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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 19 in The Payment And Settlement Systems Act, 2007

19. Directions of Reserve Bank to be complied with. -

Every person to whom a direction has been issued by the Reserve Bank under this Act shall comply with such direction without any delay and a report of compliance shall be furnished to the Reserve Bank within the time allowed by it.