Section 24(2)(b) in The Petroleum And Natural Gas Regulatory Board Act, 2006

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(b) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(b)marketing and sale of petroleum, petroleum products and natural gas including the quality of service and security of supply to the consumers by the entities; and

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Union of India - Subsection

Section 24(2)(b) in The Petroleum And Natural Gas Regulatory Board Act, 2006