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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Himachal Pradesh - Subsection

Section 37(1)(c) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(c)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (5 of 1908),for the verification of pleadings: