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State of Goa - Section

Section 32 in The Goa Command Area Development Act, 1997

32. Budget of the Command Area Development Board.

- The Command Area Development Board shall prepare in such form and at such time every year as may be prescribed, a budget for the next financial year showing estimated receipts and expenditure of the Command Area Development Board in respect of the administration of the Act, and shall forward to the Government or such other authority, such number of copies thereof as may be prescribed.