petitions
164
7. VIKAS S. DEVANAGAVI
AGE: 20 YEARS, OCC: STUDENT
R/O. VIVEKANAND NAGAR, GADAG
REG. NO. 152 CS 10058
8. SWATI H.
AGE: 20 YEARS, OCC: STUDENT
R/O. BAGALKOT
REG. NO. 152
9. PRAKASH B. BELAKINDI
AGE: 20 YEARS, OCC: STUDENT
R/O. BAGALKOT
REG. NO. 152 ME 10027
10. SHIVKUMAR D. BANDI
AGE: 20 YEARS, OCC: STUDENT
R/O.MAIN ROAD, GADAG
REG. NO. 152 ME 10046
11. SACHIN S. HALGATTI
AGE: 20 YEARS, OCC: STUDENT
R/O. BAGALKOT , REG. NO. 152
12. SWETA S. PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. NAVANAGAR, BAGALKOT
REG. NO. 152
13. VEMANNA N. PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. NAVANAGAR, BAGALKOT
REG. NO. 152
14. KONAPPA S. KALKUTGER
AGE: 20 YEARS, OCC: STUDENT
R/O. BAGALKOT
REG. NO. 152
15. HANMAGOUDAR R. PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. BAGALKOT , REG. NO. 152
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
W.P.69608-69643/12
& Connected petitions
165
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDCUATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
V.P.M. POLYTECHNIC COLLEGE
BAGALKOT
COLLEGE CODE 550
4. PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
BAGALKOT, COLLEGE CODE 152
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT RESPONDENTS
NO.2 TO 4 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-13 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 71165-71179 OF 2012
BETWEEN
1. SUBHANASAB ATTAR
AGE: 20 YEARS, OCC: STUDENT
R/O. MULUND NAKA GADAG
W.P.69608-69643/12
& Connected petitions
166
REG. NO. 147 EC 10046
2. ARSHAD
AGE: 20 YEARS, OCC: STUDENT
R/O. GADAG,
REG. NO. 333 ME 09005
3. SANTOSH YALAPPA SUNGAR
AGE: 20 YEARS, OCC: STUDENT
R/O. MUNDARGI, GADAG
REG. NO. 333 CE 10054
4. PRAVEEN MARUTI JALIHAL
AGE: 20 YEARS, OCC: STUDENT
R/O. MUNDARGI, GADAG
REG. NO. 333 CE 10041
5. PRAFUL ANIL NARAYANKAR
AGE: 20 YEARS, OCC: STUDENT
R/O. MARUTI TEMPLE OLD HUBLI
REG. NO. 304 ME 09019
6. NAGARAJ R. HOSALLI
AGE: 21 YEARS, OCC: STUDENT
R/O. BELHOD GADAG
REG. NO. 304 ME 09014
7. RAGAVENDAR S/O. PARUSHRAM AGASIMANI
AGE: 20 YEARS, OCC: STUDENT
R/O. VIVEKANAND NAGAR, GADAG
REG. NO. 386 EC 09032
8. VIRUPAKASHAYYA G
AGE: 20 YEARS, OCC: STUDENT
R/O. KOPPAL,
REG. NO. 386 EC 10043
9. PRAKASH S
AGE: 20 YEARS, OCC: STUDENT
R/O. YALBURGA KOPPAL
REG. NO. 386 ME 10030
10. JAGADISH CHALMARAD
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
167
R/O. MAIN ROAD, GADAG
REG. NO. 386 ME 10008
11. EMAM JAINUL
AGE: 20 YEARS, OCC: STUDENT
R/O. MAIN ROAD, GADAG
REG. NO. 386 EC 10009
12. NITIN N. PATANGE
AGE: 20 YEARS, OCC: STUDENT
R/O. MAIN ROAD, GADAG
REG. NO. 147 EC 10024
13. ANIL S WADDER
AGE: 20 YEARS, OCC: STUDENT
R/O.KHALGHATAGI, DHARWAD
REG. NO. 147 CE 10056
14. SUNIL KUMAR RAJPUT
AGE: 20 YEARS, OCC: STUDENT
R/O. BETGERI GADAG
REG. NO. 147 CE 10049
15. VIJAY KUMAR BAGMAR
AGE: 20 YEARS, OCC: STUDENT
R/O.MUNDARGI GADAG
REG. NO. 148 CE 11059
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDCUATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
W.P.69608-69643/12
& Connected petitions
168
GADAG,
COLLEGE CODE 147
4. PRINCIPAL
ANJUMAN E-ISLAM POLYTECHNIC COLLEGE
GADAG, COLLEGE CODE 333
5. THE PRINCIPAL
RURAL POLYTECHNIC COLLEGE HULKOTI
COLLEGE CODE 304
6. THE PRINCIPAL
STESKKS POLYTECHNIC COLLEGE GADAG
COLLEGE CODE 386
7. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
GAJENDRAGAD, DIST: GADAG
COLLEGE CODE 148
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT RESPONDENTS
NO.2 TO 7 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-13 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 71180-71191 OF 2012
BETWEEN
1. VARDA D/O. NINGAPPA BAJANTRI
AGE: 20 YEARS, OCC: STUDENT
R/O. HUBLI GOKUL ROAD, HUBLI
W.P.69608-69643/12
& Connected petitions
169
2. RESHMA RAMESH ULAGADDI
AGE: 20 YEARS, OCC: STUDENT
R/O. HUBLI GOKUL ROAD, HUBLI
REG. NO,. 121 CS 10058
3. ANITA HIREAMAT
AGE: 20 YEARS, OCC: STUDENT
R/O. HUBLI GOKUL ROAD, HUBLI
REG. NO,. 121 CS 10003
4. MILLING M. UDAPI
AGE: 26 YEARS, OCC: STUDENT
R/O. HOSAYALLAPUR, DHARWAD
REG. NO,. 404 ME 04014
5. NAGAPRAKASH S. BHAJANTRI
AGE: 20 YEARS, OCC: STUDENT
R/O. ARVIND NAGAR, HUBLI
REG. NO,. 404 EC 10024
6. VINOD KUMAR MADARI
AGE: 21 YEARS, OCC: STUDENT
R/O. KUSUGAL RAOD, HUBLI
REG. NO,. 404
7. KESHAV G. GOHAR
AGE: 19 YEARS, OCC: STUDENT
R/O. KESHWAPUR, HUBLI
REG. NO,. 404
8. SHARATH L. BADIGER
AGE: 22 YEARS, OCC: STUDENT
R/O. ANAND NAGAR,. HUBLI
REG. NO,. 404
9. VISHWANATH I. SHIVAMURTHY
AGE: 23 YEARS, OCC: STUDENT
R/O.LINGARAJ NAGAR,
HUBLI , REG. NO. 404
10. MUNYAPPA NATEKAR
AGE: 20YEARS, OCC: STUDENT
R/O. HANUMAN TEMPLE VARUR
W.P.69608-69643/12
& Connected petitions
170
REG. NO,. 341 ME 09060
11. MEGA D/O. BASAVRAJ HESARUR
AGE: 21 YEARS, OCC: STUDENT
R/O. SHIGGAON
REG. NO. 515 CS 10004
12. BASAVRAJ S/O. SHIVAPPA SAJJANNAVAR
AGE: 21 YEARS, OCC: STUDENT
R/O. SHIGGAON
REG. NO. 515 EC 10008
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE
2. THE DIRECTOR OF TECHNICAL EDCUATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT WOMENS POLYTECHNIC COLLEGE
HUBLI
COLLEGE CODE 121
4. THE PRINCIPAL
S.G.E.S. RURAL POLYTECHNIC COLLEGE
TARIHAL, HUBLI
COLLEGE CODE, 404
5. PRINCIPAL
KLE POLYTECHNIC COLLEGE, HUBLI
COLLEGE CODE, 341
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
W.P.69608-69643/12
& Connected petitions
171
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT RESPONDENTS
NO.2 TO 6 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-13 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 71192-71225 OF 2012
BETWEEN
1. PARSHRAM LAXMAN GADIWADDAR
IQBAL MULLA, AGE: 19 YEARS,
OCC: STUDENT, R/O. CHAVAT GALLI,
BELGAUM
2. DEEPAK ANAND PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. CHAVAT GALLI, BELGAUM
REG.NO. 303 CE 10055
3. SURAJ A. PATIL
AGE: 18 YEARS, OCC: STUDENT
R/O. HINDALGA, BELGAUM
REG.NO. 303 CE 10055
4. KALYANI P. MUCHANDI
AGE: 23 YEARS, OCC: STUDENT
R/O. H.NO. 83, SADASHIV NAGAR,
BELGAUM, REG.NO. 303 CE 09013
5. ASHA MARUTI TALWAR
AGE: 23 YEARS, OCC: STUDENT
R/O. HINDALGA,
BELGAUM, REG.NO. 303 CE 10008
6. NEELAVVA BHIMGOUDA MARAGALI
AGE: 21 YEARS, OCC: STUDENT
R/O. AT POST: NAGNUR, TQ: HUKKERI
BELGAUM, REG.NO. 303 CS 10024
W.P.69608-69643/12
& Connected petitions
172
7. AMEET GOPAL JORAPUR
AGE: 23 YEARS, OCC: STUDENT
R/O. J.C. NAGAR GOKAK,
BELGAUM, REG.NO. 303 EC 10001
8. SHIVAJI AJITH JADHAV
AGE: 19 YEARS, OCC: STUDENT
R/O. JADHAV NAGAR,
