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Gauhati High Court

Page No.# 1/14 vs The Union Of India And 3 Ors on 22 September, 2022

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/14

GAHC010152732022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2262/2022

         CMJ UNIVERSITY AND 14 ORS.
         SHILLONG MEGHALAYA, REPRESENTED BY CHANCELLOR OF CMJ
         UNIVERSITY, SWASTI NIWAS, CRINOLINE FALLS, BARIK, SHILLONG,
         MEGHALAYA

         2: CMJ FOUNDATION
          REP. BY ITS SECRETARY SRI GOVINDA JHA SWASTI NIWAS CRINOLINE
         FALLS BARIK
          SHILLONG MEGHALAYA

         3: CHANDRA MOHAN JHA
          S/O HARI DEV JHA
          CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE FALLS
         BARIK
          SHILLONG MEGHALAYA- 793004

         4: INDU RANI JHA
         W/O CHANDRA MOHAN JHA
         TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE
         FALLS BARIK
          SHILLONG MEGHALAYA

         5: GOVIND JHA
          S/O CHANDRA MOHAN JHA
          SEC. OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK
          SHILLONG MEGHALAYA

         6: GOPAL JHA
          S/O CHANDRA MOHAN JHA
         TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS
         BARIK
          SHILLONG MEGHALAYA

         7: THE CHANCELLOR
                                                Page No.# 2/14

CMJ UNIVERSITY
MODERINA MANSION LAITUMKHRAH
SHILLONG
MEGHALAYA
793003

8: THE MANAGING TRUSTEE
 CMJ FOUNDATION MODERINA MANSION LAITUMKHRAH
 SHILLONG
 MEGHALAYA
 793003

9: ADITYA JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

10: AKSHAY JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

11: AYSHMAN JHA (MINOR)
THROUGH HIS FATHER GOVINDA JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

12: ADITI JHA (MINOR)
THROUGH HIS FATHER GOVIND JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

13: THE PRINCIPAL OFFICER
 NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

14: THE PRINCIPAL OFFICER
 NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
                                                                    Page No.# 3/14

             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK SHILLONG
             MEGHALAYA

            15: THE DIRECTOR
             SHILLONG ENGINEERING AND MANAGEMENT COLLEGE
            THROUGH CHANDRA MOHAN JHA
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK SHILLONG
             MEGHALAY

            VERSUS

            THE UNION OF INDIA AND 3 ORS.
            REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE,
            DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI-110001

            2:THE ENFORCEMENT DIRECTORATE
             GOVE. OF INDIA
             6TH FLOOF
             LOKNAYAK BHAWAN
             KHAN MARKET
             NEW DELHI-110003

            3:THE DEPUTY DIRECTOR
             ENFORCEMENT DIRECTOR GOVT. OF INDIA
             SHILLONG
             SUB ZONAL OFFICE
            ABRI BUILDING
             LANGKYRDING
             MAWPAT
             SHILLONG-793012

            4:THE ADJUDICATING AUTHORITY
             UNDER THE PREVENTION OF MONEY
             LAUNDERING ACT
             2002
             NEW DELH

Advocate for the Petitioner   : MR. B D KONWAR SR. ADV.

Advocate for the Respondent : SC, ED
                                                       Page No.# 4/14



Linked Case : WP(C)/2723/2022

CMJ UNIVERSITY AND 14 ORS.
SHILLONG MEGHALAYA
 REP. BY CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

2: CMJ FOUNDATION
REP. BY ITS SECRETARY SRI GOVINDA JHA SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

3: CHANDRA MOHAN JHA
S/O HARI DEV JHA
CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA- 793004

 4: INDU RANI JHA
W/O CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

5: GOVIND JHA
S/O CHANDRA MOHAN JHA
SEC. OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK
SHILLONG MEGHALAYA

6: GOPAL JHA
S/O CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA

7: THE CHANCELLOR
CMJ UNIVERSITY
MODERINA MANSION LAITUMKHRAH
SHILLONG
MEGHALAYA
793003

8: THE MANAGING TRUSTEE
CMJ FOUNDATION MODERINA MANSION LAITUMKHRAH
SHILLONG
                                               Page No.# 5/14

MEGHALAYA
793003

9: ADITYA JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

10: AKSHAY JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

11: AYSHMAN JHA (MINOR)
THROUGH HIS FATHER GOVINDA JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

12: ADITI JHA (MINOR)
THROUGH HIS FATHER GOVIND JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

13: THE PRINCIPAL OFFICER
NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

14: THE PRINCIPAL OFFICER
NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

15: THE DIRECTOR
SHILLONG ENGINEERING AND MANAGEMENT COLLEGE
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
                                                                 Page No.# 6/14

CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECRETARY
 MINISTRY OF FINANCE DEPTT. OF REVENUE NORTH BLOCK NEW DELHI-
110001

2:THE ENFORCEMENT DIRECTORATE
GOVE. OF INDIA
 6TH FLOOF
 LOKNAYAK BHAWAN
 KHAN MARKET
 NEW DELHI-110003
 3:THE DEPUTY DIRECTOR
ENFORCEMENT DIRECTOR GOVT. OF INDIA
 SHILLONG
 SUB ZONAL OFFICE ABRI BUILDING LANGKYRDING
 MAWPAT
 SHILLONG-793012
 4:THE ADJUDICATING AUTHORITY
UNDER THE PREVENTION OF MONEY
 LAUNDERING ACT
 2002
 NEW DELHI
 ------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.



Linked Case : I.A.(Civil)/3652/2019

THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECY. MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI 110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT. OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET
 NEW DELHI 110003
                                                    Page No.# 7/14

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20
BYE LANE NO. 1 RAJGARH ROAD
GUWAHATI 781003

4: THE ASSTT. DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20 BYE LANE NO. 1
RAJGARH ROAD
GUWAHATI 781003
VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REPRESENTED BY CHANCELLOR OF CMJ UNIVERSITY
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA

2:CMJ FOUNDATION
REPRESENTED BY ITS SECY. SRI GOVIND JHA
 SWASTI NIWAS
 CHRIOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA
 3:SMTI INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ
FOUNDATION
 SWASTI NIWAS
 CRIOLINE FALLS
 BARIK
 BARIK
 SHILLONG
 MEGHALAYA
 4:GOPAL JHA
S/O SRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
                                                                   Page No.# 8/14

SHILLONG
MEGHALAYA
------------
Advocate for : MRS. A GAYAN
Advocate for : MS. J DEKA appearing for CMJ UNIVERSITY AND 3 ORS



Linked Case : I.A.(Civil)/3021/2017

THE UNION OF INDIA and 3 ORS



VERSUS

CMJ UNIVERSITY and 3 ORS



------------
Advocate for : C.G.C.
Advocate for : MS.J DEKA appearing for CMJ UNIVERSITY and 3 ORS



Linked Case : WP(C)/3665/2017

CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
                                                                    Page No.# 9/14

TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003
 3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 ------------
Advocate for : MS. J DEKA
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 3 ORS
                                                 Page No.# 10/14



Linked Case : I.A.(Civil)/122/2021

CMJ UNIVERSITY AND 3 ORS.
SHILLONG
MEGHALAYA
REP. BY THE CHANCELLOR SHRI CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECY.
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001
                                                                Page No.# 11/14


2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003
 3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 ------------
Advocate for : MR B D KONWAR
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.



Linked Case : I.A.(Civil)/1398/2021

THE UNION OF INDIA 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
                                                   Page No.# 12/14

BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4: THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2:CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3:SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4:SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
------------
Advocate for : MRS. A GAYAN
                                                            Page No.# 13/14

Advocate for : MR. B D KONWAR SR. ADV. appearing for CMJ UNIVERSITY AND
3 ORS



Linked Case : I.A.(Civil)/2000/2021

CMJ UNIVERSITY and 3 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
                                                                                    Page No.# 14/14

            NEW DELHI-110001

           2:THE DIRECTOR OF ENFORCEMENT
           GOVT.OF INDIA
            6TH FLOOR
            LOKNAYAK BHAWAN
            KHAN MARKET NEW DELHI-110003
            3:THE JOINT DIRECTOR
           ENFORCEMENT DIRECTORATE
            GOVT. OF INDIA
            GUWAHATI ZONAL OFFICE
            HOUSE NO.20
            BYE LANE NO.1
            RAJGARH ROAD
            GUWAHATI-781003
            4:THE ASSISTANT DIRECTOR
           ENFORCEMENT DIRECTORATE
            GOVT. OF INDIA
            GUWAHATI ZONAL OFFICE
            HOUSE NO.20
            BYE LANE NO.1
            RAJGARH ROAD
            GUWAHATI-781003
            ------------
           Advocate for : BHSKAR DEV KONWAR
           Advocate for : MS. A GAYAN appearing for THE UNION OF INDIA and 3 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

22.09.2022 Paucity of time did not permit the matters to be taken up today.

As agreed to by the parties, list these matters on 29.09.2022.

Interim order passed earlier stands extended till the next date of listing.

JUDGE Comparing Assistant