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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)The other executing agencies can be Block Samitis, Zila Parishads, other departments of the Central and State Governments, Cooperative Societies, Public Sector undertakings. The selection of executing agency shall be based on technical expertise, resources, capacity to handle work, reputation of work and overall interest of the beneficiaries.