BELGAUM, REG.NO. 315 AT 10053
9. ANIRUDH ANIL DHAKARE
AGE: 20 YEARS, OCC: STUDENT
R/O. JADHAV WADI, KOLHAPUR,
REG.NO. 315 CS 90918
10. GAJANAN HANAMANT PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. BASAVA COLONY, BELGAUM
REG.NO. 315 EE 09016
11. RAM SUJAY PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. LAXMI NAGAR, BELGAUM
REG.NO. 315 EC 10079
12. TOUHEED Z SHERKHAN
AGE: 21 YEARS, OCC: STUDENT
R/O. KAHNJAR GALLI, BELGUAM
REG.NO. 315 EC 10112
13. SANTOSH PRAKASH SHAHAPURI
AGE: 19 YEARS, OCC: STUDENT
R/O. TANAJI GALLI HALGA,
BELGAUM REG.NO. 315 CS 10043
14. FAIZAN SHAKEEL NABUWALE
AGE: 19 YEARS, OCC: STUDENT
R/O. M.K. HUBLI, BAILHONGAL
BELGAUM REG.NO. 315 CE 10016
15. NADEEM KUTUBUDDIN SANGOLLI
AGE: 19 YEARS, OCC: STUDENT
R/O. ZUWATI NAGAR GOA,
W.P.69608-69643/12
& Connected petitions
173
REG.NO. 315 CE 10033
16. PARAG RAMESH NAKRANI
AGE: 21 YEARS, OCC: STUDENT
R/O. CBD SECTOR 8 PLOT NO. 16
NAVI MUMBAI REG.NO. 315 CE 10018
17. PRATEEKSHA PRADEEP UPADHYE
AGE: 19 YEARS, OCC: STUDENT
R/O. M.K. HUBLI, BAILHONGAL,
REG.NO. 315 CS 10032
18. VEERABHADRAYYA SHANKRAYYA HIREMATH
AGE: 21 YEARS, OCC: STUDENT
R/O. HIREBAGEWADI, BELGAUM
REG.NO. 315 CS 09102
19. NAGARAJ RAMAKRISHNA DASAR
AGE: 20 YEARS, OCC: STUDENT
R/O. BALEKUNDRI (K.H) BELGAUM
REG.NO. 315 ME 09029
20. KEERTI VASANT KAMBLE
AGE: 19 YEARS, OCC: STUDENT
R/O.KHANAPUR, BELGAUM
REG.NO. 113 AT 10015
21. HUVAPPA PAROSHRAM KALLUR
AGE: 24 YEARS, OCC: STUDENT
R/O. R.C. NAGAR, BELGAUM
REG.NO. 113 AT 07015
22. YALLAPPA HANUMANT PATIL
AGE: 23 YEARS, OCC: STUDENT
R/O. KAHANAPUR, BELGAUM
REG.NO. 113 AT 07059
23. KRUTIKA PRATAP GUDDADMANI
AGE: 20 YEARS, OCC: STUDENT
R/O. GANDHI NAGAR, BELGAUM
REG.NO. 113 EE 09023
24. BASAVARAJ PRAKASH JUMMAI
AGE: 20 YEARS, OCC: STUDENT
W.P.69608-69643/12
& Connected petitions
174
R/O. RAJA RAM NAGAR, BELGAUM
REG.NO. 457 CE 10011
25. SACHIN C. RAJPUT
AGE: 20 YEARS, OCC: STUDENT
R/O.MAIN ROAD, BIJAPUR
REG.NO. 339 CE 05039
26. SHRISHAIL A. JABAGOUDAR
AGE: 21 YEARS, OCC: STUDENT
R/O. ATHANI, BELGAUM
REG.NO. 339 CE 05039
27. BASAVARAJ CHIDANAND SALGAR
AGE: 20 YEARS, OCC: STUDENT
R/O. RAIBAG, DIST: BELGAUM
REG.NO. 339 EC 08009
28. AJIT MAYAPPA NINGARURE
AGE: 20 YEARS, OCC: STUDENT
R/O. RAIBAG, DIST: BELGAUM
REG.NO. 339 CE 07001
29. SATISH KUMAR MALAPPA HARUGERI
AGE: 20 YEARS, OCC: STUDENT
R/O.HUKKERI, BELGAUM
REG.NO. 339 CE 09056
30. LAXMIKANT KUSHAPPA KAMBLE
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKKODI, BELGAUM
REG.NO. 339 CE 09024
31. VISHAL G. DESAI
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKKODI, BELGAUM
REG.NO. 339 CE 10047
32. RAHUL M. HALYALKAR
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKKODI, BELGAUM
REG.NO. 339 MY 10035
W.P.69608-69643/12
& Connected petitions
175
33. SIDDARTH V. SHETTY
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKKODI, BELGAUM
REG.NO. 339 MY 10043
34. AVADHUT A JADHAV
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKKODI, BELGAUM
REG.NO. 339 AT 10006
... PETITIONERS
(BY SRI. SADASHIV S PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDHA
BANGALORE
2. THE DIRECTOR OF TECHNICAL EDCUATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
MARATHA MANDAL POLYTECHNIC COLLEGE
