Gujarat High Court
Chimanlal Ambaram Gandhi ... vs Mansukhbhai Jamiyatram Gandhi ... on 24 September, 2014
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi
C/CRA/196/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 196 of 2004
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CHIMANLAL AMBARAM GANDHI DECD.THRO'HIS HEIRS OF....Applicant(s)
Versus
MANSUKHBHAI JAMIYATRAM GANDHI THRO'P.O.A
G.J.GANDHI,....Opponent(s)
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Appearance:
DELETED for the Applicant(s) No. 1.3
MR P J YAGNIK, ADVOCATE for the Applicant(s) No. 1.1 - 1.2 , 1.4 - 1.5
No Appearance, ADVOCATE for the Applicant(s) No. 1
MR DHAVAL D VYAS, ADVOCATE for the Opponent(s) No. 1
NOTICE SERVED for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 24/09/2014
ORAL ORDER
It is mentioned on behalf of learned Advocate Mr.P.J.Yagnik that his wife is admitted in hospital. At the request made on his behalf, the matter is adjourned to next week.
(RAVI R.TRIPATHI, J.) SHITOLE Page 1 of 1