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[Cites 0, Cited by 0] [Section 40A(3)] [Section 40A] [Entire Act]

State of Mizoram - Subsection

Section 40A(3)(iii) in The Mizo District (Forest) Act, 1955

(iii)the villagers themselves will sow or plant with their crops the seeds or plants of such forest trees in such manner as the Forest Officer may direct.