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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(b) in West Bengal Municipal Corporation Act, 2006

(b)persons having special knowledge or experience in municipal administration as may be nominated by the State Government from time to time, provided that such persons shall nor have the right to vote in the meetings of the Corporation.