Section 4(ii) in Rajasthan Revenue Laws (Extension) Act, 1957
(ii)for the word "Rajasthan", where occurring otherwise than in the expression "Rajasthan Gazette" or in the expression "State of Rajasthan" or in the short tiles of the Rajasthan revenue laws or in any other Rajasthan enactment, the words "the State" shall be substituted; and
