Section 121 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
121. Charge of clothing godown—Protection from pestes.
- The clothing godown shall be placed in the charge of an efficient official, subject to the general responsibility of the Deputy Superintendent. Every care must be taken to protect the clothing from damp and ravages of vermin and insect, pests by the ailing it in the sum at least once a month and by the free use of nim leaves.
