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[Section 5]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 5(1) in Andhra Pradesh Infrastructure Development Corporation Act, 1998
| (a) | Minister - incharge of Planning | Chairman | |
| (b) | Managing Director of the Corporation | Vice-Chairman | |
| (c) | Principal Secretary to Government, MA&UDDepartment | Ex-Officio Member | |
| (d) | Secrertary to Government (RD), PR&RDDepartment | Ex-Officio Member | |
| (e) | Chief Accounts and Finance Officer of theCorporation | Ex-Officio Member | |
| (f) | One Representative of any Department of theGovernment as may be nominated by the Government. |