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Uttarakhand High Court

Modipon Ltd. Through Its Chemical ... vs The Rishabh Velvellen Ltd. on 23 February, 2015

Author: Alok Singh

Bench: Alok Singh

COMP No. 2 of 2006
Hon'ble Alok Singh, J.

It is reported that I had appeared for the petitioner, therefore, list before another appropriate Bench of which I am not the member.

(Alok Singh, J.) 23.02.2015 Deepak