Bombay High Court
Financial Technologies (India) ... vs Union Of India And 10 Ors on 25 November, 2016
Author: M.S. Sonak
Bench: M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2743 OF 2014
63, Moons Technologies Limited (formerly ....Petitioner
Financial Technologies (india) Limited)
V/S
Union Of India & 10 Others ....Respondent
WITH WRIT PETITION NO. 2985 OF 2014 Ravi Sheth And Anr. ....Petitioner V/S The Union Of India And 3 Others ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 130 OF 2015 In WRIT PETITION 2743 OF 2014 Financial Technologies (india) Limited And 3 ....Petitioner Ors.
V/S Union Of India And 10 Ors. ....Respondent WITH WRIT PETITION NO. 387 OF 2015 Jignesh Shah And 2 Ors ....Petitioner V/S The Union Of India And 3 Ors ....Respondent WITH Page 1/4 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 14:45:02 ::: WRIT PETITION NO. 1785 OF 2016 Standard Chartered Bank, Uk ....Petitioner V/S Union Of India And 2 Ors ....Respondent WITH WRIT PETITION LODGING NO. 1520 OF 2016 Dbs Bank Ltd. Singapore ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1525 OF 2016 Syndicate Bank ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1526 OF 2016 Union Bank Of India ....Petitioner V/S Union Of India Through Secretary, Minsitry Of ....Respondent Corporate Affairs And 2 Ors.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 177 OF 2015 In WRIT PETITION 2743 OF 2014 Financial Technologies (india) Limited And 3 ....Petitioner Ors.
Page 2/4 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 14:45:02 :::V/S Union Of India And 10 Ors. ....Respondent WITH WRIT PETITION NO. 1922 OF 2016 Shareholders Association Of Financial ....Petitioner Technology India Welfare Association (sharft) And Anr V/S The Union Of India And 2 Ors ....Respondent Mr Harish Salve , Sr Adv with Mr Janak Dwarkadas, Sr Adv with Mr. Sharan Jagtiani, Mr. Kunal Dwarkadas, Mr. Arvind Lakhawat, Ms Shaneen Parikh, Mr. Nooruddin Dhilla, Ms. Namita Shetty , Mr Mohit Advani I/by M/s Cyril Amarchand Mangaldas for Petitioner in WP 2743/2014 Mr. S. N. Mookherjee, Sr Adv with Mr. Vineet Naik Sr Adv with Ms Shruti Raina I/by M/s Cyril Amarchand and Mangaldas for Petitioner in WP 3878/2015 Mr. Navroz Seervai, Sr Adv I/by M/s Ganesh and co for Petitioner in WP 1922/2016 Mr. Shiraz Rustomjee Sr Adv with Mr. Jayesh Ashar , Saurabh Bachhawat , Dhaval Patil i/by M/s K Ashar & Co. for Respondent No. 2 in WP 2743/2014 Mr. Gaurav Joshi, Sr Adv with Mr. Piyush Raheja with Ms Nupur Desai i/by M/s Markand Gandhi and co for Respondent No. 4 Mr. M.P.S. Rao, Sr Adv with Mr Sandeep Parikh with Bijal Mehta , Rashi Jyotishi i/by M/s Deven Dwarkadas & Partners for Respondent No.6 in WP 2743/2014 Mr. S. U. Kamdar, Sr Adv with Mr. Ameet Naik with Chirag Kamdar,Vaibhav Bhure, Abhishek Kale, Anuja Jhunjhunwala with Asadulla Thangal i/by M/s Naik Naik and Co for Page 3/4 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 14:45:02 ::: Respondent No.3 Mr. Shubhabhrata Chakravorti with Mr. Mantul Bajpai i/by Juris Corp for Respondent No 7 to 11 in WP 2743/2014 and Petitioners in WP (L) Nos 1785/2016, 1520/2016, 1525/16, 1526/16 Mr. Darius Khambatta, Sr Adv with Mr. Aditya Mehta, i/by Jay Bhatia for Union of India in WP 2732/2014 Mr. Jay Bhatia with Mr. D.P. Singh, Parag Vyas for Union of India in WP 2985/2014 Mr. J.P. Sen, Sr Adv with Mr. Dushyant Kumar for Union of India in WP 387/2015, WP(L) Nos 1525/16,1526/16 , WP No.1922/2016, and other remaining WP Mr. Akshay Patil with Ms Namrata Vinod i/by M/s Federal and Rashmikant for Intervenor CORAM : THE CHIEF JUSTICE & M.S. SONAK, JJ DATE : 25th November, 2016 P.C. :
Arguments heard in part. For further hearing standover to 1.12.2016 at 3.00pm in C.R. No.46.
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