BELGAUM
4. THE PRINCIPAL
MOTI CHAND LIGADE BHARTESH POLYTECHNIC
COLLEGE, BELGAUM
COLLEDGE CODE 315
5. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE BELGAUM
COLLEGE, BELGAUM
COLLEDGE CODE 113
6. THE PRINCIPAL
VASANT RAO PODHAR POLYTECHNIC COLLEGE
BELGAUM
COLLEGE CODE 457
W.P.69608-69643/12
& Connected petitions
176
7. THE PRINCIPAL
C. B. KORE POLYTECHNIC COLLEGE
CHIKODI, BELGAUM
COLLEGE CODE 339
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT CIRCULAR DATED:17/09/2012 IN
DTE 22 ACM (2) 2012-13 ISSUED BY THE SECOND
RESPONDENT VIDE ANNEXURE-A; DIRECT RESPONDENTS
NO.2 TO 7 TO ADMIT THE PETITIONER TO THE FINAL YEAR
DIPLOMA COURSE 5TH SEMESTER FOR THE ACADEMIC YEAR
2012-13 BY APPLYING THE CARRY OVER SYSTEM AS PER
ANNEXURE-D DATED:02/08/2010.
IN WP 71481 OF 2012
BETWEEN
BHARATI VAIJU UCHUKAR
AGE: 28 YEARS, BRANCH: COMMERCIAL
PRACTICE (ENGLISH)
GOVERNMENT POLYTECHNIC
BELGAUM, R/O.H.NO. 67,
LAXMI GALLI, BAMBARGA,
TQ & DIST: BELGAUM
... PETITIONER
(BY SRI.G L HULLER, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
TECHNICAL EDUCATION DEPT.
M.S. BUILDING, BANGALORE
2. THE DIRECTOR,
TECHNICAL EDUCATION DEPARTMENT
W.P.69608-69643/12
& Connected petitions
177
SHESHADRI ROAD,
BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE
BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
CIRCULAR IN DTE 22 ACM (2) 2012-13 DATED:17/09/2012,
ISSUED BY THE SECOND RESPONDENT VIDE ANNEXURE-E;
DIRECT THE RESPONDENTS TO CONTINUE THE CARRY OVER
SYSTEM AS PER CIRCULAR DATED:02/08/2010 VIDE DTE 31
ACM (2) 2010-11 I.E. ANNEXURE-B ISSUED BY THE SECOND
RESPONDENT.
IN WP 71497-71504 OF 2012
BETWEEN
1. SHAROOF HUSSAIN SHAIKH
AGE: 20 YEARS, OCC: STUDENT,
R/O. H.NO. 1177, SECTOR NO. 6/1,
LAST BUS STOP, SHRINAGAR,
BELGAUM
2. VAIBHAV V.S. AVDIENKAR
AGE: 19 YEARS, OCC: STUDENT
R/O. V. PSH NO. 505, BAGA, WADA
SANERDEM, GOA
3. SHAKIL S. GADEKAR
AGE: 21 YEARS, OCC: STUDENT
R/O. H.NO. 299/B, SHETYAWADDA,
DULER, MAPUSA, GOA
4. ABHINAY S. KORGAONKAR
AGE: 19 YEARS, OCC: STUDENT
R/O. H.NO. 106/6, AMBERE, SAVRFOND,
W.P.69608-69643/12
& Connected petitions
178
SANCOLE, GOA
5. DEEPAK RAJU NAIK
AGE: 20 YEARS, OCC: STUDENT
R/O. SATERI NAGAR, VERIA CANCA,
MAPUSA, GOA
6. EDSEL RODRIGUES F.L.
AGE: 20 YEARS, OCC: STUDENT
R/O. F-3, IST FLOOR, SNOWLINE APTS,
QUEVON RAIA, SALCETTE, GOA
7. MAHESH BASAVARAJ MURGAMATH
AGE: 19 YEARS, OCC: STUDENT
R/O. PLOT NO. 92, SECTOR NO.2,
SHIVABASAV NAGR, BELGAUM
8. VISHWANATH MALLAPPA SHIRAGUPPI
AGE: 19 YEARS, OCC: STUDENT
R/O. PLOT NO. 1, RENUKA NAGAR,
KANABARGI ROAD,
BELGAUM
... PETITIONERS
(BY SMT. S P PATIL, ADV.)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA
BANGALORE
2. THE DIRCTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE
3. THE PRINCIPAL
R.N. SHETTY POLYTECHNIC
SHIVABASAV NAGAR,
BELGAUM
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
W.P.69608-69643/12
& Connected petitions
179
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22 ACM
(2) 2012-13 ISSUED BY THE SECOND RESPONDENT VIDE
ANNEXURE-C, BY ALLOWING THIS WRIT PETITION; DIRECT
RESPONDENTS NO.1 AND 2 TO CONTINUE CARRY OVER
SYSTEM TO DIPLOMA TECHNICAL EDUCATION AS PER
NOTIFICATION DATED:02/08/2010 VIDE ANNEXURE-B.
