Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] Union of India - Subsection Section 108(5) in The Coal Mines Regulations, 2011 (5)No tree, loose stone or debris shall unless otherwise permitted in writing by the Chief Inspector, be allowed to remain within a distance of three metres from the edge or side of the excavation.
