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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(q) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(q)the form of the statements, returns, registers and other records required to be furnished or maintained by or under this Act;