Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(1)(d) in The Delhi Minorities Commission Act, 1999 (d)Cause studies to be undertaken into problems arising out of any discrimination against Minority Communities and recommend measures for their solutions;