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[Cites 0, Cited by 0] [Section 8B(5)] [Section 8B] [Entire Act]

State of Telangana - Subsection

Section 8B(5)(iv) in Greater Hyderabad Municipal Corporation Act, 1955

(iv)to identify the deficiencies in water supply, street lighting and sanitation arrangements in the jurisdiction of the Area Sabha and to suggest the remedial measures to the Ward Committee;