Section 21 in Rajasthan Agricultural University Act, 1962
21. [ Academic Council. [Substituted, by Act No. 37 of 1987 dated 7-11-1987.]
- [(1) There shall be an Academic Council of the University consisting of the following as members, namely ;-(a)Vice-Chancellor: Ex officio Chairman;(b)Dean of Post-graduate Studies;(c)One Professor from each faculty to be nominated by the Vice-Chancellor;(d)One head of a Constituent College to be nominated by the Vice-Chancellor;(e)Secretary to the State Government in the Education Department or his nominee not below the rank of a Special Secretary;(f)Director of College Education, Rajasthan;(g)Heads of University Departments;(h)One Principal of an affiliated college to be nominated by the State Government;(i)Two persons having special attainment in the field of studies not being employees of the University, one to be nominated by the Vice-Chancellor and the other by the State Government;(j)One teacher other than the Professors, from Constituent college/department having a minimum ten years' experience in teaching degree or post-graduate classes to be nominated by the Vice-Chancellor;(k)One teacher other than the Principals, from an affiliated college, having a minimum ten years' experience in teaching degree or post-graduate classes to be nominated by the State Governments; and(l)The Registrar of the University....Member-Secretary.](2)The term of office of a nominated or elected member shall be two years.
