Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 17 in The Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000

17. Bar to suits or proceedings.

- No suit or other proceedings shall lie in any Court against the Board or its officers for anything done or purported to be done in good faith by it under this Act.