Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] Greater Bengaluru City Corporation - Section 175(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The annual budget allocation, in respect of the subjects provided inthe First Schedule, by the Government shall be wholly allotted to the Corporation.