Madhya Pradesh High Court
Virendra Jain vs Sanjay Kumar Jain on 17 July, 2017
WP-8344-2017
(VIRENDRA JAIN Vs SANJAY KUMAR JAIN)
17-07-2017
Shri Ashok Lalwani, learned counsel for the petitioners.
Heard on the question of admission.
Issue show-cause notice against admission to the
respondent on payment of process fee within seven working days
by ordinary as well as registered A/D mode.
Notice be made returnable within four weeks.
(SHEEL NAGU) JUDGE taj