Chattisgarh High Court
Court On Its Own Motion In Re Refrence vs Rajwardhan Singh, Advocate on 7 April, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONTR No. 3 of 2021
Court On Its Own Motion In Re Reference Versus Rajwardhan Singh, Advocate
07/04/2022 This is an office reference.
Shri Sunil Otwani, Addl. A.G. for the State.
Dr. N.K.Shukla, senior counsel with Shri Manoj Paranjpe,
counsel for the respondent.
At the request of learned counsel for the parties, list this case tomorrow i.e. 08/04/2022 under the same heading.
Sd/- Sd/- -
( Sanjay K. Agrawal) (Rajani Dubey)
Judge Judge
Deepti