Telangana High Court
Lambadi Rainulu vs The State Of Telangana on 5 March, 2019
Author: Sanjay Kumar
Bench: Sanjay Kumar
THE HON'BLE SRI JUSTICE SANJAY KUMAR
WRIT PETITION No.43492 of 2018
ORDER:
Sri Kalyan Kumar Eluri, learned counsel representing Sri Mohd. Moin Ahmed Quadri, learned counsel for the petitioners, seeks leave to withdraw the writ petition.
Leave granted.
The writ petition is accordingly dismissed as withdrawn. Pending miscellaneous petitions, if any, shall also stand dismissed. No order as to costs.
____________________ JUSTICE SANJAY KUMAR Date:05.03.2019 GJ