Gujarat High Court
Mohanlal Harkishandas Kansara ... vs Gujarat State Unaided B.Ed/ B.P.Ed. ... on 8 August, 2006
LPA/978/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL No. 978 of 2006
With
LETTERS PATENT APPEAL No. 979 of 2006
To
LETTERS PATENT APPEAL No. 982 of 2006
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MOHANLAL HARKISHANDAS KANSARA KELAVANI TRUST & 1
Appellant(s)
Versus
GUJARAT STATE UNAIDED B.ED/ B.P.ED. COLLEGE MANAGEMENT
& 5 Respondent(s)
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Appearance :
MR TUSHAR MEHTA for Appellant(s) : 1 2.
None for Respondent(s) : 1 2,4 6.
MR SP HASURKAR ASST GOVT PLEADER for Respondent(s) : 3,
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HONOURABLE THE ACTING CHIEF JUSTICE
CORAM :
Y.R.MEENA
and
HONOURABLE MR.JUSTICE D.A.MEHTA
Date : 08/08/2006
ORAL ORDER
Mr.S.P.Hasurkar, learned AGP for the respondents submits that he is submitting Affidavitinreply in the Registry today and will also supply copy thereof to the learned counsel for the appellants and therefore, prays for time.
That be done. List on 18.08.2006.
( Y.R.MEENA, Actg.CJ. ) ( D.A.MEHTA, J. ) kailash