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Chattisgarh High Court

Krishna Kumar Pandey vs State Of Chhattisgarh 41 Fa/24/1993 ... on 1 October, 2018

             HIGH COURT OF CHHATTISGARH AT BILASPUR
                                     Order Sheet
                          Writ Petition (S) No. 5315 of 2018
             Krishna Kumar Pandey Vs. State of Chhattisgarh & Others




01/10/2018

None for the Petitioner.

List this case after six weeks.

Sd/-

(P. Sam Koshy) JUDGE sharad