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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Madhya Pradesh - Subsection

Section 124(l) in The M.P. Municipalities Act, 1961

(l)supplying, constructing and maintaining receptacles, fittings, pipes, and other appliances whatsoever, on or for the use of private premises for receiving and conducting the sewage thereof into sewers under control of the Council;