Section 5 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010
5.
These regulations shall apply to all market participants including -(i)Grid connected entity(ies) such as but not limited to Generating companies, Distribution Licensees, consumers who have been granted open access.(ii)Electricity Traders;(iii)Power Exchanges and Clearing Corporations approved by the Commission;(iv)Members of Power Exchanges;(v)Members of Clearing Corporation;(vi)Other Exchanges and(vii)Any other transacting partyPart - 3 Approval / Suspension of the Contracts by the Commission