IN WP 70920-70921 OF 2012
BETWEEN
1. MANGESH YALLAPPA DEVALAPUR
AGE: 21 YEARS, BRANCH : ELECTRICAL AND
ELECTRONICS, GOVERNMENT POLYTECHNIC
BELGAUM,
R/O. SANTIBASTAWAD, TQ & DIST: BELGAUM
2. NAGESH BASAPPA BASARAGI
AGE: 21 YEARS, BRANCH : ELECTRICAL AND
ELECTRONICS, GOVERNMENT POLYTECHNIC
BELGAUM, R/O. JHANGATIHAL,
TQ:HUKERI, DIST: BELGAUM
... PETITIONERS
(BY SRI. G L HULLER, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
EDUCATION DEPARTMENT
M.S. BUILDING, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SHESHADRI ROAD, BANGALORE
3. THE PRINCIPAL
GOVERNMENT POLYTECHNIC
BELGAUM
W.P.69608-69643/12
& Connected petitions
180
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR VIDE DTE.22.ACM(2) 2012-13
DATED:17/09/2012 ISSUED BY THE RESPONDENT NO.2 VIDE
ANNEXURE-E; DIRECT THE RESPONDENTS TO CONTINUE THE
CARRY OVER SYSTEM AS PER CIRCULAR DATED:02/08/2010
VIDE DTE.31.ACM(2) 2010-2011 I.E. ANNEXURE-B, ISSUED BY
THE 2ND RESPONDENT.
THESE WRIT PETITIONS COMING ON FOR
PRONOUNCEMENT OF ORDERS THIS DAY THE COURT MADE
THE FOLLOWING:
ORDER
Petitioners admitted to the three year Diploma course during the academic year 2009-10 in various recognised colleges in the State of Karnataka when declared failed in more than 11 subjects put together in semesters 1 to 4 were disentitled to admission to the 5th semester in view of the Circular dt. 17.9.2012 Annexure-A of the Director of Technical Education, Department of Technical Education, Bangalore. Hence these petitions to quash the circular and for a writ of W.P.69608-69643/12 & Connected petitions 181 mandamus to admit them to the 5th semester Diploma course for the academic year 2012-13.
2. According to the petitioners when admitted to the three year Diploma course spread over six semesters, with 7 subjects in each semester, having failed in more than 10 subjects put together in semesters 1 to 4 were illegally and arbitrarily denied admission to the 5th semester in view of the Circular Annexure-A on the premise that they are entitled to carryover all of the subjects of all the semesters, in vogue prior to the academic year 2009-10 as disclosed in the circular dt. 2.8.2010 Annexure-D.
3. Petitions are opposed by filing statement of objections of the State of Karnataka inter alia contending that in identical circumstances in W.P.Nos.32330-437/2012, an affidavit was filed by the Joint Director (CDC), Technical Education Department undertaking to promote/admit Diploma students who W.P.69608-69643/12 & Connected petitions 182 failed in 10 or less subjects put together in semesters 1 to 4 and that the relaxation in the carryover system as a one time measure is applicable only for the academic year 2012-13 while for the academic year 2013-14, the carryover system would be strictly in accordance with Regulation 8 of the Regulations and guidelines for Diploma courses as per curriculum C-90/10 (w.e.f. academic year 2009-10) Annexure-R2 for short 'Regulations' appended to the Government Order dt. 1.8.2009 Annexures-R1. According to the respondents that affidavit when taken on record, the writ petitions were accordingly disposed of by order dt. 10.9.2012 Annexure-R3. It is further stated that though petitioners seek carryover of all subjects in accordance with the Circular dt. 2.8.2010 Annexure-D nevertheless since that Circular permits the promotion to the 5th semester of such of those students admitted to the Diploma course under the old curriculum during the academic year 2008-09 and who failed in all the W.P.69608-69643/12 & Connected petitions 183 subjects in semesters I to IV, hence inapplicable to the petitioners. The State in consultation with the Director of Technical Education framed regulations and guidelines as per the curriculum for the restructured new Diploma course commencing from the academic year 2009-10 to which course petitioners are admitted and have full knowledge of the 'Regulations'. The carryover of subjects under Regulation (8), states that students who have failed in 4 or less subjects put together in Semesters I to IV are entitled to an admission to the 5th semester when accepted by the petitioners on admission to the Diploma course, having failed in more than 4 subjects put together in Semesters I to IV, are disentitled to an admission to the 5th semester. It is further stated that All India Council for Technical Education, for short AICTE empowered the State Government to make rules and regulations pertaining to development, curriculum, eligibility for promotion, award of Diploma to all eligible students, W.P.69608-69643/12 & Connected petitions 184 following which the 'Regulations' are framed. According to the State, the AICTE functioning under the All India Technical Education Act, 1987, for short 'Act', is primarily responsible to ensure colleges imparting technical education fulfill criteria such as land requirements, buildings, branches of Diploma course and fixation of intake of students for each course, hence has no say in the framing of guidelines pertaining to curriculum, admission, eligibility for promotion, examination, evaluation and award of Diploma.
