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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(d) in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

(d)"examination" means the departmental examination, for promotion to the post of Junior Town Planner, Class-II, prescribed under these rules and specified in the Appendix-'A';