Himachal Pradesh High Court
M/S Phoneix Udyog Pvt. Ltd. vs . Uoi & Anr. on 1 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Phoneix Udyog Pvt. Ltd. vs. UOI & anr.
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CWP No. 5428/20221.9.2022 Present: Mr. Vikrant Kackria & Ms. Anita, Advocate, for the petitioner.
Mr. Rajinder Thakur, Advocate, CGSC, for respondent No.1.
Mr. Vijay Arora, Advocate, for respondent No.2.
Prima facie, we are of the considered view that the instant petition is not maintainable in view of the judgment dated 6.1.2022 rendered by this Court in CWP No. 5942/2021, titled as M/s Hi Tech Point Technologies Private Ltd. vs. UOI.
Confronted with this, learned counsel for the petitioner prays for and is granted an adjournment.
List on 22.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.9.2022 (pankaj) ::: Downloaded on - 01/09/2022 20:14:07 :::CIS