4. At paragraph 6 of the statement of objections, it is stated that the Diploma course is structured to inculcate skills in various technical spheres, on the basis of laying a strong foundation in the lower I to IV semesters. Allowing carryover of more than 10 subjects put together in semesters I to IV, would deprive the students of developing skills required for technical education leading to diluting the standards in technical W.P.69608-69643/12 & Connected petitions 185 education and rendering the students handicapped while seeking employment. It is lastly stated that in the light of paragraph 23 of the Judgement in HIMACHAL PRADESH PUBLIC SERVICE COMMISSIONER VS. MUKESH THAKUR & ANOTHER1; paragraph 7 of the Judgment in WA 5410/2012 and connected appeals in the case of YOGEESH.M & OTHERS VS. VISHWESHVARAIAH TECHNICAL UNIVERSITY AND OTHERS DD 28.9.2012 Annexure-R5, the petitions deserve to be rejected.
5. Sri.Subramanya Jois, learned counsel for the petitioners submits that the Department of Education of the State Government fell in error in reckoning failure in 10 or less subjects put together in semesters I to IV for an admission to the 5th semester by the Circular impugned. According to the learned Sr. Counsel, the practice of permitting students of Diploma course to carry forward all the subjects by the Circular dt. 2.8.2010 Annexure-D, in vogue, prior to the academic 1 (2010) 6 SCC 759 W.P.69608-69643/12 & Connected petitions 186 year 2009-10, was departed from in Regulation (8) of the 'Regulations' permitting promotion to the 5th semester if failed in 4 or less subjects put together in semesters I to IV, and by Circular dt. 2.8.2011 Annexure-B if failed in 8 or less subjects put together in semesters I to IV, and by a further Circular dt. 17.9.2012 Annexure-'A' if failed in 10 or less subjects put together in Semesters I to IV. In addition, learned Sr.counsel submits that by circular dt. 24.7.2012 Annexure-B students admitted to the Diploma course under the old scheme/old curriculum were for the first time subjected to carryover of 8 subjects or less put together in semesters I to IV for an admission to the 5th semester, as a One Time Measure during the academic year 2012-13 failing which students would be bound by the carryover system prescribed in Regulation (8) of the Regulations from the academic year 2013-14. It is further submitted that in three year Diploma course spread over six semesters, with 7 subjects in each of the W.P.69608-69643/12 & Connected petitions 187 semester, even if a student fails in all the subjects in all the semesters nevertheless is entitled to a completion certificate on completion of the course, sufficient for the student to pursue an avocation independently or by securing an employment. Thus it is submitted that the maximum period of completion of the three year Diploma course being thrice its duration from the date of first admission as stipulated in Regulation 11 of the 'Regulations' the carryover system disentitling students who have failed in 10 subjects or less put together in semesters I to IV for an admission to the V semester, by the circular - Annex.A is arbitrary and unsustainable.
6. Sri.Sadashiv Patil, learned counsel for some of the petitioners while adopting the submissions of the learned Sr.Counsel, in addition, submits that the State Government had no jurisdiction to frame the 'Regulations' since it is the AICTE which is invested with a jurisdiction to do so under Section 10(1)(o) of the Act.
