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State of Punjab - Section

Section 5 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

5. General.

(a)Every day, before the examination begins and before the distribution of question paper, the Superintendent or the Deputy Superintendent, shall call upon all the candidates to check their pockets, wearing apparel, clothes, shoes and their surroundings and part with and deliver to him all papers, books or notes which they may have in their possession and hand over any such material found by them to the Supervisor or Superintendent or Deputy Superintendent. Similar provision shall apply to any candidate who comes later and is admitted.
(b)The Superintendent or the Deputy Superintendent (or both when there is a Superintendent as well a Deputy Superintendent in-charge of the examination) shall forward to the Secretary, on the same day, a declaration signed by him or them and witnessed by at least one of the Supervisors on duty, to the effect that the provisions of Regulation 5(a) have been complied with.