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[Cites 0, Cited by 0] [Section 118(7)] [Section 118] [Entire Act]

NCT Delhi - Subsection

Section 118(7)(d) in Delhi Motor Vehicles Rules, 1993

(d)the memorandum referred to in clause (c) above may be shown to any party to the proceedings who desires to see it and a copy thereof may, on application, be supplied to any such party.