Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(f) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988 (f)Debit balances, if any, will be carried forward from year to year and adjusted against future accretions to the fund.
