Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 245(2)] [Section 245] [Entire Act]

Union of India - Subsection

Section 245(2)(a) in The Income Tax Act, 2025

(a)eliminating the interface between the income-tax authority and the assessee or any other person, to the extent technologically feasible;