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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2)(v) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(v)preparation of written matter including zoning regulations forming part of the Regional Plan and including such summary of main proposals and such descriptive matters, as the Planning Agency may consider necessary to illustrate or explain the proposals, indicated by means of maps, charts, diagrams and documents. (Sections 62(1) and 180(2)(t).)