Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Meghalaya - Subsection

Section 25(b) in Rules for the Administration of Justice and Police in the Garo Hills District

(b)They may only try suits in which both parties are native of the him mauzas residing within their jurisdiction.