Madras High Court
M.Soundararajan vs The Managing Director (Tancem) on 1 November, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.11.2018
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.26581 of 2018 and
W.M.P. Nos.30935 & 30938 of 2018
M.Soundararajan ... Petitioner
Vs.
1.The Managing Director (TANCEM),
Tamilnadu Cement Corporation Ltd.,
2nd Floor, LLA Building,
735, Annasalai,
Chennai-600 002.
2.The Manager (Technical),
Tamilnadu Cement Corporation Ltd.,
2nd Floor, LLA Building,
735, Annasalai,
Chennai-600 002.
3.K.Sundari, Partner,
rep. by M/s.Vardhan Infrastructure ... Respondents
Petition filed under Article 226 of the Constitution of India to
issue a Writ of Certiorarified Mandamus, to call for the records
pertaining to the impugned order passed by the second respondent
through Ref. No.TANCEM/CO/MM/40/Manpower/ACW & ALGM/2018-19
dated 15.09.2018 is illegal and quash the same subsequently direct
the second respondent to conform the previous tender dated in favour
of the petitioner.
http://www.judis.nic.in
2
For Petitioner : Mr.G.Ranganathan
For respondents : Mr.A.Shivaji for R1 and R2
R.MAHADEVAN,J.
vga
ORDER
Today, when the matter came up for hearing, the learned counsel appearing for the respondents submitted that the respondents have cancelled the tender and a new tender is going to be notified in which the petitioner also can participate. The learned counsel for the petitioner also agreed for the same.
2.In view of the submission so made by the learned counsel appearing for the petitioner and the respondents, this writ petition stands closed, leaving it open to the petitioner to participate in the future tender. No costs.
01.11.2018 Index: Yes/ No vga To
1.The Managing Director (TANCEM), Tamilnadu Cement Corporation Ltd., http://www.judis.nic.in 3 2nd Floor, LLA Building, 735, Annasalai, Chennai-600 002.
2.The Manager (Technical), Tamilnadu Cement Corporation Ltd., 2nd Floor, LLA Building, 735, Annasalai, Chennai-600 002.
W.P.No.26581 of 2018 and W.M.P. Nos.30935 & 30938 of 2018 http://www.judis.nic.in