Allahabad High Court
Radhey Shyam Shukla vs State Of U.P. Through Secy. on 27 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 14 Case :- SERVICE SINGLE No. - 399 of 1998 Petitioner :- Radhey Shyam Shukla Respondent :- State Of U.P. Through Secy. Petitioner Counsel :- Kapil Deo,Abhishek Yadav,Akhilesh Yadav Respondent Counsel :- C.S.C. Hon'ble Sanjay Misra,J.
It is stated that Sri Ashwani Kumar is appearing on behalf of the petitioner but his name has not been printed in the cause list. Office is directed to show the name of Sri Ashwani Kumar as counsel for the petitioner when the matter is listed next.
Order Date :- 27.1.2010 Pravin