Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 10 in The Madhya Pradesh Country Spirit Rules, 1995

(10)On receipt of the consignments of empty bottles at the [manufacturing warehouse], they shall be opened in the presence of the [manufacturing warehouse] Officer, who shall examine the bottles. At the time of examination of the bottles, the [manufacturing warehouse] officer may reject any bottle which is not in sound condition or of the description given in sub-rule (9).