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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(5) in Bihar Agricultural University Act, 2010

(5)The functions of each faculty shall be as follows:
(i)To review teaching programme and suggest improvement thereof.
(ii)To consider the recommendations of the Committee of Courses and Curricula or similar body of department/faculty and submit to the Academic Council for approval.
(iii)To perform such other functions as may be assigned to it by the Academic Council or Vice-Chancellor.