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[Cites 0, Cited by 2] [Section 81(2)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(2)(c) in The Tamil Nadu Co-Operative Societies Act, 1983

(c)He may seize the books, accounts or documents of the society, if he considers that such seizure is necessary to ensure the safety of such books accounts or documents or to facilitate his inquiry, and shall give the person from whose custody the books, accounts or documents have been seized a receipt for the same: