Bombay High Court
Ali Akbar Jafari vs Vabiz Dara Khambata Alias Mrs. Vabiz ... on 3 February, 2026
Author: N. J. Jamadar
Bench: N. J. Jamadar
P9-CRA538-2025+.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 538 OF 2025
AND
CIVIL REVISION APPLICATION NO. 539 OF 2025
AND
CIVIL REVISION APPLICATION NO. 540 OF 2025
Ali Akbar Jafari ...Applicant
Versus
SANTOSH
SUBHASH Vabiz Dara Khambata alias Mrs. Vabiz
KULKARNI Lamathwala and anr. ...Respondents
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2026.02.04
10:45:53 +0530 Mr. Sidheshwar Biradar, for the Applicant.
Mr. Venkatesh Shinde, i/b Ajay Jaybhai, for Respondent No.1
CORAM: N. J. JAMADAR, J.
DATED: 3rd FEBRUARY, 2026 PC:-
1. Not on board. Upon mentioning, taken on board.
2. Stand over to 10th March, 2026.
3. The earlier statement shall continue to operate till the next date.
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