Section 22(2)(g) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

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State of Himachal Pradesh - Subsection

Section 22(2)(g) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(g)the detection, inspection, certification, method of transport or destruction of horticulture plant material in respect of which a notification has been issued under section 17 or any article which may have been in contact or proximity thereto and the regulation of the powers and duties of the officers who may be appointed in this behalf;

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State of Himachal Pradesh - Subsection

Section 22(2)(g) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015