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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2) in The Karnataka Service Examinations Act, 1976

(2)for clause (a) of sub-section (1) of section 3, the following clause shall be substituted, namely:-"(a) be entitled to promotion to any post or office with effect from a retrospective date, except and to the extent specified in the rules made under this Act".