Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act] State of Maharashtra - Subsection Section 62(3)(a) in The Maharashtra Agricultural Income Tax Act, 1962 (a)wilfully refuses or without lawful excuse neglects to furnish such information or return as may by that section be required; or