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State of Kerala - Section

Section 40 in Kerala Survey and Boundaries Rules, 1964

40. Superintendent of Survey and Land Records to issue revised records.

- After the disposal of the land complaints, the Superintendent of Survey and Land Records shall issue the revised records to the Village Officers through the Tahsildar. The changes if any resulting from the survey shall be incorporated in the rerecords immediately and the fact verified at the time of Jamabandy.