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Telangana High Court

Lambadi Rainulu vs The State Of Telangana on 5 March, 2019

Author: Sanjay Kumar

Bench: Sanjay Kumar

             THE HON'BLE SRI JUSTICE SANJAY KUMAR

                  WRIT PETITION No.43492 of 2018

ORDER:

Sri Kalyan Kumar Eluri, learned counsel representing Sri Mohd. Moin Ahmed Quadri, learned counsel for the petitioners, seeks leave to withdraw the writ petition.

Leave granted.

The writ petition is accordingly dismissed as withdrawn. Pending miscellaneous petitions, if any, shall also stand dismissed. No order as to costs.

____________________ JUSTICE SANJAY KUMAR Date:05.03.2019 GJ