W.P.69608-69643/12 & Connected petitions 188
7. Per contra learned Government Advocate for the respondents seeks to sustain the Circular - Annex.A as being well merited and fully justified. According to the learned counsel there being no challenge to the validity of the 'Regulations', while petitioners admitted to the Diploma course during the academic year 2009- 10, governed by the Regulations in the matter of admission, curriculum, subjects of studies and the carryover system in the three years Diploma course, cannot be heard to contend that the Regulation (8) of the 'Regulations' is bad. It is next submitted that the curriculum, admission, eligibility for promotion, evaluation, examination, the maximum period of completion of Diploma course and award of Diploma under the Regulations are based upon the educational policy of the State, considering the fact that Education is a dynamic system and course keeps changing having regard to the market demands, potentiality, availability W.P.69608-69643/12 & Connected petitions 189 of infrastructure etc. Learned counsel submits that being a pervasive power and authority vested in the Government to frame policy and guidelines for personal and legitimate growth of the society, creating plans in the area, inclusive of imparting technical education from time to time, the State having shouldered its responsibility to provide good training and employment that is best suited, framed the education policy and also at times modified it depending upon circumstances and based on relevant and acceptable material. It is the submission of the learned Counsel that there is nothing either in the 'Regulations' or the Circular, impugned, which is against the constitution, and regard being had to the province of this Court to decide any good or bad points of an educational policy, since courts limited jurisdiction to intervene in the implementation of a policy is only if it is to be found against any statute or constitution, the modification of carryover of subjects under circular - Annex.A as a one time measure for the W.P.69608-69643/12 & Connected petitions 190 academic year 2012-13 by relaxing Regulation (8) permitting students who have failed in 10 or less subjects put together in semesters I to IV for an admission to the V Semester, cannot be interfered with lightly.
8. Learned counsel hastens to add that despite the relaxation as a One Time Measure for the academic year 2012 -13, if students fail, have to revert to the carryover system under regulation (8) of the Regulations for the academic year 2013-14 i.e. failure in 4 or less subjects put together in Semesters I to IV for an admission to the V Semester. This one time relaxation, according to the learned Govt. Advocate is neither arbitrary nor whimsical but is driven by the policy of the State and various other factors governing the employment potentiality in future and having regard to the change in market demands, employment potentiality, etc. W.P.69608-69643/12 & Connected petitions 191
9. As regards the Circular dt. 2.8.2010 Annexure-D, learned Govt. Advocate submits that students admitted to the Diploma course under the old curriculum/programme and failed in all the subjects in semesters 1 to 4 have been permitted admission to V semester as a one time measure for the academic year 2010-11 and therefore inapplicable to petitioners admitted to the Diploma course in the new curriculum/programme during the year 2009-10, under the 'Regulations'.
10. It is lastly submitted that pursuant to the interim orders of this court, some of the petitioners when admitted to the V Semester on different dates between 13.9.2012 and 31.10.2012, in the mid academic session, since the course commenced on 9.7.2012, at a belated stage, are unable to complete the required 75% of attendance in theory as well as practical classes, and having not attended the first W.P.69608-69643/12 & Connected petitions 192 internal examination conducted during the last week of August, 2012, are disentitled to continue in the V Semester.
11. Having heard the learned Counsel for the parties, perused the pleadings and examined the circular impugned, what is apparent is that the petitioners have not called in question Regulation (8) of the Regulations as applicable to students admitted to the Diploma course during the academic year 2009-10.
12. Clause-19 of the Regulations, states that the Department of Technical Education may change or amend the academic rules and regulations or syllabi at any time and the changes/amendments shall be applicable to all the students for whom it is intended with effect from the dates notified by the competent authority. Thus the power to amend or modify Regulation (8) is sacroscent from Clause 19.
W.P.69608-69643/12 & Connected petitions 193
13. Regulation (8) though, imposes a restriction for promotion from even semester to an odd semester provided the candidate has not failed in more than 4 subjects of lower semester examinations, nevertheless by the Circular - Annex.A, by way of a one time measure applicable to all students for the academic year 2012-13, was relaxed entitling a candidate to be eligible for promotion from even semester to odd semester provided he has not failed in more than 10 subjects of lower semester examinations. Even if this Annex.A - circular is quashed, the resultant position is that petitioners would not be entitled to a promotion from even semester to odd semester, since Regulation (8) provides, the petitioners should not have failed in more than 4 subjects of lower semester examinations.
14. The contention that the Circular - Annex.A is contrary to the well established system of carryover of all subjects in all the semesters for promotion from even W.P.69608-69643/12 & Connected petitions 194 to odd semesters as had been done in the previous past, is without merit, in the absence of a challenge to Regulation (8) of the Regulations, under which the petitioners are admitted to the Diploma course during the academic year 2009-10.
15. The submission that the petitioners are entitled to carryover all the subjects as provided for under circular dt. 2/8/2010 - Annex.D for the students under the old scheme, is also without merit. Admittedly the new restructured curriculum for Diploma course brought into force during the academic year 2009-10 is not the very same curriculum applicable to the Diploma course prior to the said academic year and therefore application of the Circular - Annex.D to the new course, is impermissible. Moreover Annex.D is made applicable as a one-time measure for the academic year 2010-11 in respect of students who were admitted under the old course.
W.P.69608-69643/12 & Connected petitions 195
16. The contention that the AICTE under Clause
(o) of Sub-sec.(1) of Sec.10 of the AICTE Act is invested with the jurisdiction of ensuring guaranteed and integrated development of technical education and maintenance of standards for which purpose may provide for guidelines for admission of students to technical institutions and universities imparting technical education and therefore the circular - Annex.A issued in exercise of power invested in the department under Clause 19 of the Regulations, is without authority, is devoid of merit since petitioners have failed to call in question the validity of the Regulations. Moreover the AICTE is not a party-respondent in these petitions.
