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[Cites 0, Cited by 0] [Section 6(11)] [Section 6] [Entire Act]

Madras Presidency - Subsection

Section 6(11)(c) in Madras Hindu Religious and Charitable Endowments Act, 1951

(c)in the case of a specific endowment, a person who is entitled to attend at or is in the habit of attending the performance of the service or charity, or who is entitled to partake or is in the habit of partaking in the benefit of the charity;