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State of Assam - Section

Section 7 in Assam Opium Rules

7. Sales from treasury to be endorsed on duplicate copy of licence.

- Each licensed vendor of excise opium and each licensed druggist will be furnished with a duplicate copy of his licence to enable him or his agent as named in the licence to transport opium from the Government treasury to the place of sale. On each occasion the duplicate copy of the licence, endorsed by the Treasury Officer, must accompany the person transporting opium, and on the requisition of a preventive officer it must be produced for examination.