17. There is considerable force in the submission of the learned Government advocate that the restructured new Diploma course is based upon an education policy of the State, to inculcate skills in W.P.69608-69643/12 & Connected petitions 196 various technical spheres for laying a strong foundation in the lower first four semesters and if carryover of more than 10 subjects put together in semesters 1 to 4, is permitted, would deprive a student of developing skills required for technical education and render him/her handicapped while seeking employment.
18. The curriculum, admission, eligibility for promotion, evaluation, examination, the maximum period of completion of Diploma course and award of Diploma under the Regulations based upon the educational policy of the State, regard being had to the fact that education is a dynamic system and courses offered keep changing according to the market demands, employability potential, availability of infrastructure, etc., it cannot be said that the Circular - Annex.A relaxing the promotion norms under Regulation (8) is arbitrary and illegal. The Education Department of the State has always played an W.P.69608-69643/12 & Connected petitions 197 important role in evolving a State policy pertaining to education, as it not only has the required expertees, but also an effective mechanism for coordination with all the said authorities including universities. The course/subjects have to keep changing with regard to market demands, potentiality, availability of infrastructure, etc., and therefore the State Government is vested with the pervasive power and authority to frame policy and guidelines for progressive and legitimate growth of the Society, so as to create plans in the arena, inclusive of imparting technical education from time to time. It is elsewhere said that ultimately it is the responsibility of the State to provide good education, training and employment, best suited to frame a policy or either modify/alter a position depending upon the circumstances based on relevant and acceptable materials.
W.P.69608-69643/12 & Connected petitions 198
19. Petitioners have not been able to point out that the educational policy or the curriculum in the Regulation or under Circular - Annex.A is against the Constitution. It must be accepted that it is not the province of the court to decide on the good or bad points of an educational policy since its limited jurisdiction to intervene in implementation of a policy is only if it is found to be against any statute or the Constitution. The relaxation provided in Circular - Annex.A in so far as it relates to Regulation (8) of the Regulations, in my considered opinion, is neither irrational nor illegal and an interference by substituting the court's decision, without the necessary expertees', itself may be fallible.
20. The last of the submission of the learned Sr. Counsel for the petitioners that the maximum period of completion of 3 year Diploma course being thrice its duration from the date of first admission and on completion of the said course, though the students fails W.P.69608-69643/12 & Connected petitions 199 in all the subjects in all the semesters, is entitled to a completion certificate, may not be factually correct, in the light of Regulation 12 dealing with eligibility for award of Diploma, provided the candidate has pursued the course of studying for not less than 3/3½ academic years or not more than 6/7 academic years and has completed all the subjects, while students who fail to fulfill all the academic requirements for the award of Diploma within 6/7 academic years from the year of admission, shall forfeit their seat in the course and their seat shall stand cancelled.
21. It is a matter of fact that under interim orders, some of the petitioners were admitted to the V Semester on different dates between 13/9/2012 and 31/10/2012 during the mid academic session, though the course commenced on 9/7/2012 and did not appear in the first internal examination conducted during the last week of August 2012 and therefore are disentitled W.P.69608-69643/12 & Connected petitions 200 to continue in the V Semester. In the circumstances, the observations of the Apex Court in HIMACHAL PRADESH PUBLIC SERVICE COMMISSION VS. MUKESH THAKUR & ANOTHER supra(1), is apposite:
"23. The situation will be entirely different where the court deals with the issue of admission in mid-academic session. This Court has time and again said that it is not permissible for the courts to issue direction for admission in mid-academic session. The reason for it has been that admission to a student at a belated stage disturbs other students, who have already been pursuing the course and such a student would not be able to complete the required attendance in theory as well as in practical classes. Quality of education cannot be compromised. The students taking admission at a belated stage may not be able to complete the courses in the limited period. In this connection reference may be made to the decisions of this Court in Pramod Kumar Joshi (Dr.) vs. Medical Council W.P.69608-69643/12 & Connected petitions 201 of India2, State of U.P. vs. Dr. Anupam Gupta3, State of Punjab vs. Renuka Singla4, Medical Council of India vs. Madhu Singh5 and Mridul Dhar vs. Union of India6."
In conclusion, there being no merit in the petitions, are accordingly dismissed.
Sd/-
JUDGE ln/rd 2 (1991) 2 SCC 179 3 1993 Supp.(1) SCC 594; AIR 1992 SC 932 4 (1994) 1 SCC 175; AIR 1994 SC 595 5 (2002) 7 SCC 258 6 (2005) 2 SCC 65